CORPORATION BANK LIMITED

Activity: Others in Maharashtra.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1936PTC002552 		ROC
RoC-Mumbai 		Incorporation Date
21-10-1936
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002552 		Registration Date
21-10-1936 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
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Paid Up Capital
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Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CORPORATION BANK LIMITED

Last Checked Past / Closed Litigation On 23-12-2020 08:31
10-12-2020 Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand National Consumer Disputes Redressal Commission NCDRC
10-12-2020 Rajesh Agarwal Versus Reserve Bank of India, Through Regional Director & Others High Court of for the State of Telangana
07-12-2020 M. Rajagopal & Another Versus The State Bank of India, Rep. by its Chief General Manager, Chennai & Others High Court of Judicature at Madras
04-12-2020 Palan Chandra Naskar Versus Bank of Maharashtra & Others High Court of Judicature at Calcutta
01-12-2020 National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others High Court of Gauhati
27-11-2020 The Manager, Dhanalaxmi Bank Ltd., West Bengal Versus Ranaji Ganguli & Another National Consumer Disputes Redressal Commission NCDRC
27-11-2020 Omesh Kaplish Versus HDFC Bank, Post Office Road Mandi Gobindgarh, Through Its Branch Manger & Another National Consumer Disputes Redressal Commission NCDRC
25-11-2020 Chandrakumar Singh & Others Versus Branch Manager, Kshetriya Gramin Bank, Bihar & Another National Consumer Disputes Redressal Commission NCDRC
24-11-2020 M/s. Gupta Electricals Pvt. Ltd., Through Proprietor Shri Naveen Gupta Roshan Road Near Obc Bank Hoshiarpur Versus Sampuran Kaur & Another National Consumer Disputes Redressal Commission NCDRC
23-11-2020 Dasa Bikshamaiah & Another Versus The Authorised Officer, Canara Bank, Hanamakonda Branch, Warangal & Others High Court of for the State of Telangana
23-11-2020 Raosaheb Shankarrao Somwanshi, Maharshtra Versus Branch Manager, State Bank of India, Maharshtra & Another National Consumer Disputes Redressal Commission NCDRC
18-11-2020 Catherine De Souza & Another Versus Bank Of Maharashtra, Govt. of India Undertaking, Having Branch Offic At, Gomant Vidya Niketan Building, Margan Goa & Another National Consumer Disputes Redressal Commission NCDRC
13-11-2020 U.M. Ramesh Rao & Others Versus Union Bank of India, Represented by its Authorised Officer High Court of Karnataka
09-11-2020 Capt. Anand Sarup Bhardwaj Versus Standard Chartered Bank, New Delhi National Consumer Disputes Redressal Commission NCDRC
03-11-2020 Chief Manager, Punjab National Bank & Another Versus Anit Kumar Das Supreme Court of India
28-10-2020 AXIS Bank Ltd. Versus Securities and Exchange Board of India & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
23-10-2020 V. Prabhakaran Nair & Another Versus Malayinkil Service Co-Operative Bank, Represented by its Secretary, K. Sreekantan Nair High Court of Kerala
21-10-2020 District Co-Operative Bank Ltd., Durga Branch, Through Its Branch Manager, Varanasi, U.P. Versus Leelawati Devi & Another National Consumer Disputes Redressal Commission NCDRC
16-10-2020 K. Nagalakshmi Versus The Regional Manager, Region – 4, State Bank of India, Before the Madurai Bench of Madras High Court
14-10-2020 Chairman/Chief Executive Officer, Sangli District Primary Teachers Co-op. Bank Ltd. Sangli Annasaheb Patewale Marg, Sangli Versus Babasaheb Mahadev Patil At Post Morale (Ped) Taluka Tasgaon, Dist. Sangli High Court of Judicature at Bombay
12-10-2020 M/S. Renuka Poultry Farm Rep. By Its Managing Partner, Sri Badraiah, Karnataka Versus M/s. State Bank of India Rep By Its Assistant General Manager A Rajendra Prasad National Consumer Disputes Redressal Commission NCDRC
09-10-2020 H. Anuradha & Others Versus Canara Bank & Others High Court of for the State of Telangana
09-10-2020 P. Rajaram & Another Versus The Branch Manager, Lakshmi Vilas Bank Ltd. Before the Madurai Bench of Madras High Court
06-10-2020 Small Industries Development Bank of India, Chennai & Others Versus Creation Investments Equitas Holdings LLC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America & Others High Court of Judicature at Madras
05-10-2020 HDFC Bank Limited Versus Nilesh Mangaldas Shah & Others National Consumer Disputes Redressal Commission NCDRC
05-10-2020 T.K. David Versus Kuruppampady Service Co-Operative Bank Ltd. & Others Supreme Court of India
05-10-2020 Cynthia K. Theleepan & Others Versus The Reserve Bank of India, Fort Glacis, Chennai & Another High Court of Judicature at Madras
05-10-2020 M/s. CEE DEE Yes IT Parks Ltd., Rep. By its Managing Director, Chennai Versus The Reserve Bank of India, Department of Banking Supervision, Represented by its Chief General manager-in-charge, Mumbai & Others High Court of Judicature at Madras
01-10-2020 M/s. The Karur Vysya Bank Ltd., Central Office, Karur-1 Versus The Additional Commissioner of Income Tax, Circle 1(1), Tiruchirapalli High Court of Judicature at Madras
30-09-2020 Axis Bank Ltd. Versus National Stock Exchange of India Ltd. & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
28-09-2020 Uzhuva Service Co-Operative Bank Ltd., No A 305, Represented by its Secretary, Versus, Income Tax Officer, Alappuzha & Others High Court of Kerala
25-09-2020 M/s. Rajgaria Timber Private Limited & Others Versus State Bank of India & Others High Court of Judicature at Calcutta
25-09-2020 Canara Bank, Chairman and Managing Director, Head Office, Manipal & Others Versus A. Venkataraman High Court of Judicature at Madras
25-09-2020 Indusind Bank Ltd., West Bengal Versus Kalpana Roy Sarkar National Consumer Disputes Redressal Commission NCDRC
22-09-2020 G. Hariram Versus The Regional Director Reserve Bank of India, Bengaluru & Others High Court of Karnataka
21-09-2020 State Bank of India Versus Vineet Agrawal, Assistant Commissioner of Income Tax & Others High Court of Judicature at Bombay
21-09-2020 M.R. Vasumathi & Another Versus The Authorized Officer, Indian Bank, Chennai & Others High Court of Judicature at Madras
18-09-2020 M/s. Tamilnadu Mercantile Bank Ltd., Nerkundram Branch, Represented by Through its Authorized Officer, Chennai versus The District Magistrate/The District Collector, Office of District Collectorate, Thiruvallur High Court of Judicature at Madras
17-09-2020 M/s. Kalyani Tobacco Suppliers, Jammulapalem Village, Kondepi Road, Tangutur Mandal, Prakasam District, Rep. by its Authorized partner, Y. Surendra babu & Others Versus Union Bank of India, Maharashtra, Rep. by its Chairman and Managing Director & Others High Court of Andhra Pradesh
16-09-2020 Atmesh Kumar Roy Versus Madhya Bihar Gramin Bank & Another High Court of Judicature at Patna
15-09-2020 Nandlal Madanlal Zawer Versus Chairman, State Bank of India & Another National Consumer Disputes Redressal Commission NCDRC
15-09-2020 Sandip Kumar Bajaj & Another Versus State Bank of India & Another High Court of Judicature at Calcutta
08-09-2020 Commissioner of Income-Tax Ltd., Bangalore Versus State Bank of India (SBI) Head Office, Bangalore High Court of Karnataka
07-09-2020 Commissioner of Income Tax, Mangalore & Another Versus M/s. Syndicate Bank Central Accounts Department, Manipal High Court of Karnataka
07-09-2020 District Co-Operative Bank Ltd. Durga Branch, Varanasi, Through Its Branch Manager & Another Versus Leelawati Devi & Others National Consumer Disputes Redressal Commission NCDRC
02-09-2020 All India Union Bank Officer, Staff Association Rep. by its General Secretary, AIBOA, Chennai Versus Brajeshwar Sharma, The Chief General Manager(HR) Union Bank of India, Mumbai High Court of Judicature at Madras
31-08-2020 Chhattisgarh Rajya Gramin Bank Through The Chairman, CG 492013 Versus Meghraj Pathak, Chhattisgarh & Others High Court of Chhattisgarh
31-08-2020 Chhattisgarh Rajya Gramin Bank Through The Chairman, CG 492013 Versus Meghraj Pathak, Chhattisgarh & Others High Court of Chhattisgarh
31-08-2020 Dr. Vijay Mallya Versus State Bank of India & Others Supreme Court of India
28-08-2020 Jigeshwar Prasad Deshmukh & Another Versus Authorized Officer, Bank of Baroda, Durg (CG) & Another High Court of Chhattisgarh
25-08-2020 The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore High Court of Judicature at Madras
25-08-2020 Usha Ramachandran Versus Canara Bank, Rep by its Branch Manager, Anna Nagar (East) & Another High Court of Judicature at Madras
24-08-2020 M/s. Narmada Enterprises Through Its Proprietor Pramod Gendre, Chhattisgarh Versus Punjab National Bank Through Its Chief Manager, Chhattisgarh & Others High Court of Chhattisgarh
24-08-2020 ICICI Bank, ICICI Bank Through Manager, Rajasthan Versus Ram Prakash Sharma National Consumer Disputes Redressal Commission NCDRC
21-08-2020 L.V. Subba Reddy Petrol Bank Versus Indian Oil Corporation Limited High Court of Andhra Pradesh
20-08-2020 Indian Overseas Bank, Asset Recovery Management Branch, Rep. by its Chief Manager Versus The District Collector & District Magistrate, Coimbatore & Others High Court of Judicature at Madras
20-08-2020 The District Collector Coimbatore District State Bank Road Gopalapuram Coimbatore & Others Versus C. Joseph High Court of Judicature at Madras
19-08-2020 Josephine Ancilda Versus HDFC Bank Limited, Rep. By its Branch Manager, Chennai & Another High Court of Judicature at Madras
19-08-2020 Sudhir Kumar Patodia Versus Union Bank of India High Court of Judicature at Calcutta
18-08-2020 Sri Nandhanam Educational & Social Welfare Trust Vellore District rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The Reserve Bank of India, rep. by its General Manager, Banking Ombudsman, Chennai & Others High Court of Judicature at Madras
18-08-2020 Amal Peterson Versus The Authorized Officer, Tamilnadu Mercantile Bank Ltd., Tirunelveli & Another High Court of Judicature at Madras
17-08-2020 National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
17-08-2020 The Chairman, State Bank of India, Mumbai & Others Versus P.C. Unnikrishnan, Rural Marketing & Recovery Officers, State Bank of India, Kollam & Others High Court of Kerala
14-08-2020 T.V. Maniyappan & Another Versus Pattanakkad Service Co-Operative Bank Ltd., Rep. by Its Secretary & Others High Court of Kerala
14-08-2020 Bank of India, Represented through its Chief Manager Versus The District Magistrate, District Collector, Virudhunagar & Others Before the Madurai Bench of Madras High Court
13-08-2020 M/s. Kotak Mahindra Bank Limited, Rep. by its Manager -Legal/Authorised Signatory S. Karthikeyan Versus Tt. Sarath Kumar & Another High Court of Judicature at Madras
13-08-2020 Sri Sai Rama Tractors, Anakapalli, Visakhapatnam rep. by its Partner Versus State Bank of India, rep. by its Authorised Officer, Visakhapatnam Dist. High Court of Andhra Pradesh
13-08-2020 RVS Networks India Pvt. Ltd., rep. by its Managing Director, Venkata Swamy Ravuri & Others Versus Bank of Baroda, rep. by its Chief Manager High Court of Andhra Pradesh
04-08-2020 The Tamil Nadu Industrial Co-operative Bank (TAICO Bank), Represented by its Managing Director Versus R. Alex Sues & Another High Court of Judicature at Madras
04-08-2020 The Managing Committee, (Under Order of Suspension), The Vellathooval Service Co-Operative Bank Ltd., Represented by Its President Versus The Joint Registrar of Co-Operative Societies (General), Office of The Joint Registrar of Co-Operative Societies (General), Idukki & Others High Court of Kerala
29-07-2020 The Karassery Service Co-Operative Bank Ltd., Kozhikode, Represented by Its General Manager Versus State of Kerala, Represented by Secretary, Department of Co-Operative Societies, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
29-07-2020 State Bank of India, SCT Engineering College Branch, Pappanamcode, Thiruvananthapuram Versus V. Geetha, Sreenandanam & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-07-2020 Bank of Baroda, Through Its Manager, Maharashtra Versus Balaprasad Bansilal Biyani National Consumer Disputes Redressal Commission NCDRC
28-07-2020 Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others High Court of Karnataka
27-07-2020 Punjab National Bank, Guwahati Versus Madhab Kumar Das & Another & Others High Court of Gauhati
22-07-2020 M/s. Rajesh Export Limited, Represented by its Chairman Rajesh Mehta Versus Reserve Bank of India & Another High Court of Karnataka
21-07-2020 Vardhaman Mahila Co-op. Urban Bank Limited Versus A. Vijaya Kumari & Others High Court of for the State of Telangana
21-07-2020 State Bank Of India Mini Secretariat Through Its Branch Manager Hisar Haryana Versus Sukh Dass National Consumer Disputes Redressal Commission NCDRC
20-07-2020 Manohar Bandopanth Belekar Versus Dr. Annasaheb Chougule Vadgaon Urban Cooperative Bank Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
16-07-2020 Cheriyan Mathew, Member, The Kanakkary Service Cooperative Bank Limited & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Another High Court of Kerala
13-07-2020 Rakesh Wadhwan, Shareholder (Housing Development & Infrastructure Ltd.) Versus Bank of India, Bandra, & Another National Company Law Appellate Tribunal
08-07-2020 Packiyalakshmi Versus Joint Registrar/Managing Director, The Central Co-operative Bank Limited, Tirunelveli & Another Before the Madurai Bench of Madras High Court
03-07-2020 Axis Bank Ltd., Ahmedabad Versus Securities and Exchange Board of India SEBI Bhavan, Mumbai & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
03-07-2020 All Orissa State Bank Officers Housing Co-Operative Society Versus State of Odisha & Others High Court of Orissa
01-07-2020 Shyamal Kanti Mondal Versus State Bank of India & Others High Court of Judicature at Calcutta
30-06-2020 Union Bank of India, Through Shri R. Rajendra Prasad, Branch Manager, Raichur Versus M/s. Tirumala Enterprises, Raichur National Consumer Disputes Redressal Commission NCDRC
29-06-2020 Union Bank of India, Punjab Versus Usha Arora & Another National Consumer Disputes Redressal Commission NCDRC
26-06-2020 Kejriwal Mining Pvt. Ltd. & Others Versus Allahabad Bank & Another High Court of Judicature at Calcutta
25-06-2020 Tshaka N O & Others Versus Standard Bank of South Africa Limited & Another Supreme Court of Appeal of South Africa
24-06-2020 M.P. Satheesan, Senior Manager (Retired), Kannur District Co-Operative Bank, Kannur Versus The Kannur District Co-Operative Bank, Represented by General Manager, Kannur & Others High Court of Kerala
22-06-2020 Bank of Baroda Versus Indian Oil Corporation Limited & Others Supreme Court of India
22-06-2020 Sushma Kumari Versus The Bank of India, Bandra (E) Mumbai & Others High Court of Judicature at Patna
19-06-2020 Toronto-Dominion Bank Versus Young Supreme Court of Canada
18-06-2020 State Bank of India, Bombay Thru. Chairman & Others Versus S.B. Singh High Court Of Judicature At Allahabad Lucknow Bench
16-06-2020 Subhash Mehta Versus HDFC Bank Ltd. National Consumer Disputes Redressal Commission NCDRC
16-06-2020 Dr. Vijay Mallya Versus State Bank of India & Others Supreme Court of India
15-06-2020 Ravi Bharath Gas Agency Proprietor S R Shyam Sundar Versus State Bank of India Debts Recovery Tribunal Chennai
15-06-2020 State Bank of India Versus Consumer Affairs & Fair Business Practices, West Bengal & Others National Consumer Disputes Redressal Commission NCDRC
12-06-2020 Awadhesh Kumar Versus Multi State Co-operative Land Development Bank, Patna & Others High Court of Judicature at Patna
05-06-2020 Hari Chand Versus Indian Overseas Bank & Another High Court of Punjab and Haryana



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