COTTON ASSOCIATION OF INDIA

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here.
PAN No
AAACT1418J
CIN
U91110MH1921NPL000940
ROC
RoC-Mumbai
Incorporation Date
19-10-1921
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
466  
Registration Number
000940
Registration Date
19-10-1921
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2017
Last Balance Sheet Date
31-03-2017



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
cai@caionline.in
Registered Address
COTTON EXCHANGE 2ND FLOOROPP COTTON GREEN RAILWAY STATION COTTON GREEN MUMBAI MH 400033 IN



TradeMarks

Total 30 marks found.
SUVIN RATNA, Class 24, Registered
SUVIN RATNA, Class 23, Registered
DEVICE OF COTTON BARD, Class 23, Registered
COTTON (DEVICE OF COTTON BARD), Class 23, Registered
COTTON (DEVICE OF COTTON BARD), Class 22, Registered
COTTON OF INDIA (DEVICE OF COTTON BARD), Class 41, Registered
COTTON (DEVICE OF COTTON BARD), Class 41, Registered
COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON), Class 42, Registered
ICS, Class 42, Registered
COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON), Class 16, Registered
Indian Cotton Standards, Class 22, Registered
Indian Cotton Standards, Class 42, Registered
C A I (DEVICE OF COTTON), Class 35, Registered
COTTON ASSOCIATION OF INDIA, Class 41, Registered
SUVIN RATNA, Class 25, Registered
DEVICE OF COTTON BARD, Class 41, Registered
DEVICE OF COTTON BARD, Class 24, Registered
DEVICE OF COTTON BARD, Class 22, Registered
C A I (DEVICE OF COTTON), Class 41, Registered
C A I (DEVICE OF COTTON), Class 16, Registered
C A I (DEVICE OF COTTON), Class 42, Registered
EAST INDIA COTTON ASSOCIATION, Class 16, Registered
COTTON OF INDIA (DEVICE OF COTTON BARD), Class 22, Refused
COTTON OF INDIA (DEVICE OF COTTON BARD), Class 23, Refused
COTTON OF INDIA (DEVICE OF COTTON BARD), Class 24, Refused
COTTON (DEVICE OF COTTON BARD), Class 24, Refused
COTTON OF INDIA (DEVICE OF COTTON BARD), Class 25, Refused
COTTON (DEVICE OF COTTON BARD), Class 25, Refused
ICS, Class 22, Exam Report Issued
COTTON ASSOCIATION OF INDIA (DEVICE OF COTTON), Class 35, Refused




Some PAST Judgements / Case Laws similar to COTTON ASSOCIATION OF INDIA

Last Checked Past / Closed Litigation On 04-03-2023 21:10
22-02-2019 All India Cotton Seeds Crushers' Association & Another Versus State of Maharashtra & Others High Court of Judicature at Bombay
17-05-2011 The Cotton Hill Heights Owners Association (CHHOA), Cotton Hill Heights & Another Versus M/s Southern Investment Pvt. Ltd., Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-01-2001 M/s. National Textile Corporation (APKKM) Limited Versus Sree Yellamma Cotton, Woollen and Silk Mills Staff Association Supreme Court of India
01-03-1997 Vikram Cotton Mills Staff Association Versus Union of India High Court of Judicature at Allahabad
26-06-1987 Bada Sarafa Cotton Association, Indore Versus State of M.P. High Court of Madhya Pradesh
03-02-1960 Management Of The Bangalore Woollen Cotton And Silk Mills Company Limited Versus B. Dasappa, M.T. Represented By The Binny Mills Labour Association Supreme Court of India
18-01-1956 BALCHAND ISHWARLAL VERSUS EAST INDIA COTTON ASSOCIATION LTD High Court of Judicature at Bombay
25-01-1954 Madhya Bharat Cotton Association Limited Versus Union of India and Another Supreme Court of India



GST Number(s) for COTTON ASSOCIATION OF INDIA

MAHARASHTRA 27AAACT1418J1ZG  
TELANGANA 36AAACT1418J1ZH  
MADHYA PRADESH 23AAACT1418J1ZO  
PUNJAB 03AAACT1418J1ZQ  
GUJARAT 24AAACT1418J1ZM  



Directors

DIN Name Since
02589568 RINTU KANUBHAI PANDYA 29-09-2017
02809619 SHIVKUMAR MOTIRAMJI KOLHATKAR 27-08-2008
06444011 PARESH DWARKADAS NEGANDHI 29-09-2017
07043939 RAJENDRA JAIN 02-01-2017
07286754 JAYESHKUMAR NATVARBHAI PATEL 30-09-2015
07936963 PANKAJ SHRIPATLAL BANGDIWALA 29-09-2017
07690622 ABHISHEK DEEPAK MANTRI 02-01-2017
02598958 PANKAJ DHANJI MEPANI 02-01-2017
00019439 VINAY NAROTTAMDAS KOTAK 02-01-2017
00035843 SHARAD KUMAR SARAF 29-09-2017
00045197 NAYANKUMAR CHANDRASINH MIRANI 31-12-2008
00182739 SANJAY RATHI KACHRULAL 02-01-2017
00197046 MUKUL DEV TAYAL 28-12-2018
00214303 ARUN BRIJMOHAN SEKHSARIA 02-01-2017
00651391 RAMA RAO KORRAPATI 28-12-2018
00709209 SACHIN MITTAL 28-12-2018
ANSPS8052R AMAR SINGH RAM LAKHAN SINGH SINGH 01-04-2006
00766663 ATUL GANATRA SHIVDAS 02-01-2017
01386254 MAHESH CHANDULAL THAKKAR 27-07-2018
01417324 RISHIT SURESH DHOLAKIA 31-12-2010
00688840 YOGENDRASINH BHURUBHA RANA 21-12-2012
01593848 DEVENDRA POPATLAL PATEL 30-12-2011
00371060 SHYAM MAHAVEERPRASAD MAKHARIA 02-01-2017
02160569 GOPAL AGRAWAL 29-09-2017
02242871 VIJAY SHAH 20-12-2013
01361951 MANISH PRATAP DAGA 29-09-2017
03539971 ARVIND SHANTILAL JAIN 26-04-2019
01475609 SUDHIRKUMAR SURESHCHANDRA MANTRI 02-01-2017
02030626 RAAJA GOKULGANDHI 20-12-2013
00221203 MAHESH SHARDA 28-12-2018
00311202 BHUPENDRA SINGH RAJPAL 29-09-2017
08310317 KARAN KAMALESH RAHEJA 28-12-2018

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.