CVND REALTY PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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CIN U45200MH2010PTC204478 |
ROC RoC-Mumbai |
Incorporation Date 18-06-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 204478 |
Registration Date 18-06-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 26-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address rohan@miltondevelopers.com |
Registered Address 705, Maker Chamber - V, 7th Floor, Nariman Point, Mumbai Mumbai City MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CVND REALTY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-09-2023 04:20
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CVND REALTY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
06917350 | YOGINI CHIRANJIV VAGHANI | 30-06-2014 |
01317492 | VINAY CHIRANJIV VAGHANI | 18-06-2010 |
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