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INTRODUCTION
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title |
CHAPTER I : PRELIMINARY
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1 |
Short title and commencement
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2 |
Extent of application
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3 |
Definitions
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4 |
Government servants on temporary transfer or on foreign service
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5 |
Transfer from services or posts governed by other leave rules
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6 |
Transfer to industrial establishment
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title |
CHAPTER II : GENERAL CONDITIONS
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7 |
Right to leave
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8 |
Regulation of claim to leave
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9 |
Effect of dismissal, removal or resignation on leave at credit
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10 |
Commutation of one kind of leave into another
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11 |
Combination of different kinds of leave
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12 |
Maximum amount of continuous leave
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13 |
Acceptance of service or employment while on leave
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title |
CHAPTER III : GRANT OF AND RETURN FROM LEAVE
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14 |
Application for leave
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15 |
Leave account
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16 |
Verification of title to leave
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17 |
Leave not to be granted in certain circumstances
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18 |
Deleted
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19 |
Grant of leave on medical certificate to Gazetted and non-Gazetted Government servants
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20 |
Leave to a Government servant who is unlikely to be fit to return to duty
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21 |
Commencement and termination of leave
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22 |
Combination of holidays with leave
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23 |
Recall to duty before expiry of leave
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24 |
Return from leave
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25 |
Absence after expiry of leave
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title |
CHAPTER IV : KINDS OF LEAVE DUE AND ADMISSIBLE
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26 |
Earned leave for Government servants serving in Departments other than Vacation Departments
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27 |
Calculation of Earned Leave
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28 |
Earned leave for persons serving in Vacation Departments
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29 |
Half pay leave
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30 |
Commuted leave
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31 |
Leave not due
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32 |
Extraordinary leave
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33 |
Leave to probationer, a person on probation and an apprentice
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34 |
Persons re-employed after retirement
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35 |
Deleted
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36 |
Deleted
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37 |
Deleted
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38 |
Leave preparatory to retirement
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39 |
Leave/Cash payment in lieu of leave beyond the date of retirement, compulsory retirement or quitting of service
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40 |
Leave Salary
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41 |
Drawal of leave salary
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42 |
Advance of L eave salary
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43 |
Maternity Leave
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43-A |
Paternity leave
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43-B |
Child Adoption Leave
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44 |
Special disability leave for injury intentionally inflicted
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45 |
Special disability leave for accidental injury
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46 |
Hospital leave
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47 |
Seamen's sick leave
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48 |
Deleted
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49 |
Departmental Leave
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50 |
Conditions for grant of study leave
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51 |
Maximum amount of study leave
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52 |
Applications for study leave
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53 |
Sanction of study leave
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54 |
Accounting of study leave and combination with leave of other kinds
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55 |
Regular of study leave extending beyond course of study
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56 |
Leave Salary during study leave
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57 |
Conditions for grant of study allowance
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58 |
Rates of Study Allowance
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59 |
Procedure for payment of study allowance
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60 |
Admissibility of allowances in addition to Study Allowance
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61 |
Travelling Allowance during study leave
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62 |
Cost of fees for study
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63 |
Resignation or retirement after study leave or non-completion of the course of study
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title |
CHAPTER VII : MISCELLANEOUS
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64 |
Interpretation
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65 |
Power to relax
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65 |
Repeal and saving
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