CREATIVE HEALTHCARE PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.Amalgamated |
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CIN U24230MH2005PTC154622 |
ROC RoC-Mumbai |
Incorporation Date 08-07-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 154622 |
Registration Date 08-07-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 31-07-2015 |
Last Balance Sheet Date 31-03-2015 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 250,00,000 |
Contact Information |
E-Mail Address spjain@creativehealthcare.in |
Registered Address 130, SHANTA INDUSTRIAL ESTATE, 1ST FLOOR I. B. PATEL ROAD, GOREGAON EAST MUMBAI MH 400063 IN |
TradeMarksTotal 3 marks found. |
ZIPTONE, Class 5, Removed |
FLOTIVE, Class 5, Removed |
SERATIVE, Class 5, Abandoned |
Some PAST Judgements / Case Laws similar to CREATIVE HEALTHCARE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-03-2023 23:36
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CREATIVE HEALTHCARE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00059815 | MANOHAR RAO VARALWAR | 08-07-2006 |
01434599 | SUMATIPRAKASH MADANLAL JAIN | 08-07-2005 |
01682951 | SANDEEP VARALWAR | 08-07-2006 |
00054763 | SANTOSH VARALWAR | 14-02-2007 |
01096372 | BIRBAL RAMPAL SINGH | 09-07-2005 |
01719044 | RAMESH CHALLA | 02-07-2007 |
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