CROMAKEM LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Gujarat.Active |
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CIN L24119GJ1990PLC014114 |
ROC RoC-Ahmedabad |
Incorporation Date 01-08-1990 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 014114 |
Registration Date 01-08-1990 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 345,00,000 |
Contact Information |
E-Mail Address INVESTOR.RELATIONS@CROMAKEMLTD.COM |
Registered Address A/6, NASIB APARTMENT, AMBAWADI (ELISBRIDGE) B/h. APOLLO HOSPITAL, NEAR PARIMAL UNDER BRIDGE AHMEDABAD Ahmedabad GJ 380007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CROMAKEM LIMITEDLast Checked Past / Closed Litigation On 10-02-2021 01:16
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CROMAKEM LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07782355 | VIMALA SANJAY PATEL | 07-04-2017 |
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