CORPORATE INDIA PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74110DL1999PTC099505 		ROC
RoC-Delhi 		Incorporation Date
28-04-1999
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
099505 		Registration Date
28-04-1999 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 60,00,000
Paid Up Capital
Rs. 56,73,000



Contact Information
E-Mail Address
ratan.cipl@gmail.com
Registered Address
C-4/4017, VASANT KUNJ NEW DELHI DL 110070 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CORPORATE INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-01-2021 15:45
09-12-2020 M/s. Fuso Glass India Pvt. Ltd., Rep. by its Director, Chennai Versus The Deputy Commissioner of Income Tax Corporate Circle 2(1) No.121, Nungambakkam & Others High Court of Judicature at Madras
09-12-2020 M/s. Ponni Sugars (Erode) Ltd. Rep. by its DGM, Accounts G. Lakshmi Narayanan Versus Deputy Commissioner of Income-Tax Corporate Circle - 5(2), Nungambakkam & Another High Court of Judicature at Madras
28-10-2020 V.G. Selvaraja Versus The Secretary, Ministry of Corporate Affairs, Government of India, New Delhi & Others High Court of Judicature at Madras
07-10-2020 A. Kumar Versus Financial Intelligence Unit – India, New Delhi & Another Versius Ministry of Corporate Affairs, Government of India New Delhi & Others High Court of Judicature at Madras
05-10-2020 M/s. Continuum Wind Energe (India) Pvt. Ltd. (formerly known as M/s. Surajbari Windfarms Development Pvt. Ltd.), Chennai Versus The Deputy Commissioner of Income Tax, Corporate Circle 1(2), Chennai High Court of Judicature at Madras
25-09-2020 Neyveli Lignite Corporation Limited, (Presently NLC India Limited), Rep. by its General Manager (Contracts) Corporate Office, Neyveli Versus M/s. TENOVA India Pvt. Ltd., Alwarpet & Others High Court of Judicature at Madras
23-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner Corporate Circle, 5(1), Chennai & Others High Court of Judicature at Madras
22-09-2020 M/s. Vaduganathan Talkies, Alwarpet & Another Versus Income Tax Officer, Non-Corporate Ward 20(5) High Court of Judicature at Madras
11-09-2020 M/s. Real Talent Engineering Private Limited, Rep by its Director P.S. Dasarathy Versus The Deputy Commissioner of Income Tax Corporate Circle 5 (1), Chennai & Others High Court of Judicature at Madras
03-09-2020 B. Rajesh & Another Versus Union of India, Rep. by its Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
26-08-2020 Karvy Stock Broking Limited, Represented by its Vicepresident (Legal) Ch. Viswanath Versus The Union of India, Represented by its Secretary, Ministry of Corporate Affairs, New Delhi & Others High Court of for the State of Telangana
19-08-2020 The Commissioner of Income Tax, Corporate Circle-3, Chennai Versus Visual Graphics Computing Services India Private Limited, Chennai High Court of Judicature at Madras
03-08-2020 Lakshmamma & Another Versus Phoenix ARC Pvt. Ltd., Represented by its Authorized Officer Dani Corporate Park, Mumbai & Others High Court of Karnataka
30-07-2020 M/s. Elektronik Lab Known as Elektronik Lab India Private Limited, Rep. by its Director Krishnan Nandakumar Versus The Income Tax Officer, Corporate Ward -2(1), Chennai & Another High Court of Judicature at Madras
22-07-2020 Alchemist Healthcare Ltd. & Another Versus Ministry of Corporate Affairs & Others High Court of Delhi
13-07-2020 Mrs. Padma Versus The Income Tax Officer, Corporate Chennai High Court of Judicature at Madras
22-05-2020 Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon National Company Law Appellate Tribunal
21-04-2020 N. Sampath Ganesh & Others Versus Union of India, Ministry of Corporate Affairs, Through Regional Director (Western Region) & Others High Court of Judicature at Bombay
23-03-2020 Kerala Bottled Water Manufacturers Association (KBWA), Represented by Its President, Eastern Corporate Office, Kohi & Another Versus State of Kerala, Represented by Secretary, Environment Department, Secretariat, Thiruvananthapuram & Another High Court of Kerala
19-03-2020 Shaji Purushothaman Versus Union of India, Through Ministry of Corporate Affairs, A-Wing, New Delhi & Others High Court of Judicature at Madras
09-03-2020 The Principal Officer, M/s. RR Donnelley India Outsource Private Limited, (Formerly known as Astron Document Management Private Limited), Rep. by its Jyothi Prosad Bose, Director Versus Deputy Commissioner of Income Tax, Corporate Circle – 5 (2) High Court of Judicature at Madras
06-03-2020 Ganapathy Haridaass Versus Income Tax Officer, Non-Corporate Ward 4(4), Chennai High Court of Judicature at Madras
06-03-2020 M/s. Star Health and Allied Insurance Co. Ltd., Rep. by its Chief Financial Officer, S. Venkataraman Versus Assistant Commissioner, Corporate Circle-6(2), Chennai High Court of Judicature at Madras
05-03-2020 M/s. Adani Gas Limited, SSR Corporate Park, Haryana & Another Versus Competition Commission of India, Through its Secretary, New Delhi & Another National Company Law Appellate Tribunal
03-03-2020 M/s. Sumeru Soft P.Ltd, T. Nagar, Chennai Versus The Income Tax Officer, Corporate Ward - 6[4], Chennai High Court of Judicature at Madras
28-02-2020 Pacific World Shipping PTE Ltd., Singapore Versus Dadi Impex Pvt. Ltd., Through Corporate Debtor Anandprakash Choudhari & Manju Choudhari & Others National Company Law Appellate Tribunal
26-02-2020 M/s. Tamilnadu State Marketing Corpn. Ltd., Represented by its Managing Director, R. Kirlosh Kumar Versus The Deputy Commissioner of Income Tax Corporate Circle – 3(1), Chennai High Court of Judicature at Madras
17-02-2020 Mukesh Maneklal Choksi Versus Union of India, Ministry of Corporate Affairs, Through Regional Director, (Western Region), Mumbai & Another National Company Law Appellate Tribunal
14-02-2020 Kamala Srinivasan Versus Union of India, Rep. by its Secretary to Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
11-02-2020 B. Kasi Viswanathan Versus Income Tax Officer Non Corporate Ward 15 (2), Chennai High Court of Judicature at Madras
30-01-2020 Saparna Prakash & Another Versus Union of India, Represented by its Secretary, Ministry of Corporate Affairs, New Delhi & Another High Court of Judicature at Madras
29-01-2020 Balasubramaniam Rajalakshmi & Others Versus Union of India, Represented by its Ministry of Corporate Affairs, New Delhi & Another High Court of Judicature at Madras
27-01-2020 The Assitant Commissioner of Income Tax Non-Corporate Circle-1, Chennai Versus S.M. Kutubuddin High Court of Judicature at Madras
27-01-2020 Khushru Dorab Madan Versus Union of India Represented by its Ministry of Corporate Affairs Shastri Bhawan, New Delhi & Another High Court of Judicature at Madras
21-01-2020 M/s. Oasys Green Tech Private Limited, Represented by its authorised signatory E. Venkatakrishnaiah Versus Income Tax Officer, Corporate Ward – 5(1), Chennai High Court of Judicature at Madras
08-01-2020 Wayne Burt Petro Chemicals Private Limited, Rep.by its Senior Manager Finance, V.K. Sivasubramanian & Another Versus The Registrar of Companies, Ministry of corporate affairs, Chennai & Others High Court of Judicature at Madras
20-12-2019 Deepa Mathew Versus Corporate Manager Catholicate & M.D. Schools, Devalokam, Kottayam High Court of Kerala
18-12-2019 Sai Regency Power corporation Private Limited (In Corporate Insolvency Resolution Process under the Insolvency and Bankruptcy Code, 2016), Hyderabad Rep. By Resolution Professional G. Ramachandran Versus Oil and Natural Gas Corporation Limited, Puducherry High Court of Judicature at Madras
02-12-2019 G. Vasudevan Versus Union of India, Rep. by its Secretary, Ministry of Corporate Affairs, New Delhi & Another High Court of Judicature at Madras
26-11-2019 M/s. Suzlon Energy Limited, Having its Corporate Office at Suzlon, Pune Versus Indowind Energy Limited, Chennai High Court of Judicature at Madras
20-11-2019 M/s. Gangothri Textiles Limited represented by Sri Manoj Kumar Tiberwal, Coimbatore & Others Versus The Assistant Commissioner of Income Tax Corporate Circle, Income Tax Office 67A, Coimbatore High Court of Judicature at Madras
19-11-2019 M/s. Gangothri Textiles Limited, Represented by Manoj Kumar Tiberwal, Coimbatore & Others Versus The Assistant Commissioner of Income Tax, Corporate Circle, Income Tax Office, Coimbatore High Court of Judicature at Madras
13-11-2019 FCI OEN Connectors Limited, Kochi, Represented by Its Director, G. Rajamani Versus The Deputy Commissioner of Income Tax Corporate Circle 1(1), Cochin & Another High Court of Kerala
01-11-2019 Mohan Ravi Versus The Income Tax Officer, Non-Corporate Ward 20(5) CHE, Chennai High Court of Judicature at Madras
22-10-2019 G.S. Subbaraman Versus Indian Bank Rep. by its Executive Director/Appellate Authority Corporate Office, Royapettah, Chennai & Another High Court of Judicature at Madras
24-09-2019 ReNew Power Limited having its corporate office at Commercial Block 1, Represented by its Authorized Representative Satwik E & Others Versus The State of Andhra Pradesh, Represented by its Principal Secretary, Energy Infrastructure & Investment Department, A.P. Secretariat, Velagapudi, Amaravati, Andhra Pradesh & Others High Court of Andhra Pradesh
16-09-2019 Central bank of India, A body corporate constituted under the Banking Companies Act IV of 1970 & having its Head office at Chandarmukhi, Mumbai & a branch inter alia at Coonoor, Rep. by its Senior Manager Versus Shanthi Rajkumar & Others High Court of Judicature at Madras
13-09-2019 M/s. Nissan Motors, Corporate Office, ASV Ramana Towers, Chennai & Others Versus S. Giri Prasad High Court of Judicature at Madras
21-08-2019 Hindustan Agro Chemicals Limited Versus Registrar Of Companies, Rajasthan Corporate Bhawan High Court of Rajasthan Jaipur Bench
21-08-2019 Shriram Versus Union of India, through its Secretary, Ministry of Corporate Affairs & Others In the High Court of Bombay at Nagpur
20-08-2019 M/s. Kut Energy Pvt. Ltd. & Others Versus The Authorized Officer, Punjab National Bank, Large Corporate Branch, Ludhiana & Others Supreme Court of India
09-08-2019 S. Ajit Kumar Versus The Assistant Commissioner of Income-tax, Non-Corporate Circle-20(1), Chennai High Court of Judicature at Madras
05-08-2019 Indowind Energy Limited, Incorporated under the provisions of the Companies Act, 1956, Chennai Versus Union of India, Rep. by The Secretary, Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
05-08-2019 C.V. Shailandhran Versus Union of India, Rep. by its Ministry of Corporate Affairs, New Delhi & Another High Court of Judicature at Madras
01-08-2019 Shampa Dutta Versus The Union of India, Represented by the Chairman Cum Managing Director, BSNL Corporate Office, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
30-07-2019 T. Palani Versus Assistant Commissioner of Income Tax, Non-Corporate Circle-10(1), Chennai High Court of Judicature at Madras
23-07-2019 Reliance Commodities Ltd. Versus National Commodity & Derivatives Exchange Ltd. Ackruti Corporate Park, Mumbai & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
11-07-2019 Star Health & Allied Insurance Company Ltd., Regd. & Corporate Office at Chennai, Represented by Its General Manager, Usha Chandrasekharan, Zonal Office, Thiruvananthapuram Versus S. Byju & Another High Court of Kerala
01-07-2019 Venkataraman Krushnamurthy Versus Union of India, Represented by its Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
26-06-2019 Neelima Dubey Versus Union of India, Represented by its Ministry of Corporate Affairs, Shastri Bhawan, New Delhi & Another High Court of Judicature at Madras
25-06-2019 Shaheer Ali @ Shaheer Chingath Versus Chairman, State Bank of India, Corporate Office, Mumbai & Another High Court of Kerala
13-06-2019 M/s. India Metal One Steel Plate Processing Private Limited Versus The Deputy Commissioner of Income Tax, Corporate Circle – 2 (2) High Court of Judicature at Madras
10-06-2019 M/s. Sehgal Motors Private Limited, Uppal, rep. by its Managing Director Karan Vir Sehgal Versus UCO Bank, Mid Corporate Branch, rep.by its Authorized Officer & Others High Court of for the State of Telangana
06-06-2019 Maximus Arc Limited Versus Central Bank of India, MID Corporate Branch, Rep by its Chief Manager, Chennai & Others High Court of Judicature at Madras
31-05-2019 ITO, Non Corporate Ward 14(5) Versus E.D Rajan, Chennai Income Tax Appellate Tribunal Chennai
27-05-2019 S. Kannan, Chennai & Another Versus ITO Non Corporate Ward 14 (1) Income Tax Appellate Tribunal Chennai
22-05-2019 M/s. Sri Devi Karumariamman Educational Trust, Represented by its Trustee J. Kumaran & Others Versus Central Bank of India, Mid Corporate Branch, Rep by its Chief Manager, Vijay kumar Moitra & Another High Court of Judicature at Madras
22-05-2019 The Regional Manager, M/s. Induslnd Bank, Corporate Office-Ratail, T. Nagar, Chennai & Another Versus State of Kerala, Rep. by Secretary, Department of Civil Supplies, Secretariat, Trivandrum & Others High Court of Kerala
06-05-2019 M/s Southern Scribe Instruments Pvt Ltd, The Deputy Commissioner of New No.398 Versus Income Tax, Corporate Circle - 6(2), Chennai Income Tax Appellate Tribunal Chennai
02-04-2019 Bhagavathy Velan Versus The Deputy Commissioner of Income Tax Corporate Circle-6(1), Chennai High Court of Judicature at Madras
25-03-2019 The Corporate Manager, St. Roch's Hs/Tti/Lps, Thiruvananthapuram & Another Versus The State of Kerala, Represented by Its Secretary To Government, General Education Department, Thiruvananthapuram & Others High Court of Kerala
20-03-2019 Bharat Sanchar Nigam Limited, Rep. By its Chairman & Managing Director, Corporate Office, Bharat Sanchar Bhawan, New Delhi & Others Versus M. Palanivelu & Others High Court of Judicature at Madras
05-03-2019 G. Mallikarjuna Reddy Versus The Income Tax Officer, Non Corporate Ward 17(2), Chennai High Court of Judicature at Madras
25-02-2019 M/s. A. Thangavel Nadar Stores, Chennai Versus The Income Tax Officer Non-Corporate Ward 1(1), Chennai High Court of Judicature at Madras
22-02-2019 Regional Director (Eastern Region), Ministry of Corporate Affairs Versus Camden Industries Ltd. & Others National Company Law Appellate Tribunal
28-01-2019 Karnataka Antibiotics & Pharmaceuticals Ltd., (A Government of India Enterprise), Rep.By Its Authorised Officer Jagadeesh C.Hiremath, Company Secretary & General Manager( HR & Admn) Versus Punjab National Bank Large Corporate Branch, Anna Salai, Chennai & Another High Court of Judicature at Madras
25-01-2019 V. Survesh, Coimbatore Versus ITO Non Corporate Ward 2(5) Income Tax Appellate Tribunal Chennai
24-01-2019 Venkata Dilip Kumar, Chennai Versus Acit Non Corporate Circle 3 Income Tax Appellate Tribunal Chennai
07-01-2019 Principal Commissioner of Income Tax Versus M/s. Hero Corporate Service Ltd. Supreme Court of India
04-01-2019 Natesan Krishnamurthy Versus The Income Tax Officer, Non-Corporate Ward 9(2), Chennai High Court of Judicature at Madras
02-01-2019 ITO Corporate Ward 2, Madurai Versus Madras Suspensions Limited Income Tax Appellate Tribunal Chennai
01-01-2019 Dcit Non Corporate Circle 2 Versus Kesari Sanjey Kundalia, Chennai Income Tax Appellate Tribunal Chennai
01-01-2019 V.K.C. Jayamohan, Chennai Versus Acit Non Corporate Circle 1 Income Tax Appellate Tribunal Chennai
26-12-2018 Serious Fraud Investigation Office, Rep. by its Assistant Director, Ministry of Corporate Affairs, Government of India Versus IL & FS Engineering and Construction Company Ltd. High Court of Andhra Pradesh
21-12-2018 The Corporate Manager, Corporate Educational Agency, Arch Diocese of Thrissur Versus Dincy Davis & Others High Court of Kerala
03-12-2018 A. Sridevi Versus The Income Tax Officer, Non-Corporate Ward 16(1), Chennai High Court of Judicature at Madras
20-11-2018 Acit Corporate Circle 3(1) Versus Tamilnadu Water Investment, Chennai Income Tax Appellate Tribunal Chennai
20-11-2018 Acit Corporate Range 1, Chennai Versus Dharani Sugars & Chemicals Pvt. Income Tax Appellate Tribunal Chennai
20-11-2018 Acit Non Corporate Circle 20(1) Versus SPI Music Pvt. Ltd., Chennai Income Tax Appellate Tribunal Chennai
20-11-2018 Shankar Ramakrishnan, Chennai Versus Ito Non Corporate Ward 18(5) Income Tax Appellate Tribunal Chennai
20-11-2018 Acit Non Corporate Circle 20(1) Versus Sun TV Network Limited, Chennai Income Tax Appellate Tribunal Chennai
16-11-2018 Haricharan Srinivasan, Chennai Versus Ito Non Corporate Ward 1(3) Income Tax Appellate Tribunal Chennai
16-11-2018 Manoj Kumar Mulasi, Chennai Versus Dcit, Corporate Circle-1(1) Income Tax Appellate Tribunal Chennai
16-11-2018 Tamil Nadu Water Investment Co Versus Acit Corporate Circle 3(1) Income Tax Appellate Tribunal Chennai
16-11-2018 Suja Ganessan, Chennai Versus Ito, Non Corporate Ward 10(4) Income Tax Appellate Tribunal Chennai
16-11-2018 S.P Ganesan, Chennai Versus Acit, Non Corporate Circle 10(1) Income Tax Appellate Tribunal Chennai
16-11-2018 Ruby Overseas, Chennai Versus Acit Non Corporate Circle 12(1) Income Tax Appellate Tribunal Chennai
15-11-2018 D. Dhanammal, Chennai & Others Versus Ito, Non Corporate Ward 22(1) & Others Income Tax Appellate Tribunal Chennai
12-11-2018 Soundari Family Trust, Chennai Versus Ito Non Corporate Ward 3(2) Income Tax Appellate Tribunal Chennai
09-11-2018 Shiji Leena, Chennai Versus Jcit Non Corporate Range 7 Income Tax Appellate Tribunal Chennai



Directors
DIN Name Since
01347574 BHAVNA MISHRA 28-04-1999
01347543 RATAN SHANKAR 28-04-1999

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