CORPORATE SOFTWARE PRIVATE LIMITEDActivity: Business Services in Gujarat.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U72200GJ1997PTC032437 |
ROC RoC-Ahmedabad |
Incorporation Date 30-05-1997 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 032437 |
Registration Date 30-05-1997 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 3,00,000 |
Contact Information |
E-Mail Address anand@corpimpact.net |
Registered Address B- 74 SATELLITE CENTEROPP MANAGEMENT ENCLAVE VASTRAPUR AHMEDABAD GJ 380015 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CORPORATE SOFTWARE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-05-2022 09:50
|
||
07-12-2015 | M/s. UTV Motion Pictures Corporate Office : UTV Software Communications Ltd. & Others Versus M/s. Murphy Enterprises | In the High Court of Bombay at Goa |
11-09-2015 | Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai | Income Tax Appellate Tribunal Chennai |
Directors |
||
DIN | Name | Since |
02194682 | HARSHABEN SHARADKUMAR MADIA | 01-05-2008 |
00269148 | ANAND SHARADKUMAR MADIA | 30-05-1997 |
02043552 | SONALI MADIA | 25-09-2000 |
India's most comprehensive litigation gathering and reporting.