Central Excise (Appeals) Rules, 2001


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement View Judgements
  2 Definitions View Judgements
  3 Form of appeal to Commissioner (Appeals) View Judgements
  4 Form of application to the Commissioner (Appeals) View Judgements
  5 Production of additional evidence before Commissioner (Appeals) View Judgements
  6 Form of appeal, etc., to the Appellate Tribunal View Judgements
  7 Form of application to the Appellate Tribunal View Judgements
  8 Form of application to the High Court View Judgements
  9 Form of revision application to the Central Government View Judgements
  10 Procedure for filing revision application View Judgements
  11 Procedure for filing appeals etc View Judgements
  12 Qualifications for authorized representatives View Judgements
  13 Authority under section 35Q(5)(b) of the Act View Judgements



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