CORPORATION BANK LIMITED

Activity: Others in Karnataka.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999KA1972PLC001067 		ROC
RoC-Bangalore 		Incorporation Date
26-04-1972
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001067 		Registration Date
26-04-1972 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
Dakshina Kannada KA IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CORPORATION BANK LIMITED

Last Checked Past / Closed Litigation On 11-04-2021 20:52
07-04-2021 M/s. Priyesh Land Developers a Partnership Firm, Through its Partner Priyesh Desai & Others Versus The Pen Co-operative Urban Bank Ltd., Through its Administrative Board/Administrator Appointed by the Registrar of the Co-operative Societies & Others High Court of Judicature at Bombay
05-04-2021 V.K. Malhotra Versus Union Bank of India & Others High Court of Delhi
31-03-2021 Akshay D. Thakkar Versus Kotak Mahindra Bank Limited & Another High Court of Judicature at Bombay
26-03-2021 Sunil Kumar Nagpal Versus Central Bank of India & Others High Court of Delhi
25-03-2021 The Vice President, Head, CBB, Corporate Banking, Axis Bank Limited, Chennai & Others Versus N. Abdul Salam & Others High Court of Judicature at Madras
24-03-2021 State Bank of India, Represented by its Chief Manager, Madurai Versus The Joint–II Sub-Registrar, Karur & Others Before the Madurai Bench of Madras High Court
22-03-2021 Sesh Nath Singh & Another Versus Baidyabati Sheoraphuli Co-Operative Bank Ltd. & Another Supreme Court of India
18-03-2021 Indian Overseas Bank, rep. by its Branch Manager, Teynampet Branch, Chennai Versus S. Venkatachalam High Court of Judicature at Madras
17-03-2021 The Executive Director, Corporation Bank, Mangalore & Others Versus P.R. Shantharam High Court of Judicature at Madras
16-03-2021 M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another High Court of for the State of Telangana
15-03-2021 Jose Kutty Mathew Versus Kerala State Co Operative Bank Ltd., (Kerala Bank) Bandadukka Branch, Kasaragodu & Others High Court of Kerala
10-03-2021 Parthas Textiles, Ernakulam, Represented by Its Managing Partner, Praveen Raj Rajendran Versus The Reserve Bank of India, Mumbai, Represented by Its Chief General Manager & Others High Court of Kerala
10-03-2021 M/s. Pearson Drums & Barrels Pvt. Ltd. Versus The General Manager, Consumer Education & Protection Cell of Reserve Bank of India & Others High Court of Judicature at Calcutta
09-03-2021 Naresh Kanayalal Rajwani & Others Versus M/s. Kotak Mahindra Bank Ltd. & Another High Court of Judicature at Bombay
05-03-2021 Kotak Mahindra Bank Ltd. Versus Williamson Magor & Co. Ltd. & Another High Court of Judicature at Bombay
04-03-2021 Mansinghka Agencies Proprietor Santosh Mansinghka Versus Bank of India & Others National Consumer Disputes Redressal Commission NCDRC
03-03-2021 S.P. Ganesan Versus The Authorised Officer, REPCO Bank, Chennai High Court of Judicature at Madras
02-03-2021 Vani Vilas Finance Limited, Rep. by its Director, Hosur Versus General Manager, Reserve Bank of India, Department of Non Banking Supervision, Chennai & Another High Court of Judicature at Madras
01-03-2021 M/s. Sinduja & Co., Rep. by its Proprietrix Amereswari, Chennai & Others Versus The Authorised Officer, UCO Bank, Chennai Main Branch, Chennai & Others High Court of Judicature at Madras
26-02-2021 Kakkoor Service Co-Operative Bank Ltd. Versus Jinu Augustine High Court of Kerala
26-02-2021 S. Keerthivasan (Minor), Rep. by its, Natural Guardian D. Senthil Kumar Versus The Reserve Bank of India, Rep. by its Regional Director, Chennai & Others High Court of Judicature at Madras
26-02-2021 Punjab National Bank, New Delhi & Another Versus S. Darren Manuvel Rajasigamani (Minor) & Others High Court of Judicature at Madras
26-02-2021 Anupam Das Versus Allahabad Bank & Others High Court of Judicature at Calcutta
23-02-2021 Committee of Creditors of AMTEK Auto Limited Through Corporation Bank Versus Dinkar T Venkatasubramanian & Others Supreme Court of India
22-02-2021 Shobha N. Rathi Versus The Reserve Bank of India, Represented by its Governor, Mumbai & Others High Court of Karnataka
22-02-2021 The Balaj Allianz General Insurance Co.Ltd., Opp to ABN Ambro Bank Limited, Saradha College Main Road, Salem Versus Lakshmi & Others High Court of Judicature at Madras
19-02-2021 Amitabha Dasgupta Versus United Bank of India & Others Supreme Court of India
19-02-2021 HDFC Bank Ltd. Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
18-02-2021 State Bank of India, Rep. by its Manager, Chennai & Another Versus M/s. Gocoola Doss Jamuna Doss & Co (Textiles), Rep. by its Partner, P. Govindoss & Others High Court of Judicature at Madras
18-02-2021 State Bank of India, Represented by its Authorised Officer, Satyavolu Srinivas & Others Versus The Deputy Commercial Tax Officer-II, Dwaraka Nagar Circle, Visakhapatnam Division & Others High Court of Andhra Pradesh
16-02-2021 Kotak Mahindra Bank Pvt. Limited Versus Ambuj A. Kasliwal & Others Supreme Court of India
12-02-2021 Vellanadu Service Co-Operative Bank, Represented by Secretary In Charge, Thiruvananthapuram Versus The Deputy Superintendent of Police, Nedumangad, Thiruvananthapuram & Others High Court of Kerala
11-02-2021 Child Development Programme Officer, World Bank Assistant-ICDS, Sembanarkoil & Another Versus Seethalakshmi & Another High Court of Judicature at Madras
11-02-2021 M. Syed Irfan Ali Versus The Regional Manager, Indian Overseas Bank, Chennai & Others High Court of Judicature at Madras
11-02-2021 Tripura Gramin Bank, Represented by its Chairman, West Tripura & Another Versus Abhishek Majumder & Another High Court of Tripura
11-02-2021 Bank of India, Rep. by the Manager, At Express Towers, Coimbatore Versus S. Bupathi High Court of Judicature at Madras
10-02-2021 The State Bank of India, Asset Recovery Management Branch, Represented by The Chief Manager, Ernakulam Versus Nithya & Another High Court of Kerala
09-02-2021 Priya Siungh Versus H.D.F.C. Bank, Authorized Signatory through Executive Officer, Lucknow & Others Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
08-02-2021 Boloram Bordoloi Versus Lakhimi Gaolia Bank & Others Supreme Court of India
05-02-2021 The General Manager, Idukki District Co-operative Bank Ltd., Idukki & Another Versus Sunny Philipose, Vadakkedathu House, Kurichithanam P.O., Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
04-02-2021 A. Venkatarangaraju & Another Versus Bank of Maharastra, Shenoy Nagar Branch, Rep.by its Branch Manager, S. Ravikumar & Others High Court of Judicature at Madras
03-02-2021 OPTO Circuit India Limited Versus Axis Bank & Others Supreme Court of India
03-02-2021 R. Bharathi Versus The Chief Manager, Indian Overseas Bank, Salem & Others High Court of Judicature at Madras
03-02-2021 V. Pannerselvam Versus The Chairman and Managing Director, Indian Overseas Bank, Chennai & Others Before the Madurai Bench of Madras High Court
02-02-2021 Babu Sebastian Versus Kottayam District Co-Operative Bank Employees Co-Operative Society Ltd. National Consumer Disputes Redressal Commission NCDRC
01-02-2021 P. Naveen Chakravarthy, Suspended Board of Directors of M.K.Cables & Conductors (P) Ltd. Versus Punjab National Bank, rep. by its Authorized Officer, Asset Recovery Management Branch & Others High Court of Judicature at Madras
29-01-2021 U.M. Ramesh Rao & Others Versus Union Bank of India (Formerly Corporation Bank), Represented by its Authorised Officer & Another High Court of Karnataka
29-01-2021 Tamilnad Mercantile Bank Limited, Chainthamani Branch, Rep. by the Chief Manager / Authorized Officer, P. Ramesh Versus The Joint I Sub Registrar, O/o. the Joint I Sub Registrar, Madurai & Others Before the Madurai Bench of Madras High Court
29-01-2021 Rayalapuram Raja Reddy Versus State Bank of India, Stressed Assets Management Branch II High Court of for the State of Telangana
29-01-2021 Loyal Credit and Investment Ltd., Rep. by Authorised Signatory K.K. Govindamoorthy Versus The EXIM Bank of India, Represented by its Director, Mumbai & Others High Court of Judicature at Madras
27-01-2021 U. Narasimha Murthy Versus HDFC Bank Limited, Represented by its Authorized Officer, Bangalore & Another High Court of Karnataka
25-01-2021 General Manager, The Thalassery Co-Operative Rural Bank Ltd. F1263, Kannur Versus C. Mukundan, Retired Accountant, Thalassery Co-Operative Rural Bank Ltd, Kannur & Another High Court of Kerala
22-01-2021 Indian Bank & Another Versus Mahaveer Khariwal Supreme Court of India
21-01-2021 Union Bank of India, Represented by its Chief Manager, West Tripura Versus Abdul Haque & Others High Court of Tripura
19-01-2021 V.T. Ittiyarkutty & Another Versus Syndicate Bank, Rep. by its Manager, Nilgiris High Court of Judicature at Madras
19-01-2021 Punjab National Bank, Through Chief Manager, Uttarakhand Versus Daljeet Singh National Consumer Disputes Redressal Commission NCDRC
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
18-01-2021 V. Ganesan Versus The Chairman, Pandyan Grama Bank, Administrative Office, Virudhunagar & Another Before the Madurai Bench of Madras High Court
18-01-2021 Shahul Hameed Versus The Chief Manager, Pandyan Grama Bank, Administrative Office, Virudhunagar & Another Before the Madurai Bench of Madras High Court
12-01-2021 K.D. Sunil Versus The Authorized Officer Kerala State Co-Operative Bank Ltd., (Ekm District Co-Operative Bank), Kakkanad & Another High Court of Kerala
11-01-2021 H. Rajasekharan Nair & Another Versus State Bank of India, Represented by its Chairman, Mumbai & Others High Court of Kerala
11-01-2021 Indusland Bank Ltd & Others Versus Abani Kanta Das & Another National Consumer Disputes Redressal Commission NCDRC
11-01-2021 Raghubhai Manjibhai Mungra Versus Jamnagar District Co. Operative Bank Ltd. & Another High Court of Gujarat At Ahmedabad
07-01-2021 The Pr. Commissioner of Income Tax Versus The Goa State Co-operative Bank Ltd. In the High Court of Bombay at Goa
07-01-2021 Kirthika Dryer & Another Versus M/s. State Bank of India, Overseas Branch, Rep. by its Assistant General Manager S.V.Raju, Tiruppur & Others High Court of Judicature at Madras
07-01-2021 Capital Electronics & Appliances Ltd. & Others Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
07-01-2021 State Bank of India Versus State of Andhra Pradesh & Others High Court of Andhra Pradesh
06-01-2021 Iliyashbhai Taherbhai Railwaywala & Others Versus State Bank of India & Another High Court of Gujarat At Ahmedabad
06-01-2021 Sujith Prasad Versus The Reserve Bank of India, Branch Office, Nandavanam, Thiruvananthapuram & Others High Court of Kerala
05-01-2021 Kotak Mahindra Bank Ltd., Delhi Versus Dheeraj Singh Beldar National Consumer Disputes Redressal Commission NCDRC
05-01-2021 Jamnagar District Cooperative Bank Ltd. Versus State of Gujarat & Others High Court of Gujarat At Ahmedabad
05-01-2021 Thiruvalla Government Employees Co-Operative Bank Ltd., Represented by Its Secretary, D. Prasannakumar Versus V.K. Devarajan, Office Superintendent, Public Relations Section, Office of The General Manager, Thiruvalla & Others High Court of Kerala
05-01-2021 ICICI Bank Ltd. Versus Manish Goel & Others High Court of Delhi
05-01-2021 M. Kesavapandian Versus Reserve Bank of India, Rep. by its Regional Director, Chennai & Others Before the Madurai Bench of Madras High Court
04-01-2021 Vishweshwar Rao Japala Versus Bank of Baroda Telangana State Consumer Disputes Redressal Commission Hyderabad
24-12-2020 Commerzbank Aktiengesellschaft Versus State Bank of India, Overseas Branch & Others High Court of Delhi
23-12-2020 Primary Co-Operative Agricultural & Rural Development Bank Ltd., Reptd. by its Manager & Another Versus The Regional Commissioner & District Election Officer, Karnataka State Co-Operative Agricultural & Rural Development Bank Ltd., Bengaluru & Others High Court of Karnataka
22-12-2020 Dwarkadhis Projects Pvt. Ltd. Versus Punjab National Bank & Another High Court of Punjab and Haryana
22-12-2020 Reena Gambhir Versus Central Bank of India & Others High Court of Delhi
21-12-2020 HDFC Bank Limited & Another Versus Jesna Jose National Consumer Disputes Redressal Commission NCDRC
21-12-2020 DCX Cable Assemblies Private Limited, Represented by its Authorized Signatory, Sankarakirshnan Ramalingam, Bengaluru Versus Reserve Bank of India, Represented by its Regional Director, Mumbai & Others High Court of Karnataka
21-12-2020 The Kerala State Co-Operative Bank Ltd., Thiruvananthapuram, Represented by The Managing Director Versus The Court of Deputy Labour Commissioner, (Authority Under Payment of Gratuity Act 1972), Kozhiokde & Another High Court of Kerala
21-12-2020 M/s. Ayurvedic Trading Agencies, Rep. by Managing Partner T.P. Vikranth & Others Versus Canara Bank, Rep. by the Branch Manager, Thrissur & Another High Court of Kerala
21-12-2020 G. Sreedevi & Another Versus Authorized Officer, Canara Bank, Mullackal Branch, Alappuzha & Another High Court of Kerala
21-12-2020 M/s. VNR Auto Logistics Rep. by its sole proprietor Nageswara Rao & Others Versus Equitas Small Finance Bank Ltd.,(Formerly known as Equitas Finance Limited) Rep. by its Assistant Manager-Legal Spencer Plaza, Anna Salai High Court of Judicature at Madras
18-12-2020 M/s Indian Overseas Bank, Alappuzha Branch represented by Manager, Indian Overseas Bank, VSV Subhash Iyer Building, Alappuzha Branch & Another Shaji A., Proprietor, Shaji Steels, West of Vazhichery Junction, Sea View Ward, Alappuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
17-12-2020 State Bank of India Versus The State of Maharashtra, through Finance Department, Mantralay, Mumbai & Others High Court of Judicature at Bombay
16-12-2020 Bibha Pandey Versus Punjab National Bank & Others High Court of Delhi
16-12-2020 Unimoni Financial Services Ltd., Represented by its Director & Chief Financial Officer, R. Krishnan Versus IDBI Bank Limited, Represented by its Managing Director & Others High Court of Kerala
16-12-2020 M. Devendran Versus The Regional Manager, Tamil Nadu Mercantile Bank Limited, Regional Office, Thoothukudi & Others Before the Madurai Bench of Madras High Court
15-12-2020 C. Baskaran Versus Dhanalaxmi Bank Limited, Mount Road, Chennai High Court of Judicature at Madras
11-12-2020 Arun Bakshi Versus Industrial Development Bank of India Ltd. & Others High Court of Punjab and Haryana
10-12-2020 B. Anitha Versus General Manager-HRD, Appellate Authority, The Karur Vysya Bank Limited, Karur & Others High Court of Judicature at Madras
10-12-2020 Rajesh Agarwal Versus Reserve Bank of India, Through Regional Director & Others High Court of for the State of Telangana
10-12-2020 Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand National Consumer Disputes Redressal Commission NCDRC
09-12-2020 Amit Sen Gupta & Others Versus United Bank of India, W.B. & Another National Consumer Disputes Redressal Commission NCDRC
07-12-2020 M. Rajagopal & Another Versus The State Bank of India, Rep. by its Chief General Manager, Chennai & Others High Court of Judicature at Madras
04-12-2020 Union Bank of India Versus Mujahid Qasim & Others High Court of Delhi
04-12-2020 Palan Chandra Naskar Versus Bank of Maharashtra & Others High Court of Judicature at Calcutta
03-12-2020 M.C. Sheejamol Versus Ernakulam District Co-Operative Bank Ltd. Thrikkakara, Represented By Its Secretary & Another High Court of Kerala



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