Central Electricity Regulatory Commission (Measures to relieve congestion in real time operation) Regulations, 2009


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Section
 Section Title
  INTRODUCTION
  title CHAPTER I : PRELIMINARY View Judgements
  1 Short Title and Commencement View Judgements
  2 Definitions and Interpretation View Judgements
  title CHAPTER II : MEASURES TO RELIEVE CONGESTION View Judgements
  3 Calculation of Total Transfer Capability (TTC), Available Transfer Capability (ATC) and Transmission Reliability Margin (TRM) View Judgements
  4 Applicability of Congestion Charge View Judgements
  5 Rate of congestion charge View Judgements
  6 Notice for application of congestion charge View Judgements
  7 Notice for withdrawal of congestion charge View Judgements
  title CHAPTER III : CONGESTION CHARGE ACCOUNT View Judgements
  8 Congestion Charge Account View Judgements
  title CHAPTER IV : PAYMENT AND UTILISATION OF CONGESTION CHARGE View Judgements
  9 Statement of Congestion Charge View Judgements
  10 Payment to Congestion Charge Account View Judgements
  11 Release of Congestion Charge Amount View Judgements
  12 Utilisation of Congestion Charge View Judgements
  13 Dispute Redressal Mechanism View Judgements
  14 Power to Relax View Judgements



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