Some PAST Judgements / Case Laws similar to CONTINENTAL INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 15-06-2022 01:19
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13-07-2018 |
M/s. Continental Auto Services Versus The Secretary-Labour & Another |
High Court of Delhi |
10-07-2018 |
C.G.S.T. & C.E., Alwar V/S Continental Engines Limited |
Customs Excise Service Tax Appellate Tribunal New Delhi |
16-02-2018 |
Continental Device India Pvt. Ltd V/S CCE & ST, Delhi - I |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
30-01-2018 |
Continental Constructions Ltd V/S Commr. of S.T. (Adj.), New Delhi |
Customs Excise and Service Tax Appellate Tribunal Principal Bench New Delhi |
22-12-2017 |
Thota Gurunath Reddy Versus Continental Hospitals Private Limited |
In the High Court of Judicature at Hyderabad |
20-10-2017 |
Commissioner of Service Tax V/S Continental Carriers |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
09-10-2017 |
Continental Construction Ltd. & Others Versus State Bank of India & Others |
Debts Recovery Appellate Tribunal at Delhi |
01-08-2017 |
Jalan Inter Continental Hotels Pvt. Ltd. Versus State Bank of India & Another |
High Court of Judicature at Calcutta |
19-07-2017 |
M/s. Hotel Tramboo Continental Versus Home Department Civil Secretariat Govt. of Jammu & Kashmir & Others |
Supreme Court of India |
15-03-2017 |
Unisource Trading (India) Pvt. Ltd. Versus Continental Airline Cargo (United Cargo & Continental Cargo) & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-06-2016 |
M/s. Eagle Continental Foods Pvt. Ltd. Versus Shailesh Singh & Others |
Supreme Court of India |
22-04-2016 |
Sub Continental Equities Limited, Rep. by its Power Agent, Siddharth Pruthi Versus R.V.D. Ramaiah & Others |
High Court of Judicature at Madras |
17-03-2016 |
Eidelco Infrastructure & Prop. Ltd. Versus Continental Auto Service & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
14-10-2015 |
Continental Carbon India Ltd. Versus Union of India & Others |
High Court of Judicature at Allahabad |
02-09-2014 |
Continental Cement Company Versus Union of India |
High Court of Judicature at Allahabad |
01-09-2014 |
Continental Cement Company Versus Union of India |
High Court of Judicature at Allahabad |
11-11-2013 |
Continental Advertising Pvt. Ltd. Versus Raj Rani Aggarwal |
High Court of Delhi |
19-09-2013 |
Continental Construction Ltd. Versus National Thermal Power Corporation Ltd. |
High Court of Delhi |
26-07-2013 |
Canadian Institute for International Studies (Not known as Continental Institute of International Studies) Village Jalvehra & Another Versus Ekta Sharma |
National Consumer Disputes Redressal Commission NCDRC |
04-07-2013 |
Uday Shankar Varma Versus Continental Airlines Inc. & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-04-2013 |
Ashok Kumar Krishnalal Patel & Another Versus Continental Textile Mills Ltd. |
High Court of Delhi |
03-07-2012 |
C.C.E, J & K, Jammu Versus M/s Continental Transformers & Others |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
15-03-2012 |
Brainobrain kids Academy P. Ltd & Another Versus Continental Advertising P.Ltd. |
High Court of Delhi |
14-12-2011 |
Coal India Ltd. & Another Versus Continental & Eastern Agencies |
High Court of Delhi |
07-12-2011 |
Societe Des Produits Nestle Versus Continental Coffee Ltd. |
High Court of Delhi |
08-07-2011 |
Chew Nam Fong Ronny Versus Continental Chemical Corp Pte Ltd & Another |
Supreme Court of Singapore |
21-01-2011 |
M/S Dynamic Continental Pvt. Ltd Versus UCO Bank |
High Court of Delhi |
24-12-2010 |
Ranbir Kumar Gugneja Versus M/S Continental Engines Ltd & Others |
High Court of Delhi |
22-11-2010 |
Continental Transport Organization Pvt. Ltd. Versus ICICI Lombard General Insurance Co. Ltd. |
Supreme Court of India |
28-10-2010 |
Krishna Continental Limited v/s Housing and Urban Development Corporation Limited and others |
Debt Recovery Appellate Tribunal At Delhi |
08-03-2010 |
Raiffeisen Zentralbank Osterreich AG Versus Continental Chemical Corp Pte Ltd |
Supreme Court of Singapore |
07-01-2010 |
M/S Continental Device India Ltd Versus Delhi Vidyut Board & Another |
High Court of Delhi |
21-10-2009 |
ICICI Lombard General Insurance Company Limited v/s Continental Transport Organization Private Limited |
High Court of Delhi |
30-06-2009 |
Mr. Anathraman N. Iyer Versus Continental Motors Thru Chairman & Managing Director, Kale marg, Kurla (W),Mumbai & Another |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
07-03-2008 |
J.S. Continental Ltd. Versus Indian Oil Corporation Ltd. & Others |
High Court of Delhi |
07-01-2008 |
Hotel Shiva Continental Versus Telecom Centre |
National Consumer Disputes Redressal Commission NCDRC |
08-08-2007 |
Krishna Continental Ltd & Others Versus Balkrishan Sharma |
High Court of Delhi |
16-12-2005 |
Continental Travel Service Versus K.C. Gupta |
Delhi State Consumer Disputes Redressal Commission New Delhi |
03-11-2003 |
National Horticulture Board Versus Flora Continental Ltd. |
High Court of Delhi |
26-05-2003 |
J.S. Dhillon H.U.F. (Lt.Gen.) Versus Continental Profiles Limited |
High Court of Delhi |
20-05-2003 |
Continental And Eastern Agencies Versus Coal India Limited |
High Court of Delhi |
27-03-2003 |
Gitanjali Woolens Private Limited Versus Pearl Inter Continental |
High Court of Delhi |
12-03-2003 |
Continental And Eastern Agency Versus Union of India |
High Court of Delhi |
07-03-2003 |
Structural Waterproofing Company Private Limited Versus Continental Foundation Joint Venture |
High Court of Delhi |
03-03-2003 |
Continental and Eastern Agency Versus Union of India |
High Court of Delhi |
28-11-2002 |
Continental Papers Limited Versus Darshan Print Pack Private Limited |
High Court of Delhi |
05-09-2002 |
M/s. Continental Construction Ltd. versus Tehri Hydro Development Corpn. Ltd. & Another
|
Supreme Court of India |
12-06-2002 |
Continental Construction Limited V/S Export Import Bank of India and Another. |
Debt Recovery Appellate Tribunal At Mumbai |
20-03-2002 |
Bharat Sanchar Nigam Limited Versus Continental Tele power Industries Limited |
High Court of Delhi |
25-01-2002 |
Continental Construction Limited Versus Balfour Beaty Limited |
High Court of Delhi |
22-01-2002 |
Continental Construction Limited Versus Balfour Beaty Limited |
High Court of Delhi |
04-01-2002 |
Continental Construction Limited Versus Food Corporation of India |
High Court of Delhi |
26-11-2001 |
Continental Construction Limited Versus Chief Engineer (Construction) N.E. Railway, Gorakhpur |
High Court of Delhi |
19-07-2001 |
Continental Commercial Co. Ltd. & Another Versus Mousumi Roy & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-04-2001 |
Continental Profiles Limited Versus Gopal Bali |
High Court of Delhi |
20-02-2001 |
Inter Continental Versus Union of India |
High Court of Gujarat At Ahmedabad |
18-01-2001 |
Bindu Versus Continental Valves Ltd |
High Court of Punjab and Haryana |
20-11-2000 |
Continental Exporters Versus Collector of Customs, Madras
|
High Court of Judicature at Madras |
14-11-2000 |
Amar Nath Singh Versus Continental Constructions Limited, New Delhi
|
Supreme Court of India |
17-05-2000 |
J.S.Continental Limited Versus Union of India |
High Court of Delhi |
13-10-1999 |
Continental Seeds & Chemicals Ltd V/S Assistant Commissioner of Income Tax |
IN THE ITAT DELHI 'C' BENCH |
10-05-1999 |
Continental Construction Ltd. Versus Continental Float Class Ltd. |
Company Law Board Principal Bench New Delhi |
02-02-1999 |
M/s. Continental Chemicals Ltd. Versus Sales Tax Officer
|
Supreme Court of India |
01-12-1998 |
Continental Textile Mills Limited Versus Bharat K. Patel |
High Court of Gujarat At Ahmedabad |
20-04-1998 |
Continental Construction Limited Versus National Hydroelectric Power Corpn.Limited |
High Court of Delhi |
10-03-1998 |
Navbharat Ferro Alloys Limited Versus Continental Float Glass Limited |
High Court of Delhi |
03-02-1998 |
Commissioner of Income Tax, Delhi (Central -I) Versus Continental Construction Ltd.
|
Supreme Court of India |
13-01-1998 |
Continental Commercial Co Versus State |
High Court of Judicature at Calcutta |
22-08-1997 |
R.G. Agencies Versus Continental Engineers & Consultants Ltd. |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
20-05-1997 |
Indo Continental Hotel and Resorts Limited, In Re. Hotel Pink City Private Limited, In Re |
High Court of Rajasthan |
21-03-1997 |
State of Gujarat Versus Continental Textile Mills |
High Court of Gujarat At Ahmedabad |
18-03-1997 |
Coal India Limited and Another Versus Messrs Continental Transport Andconstruction Corporation and Others
|
Supreme Court of India |
07-01-1997 |
Continental Construction Limited Versus Continental Float Glass Limited |
High Court of Delhi |
07-11-1996 |
Mohansinh Vhikhamsinh Versus Continental Textiles Mills Limited |
High Court of Gujarat At Ahmedabad |
02-07-1996 |
Continental Profiles Limited Versus State of West Bengal |
High Court of Judicature at Calcutta |
13-03-1996 |
Toshniwal Bros. (Bom.) Pvt. Ltd. Versus Continental Valves Ltd.
|
High Court of Judicature at Bombay |
23-11-1995 |
Continental Construction Limited Versus State |
High Court of Gujarat At Ahmedabad |
02-08-1995 |
Surya Agroils Limited Versus Inter Continental Sales Corporation |
High Court of Delhi |
28-04-1995 |
Regional Provident Fund Commissioner Versus Continental Textiles Mills Limited |
High Court of Gujarat At Ahmedabad |
17-11-1994 |
CONTINENTAL TRANSPORT AGENCY VERSUS DEPUTY TRANSPORT COMMISSIONER, VISAKHAPATNAM
|
High Court of Andhra Pradesh |
27-09-1994 |
Continental Exporters Versus Assistant Collector of Customs, Madras
|
High Court of Judicature at Madras |
28-04-1994 |
M/s.Continental Pump and Motors Ltd., Ghaziabad. Versus State of Bihar |
High Court of Bihar |
25-04-1994 |
Continental Pump and Motors Ltd.Gaziabad(UP) Versus State of Bihar |
High Court of Bihar |
19-04-1994 |
Continental Carriers Private Limited Versus Mittu International Inc. |
High Court of Delhi |
19-01-1994 |
Commissioner of Income Tax Versus Continental Sea Foods India Private Limited
|
High Court of Judicature at Madras |
08-07-1992 |
Continental Device India Ltd. Versus Skyland Interiors (P) Ltd. & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
19-05-1992 |
Commissioner of Income Tax Versus Continental Devices India Limited
|
High Court of Delhi |
15-01-1992 |
Continental Construction Limited Versus Commissioner of Income Tax, Central-1
|
Supreme Court of India |
20-02-1991 |
Continental Chemical Limited Versus Oriental Insurance Co. & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
29-01-1991 |
M/s. Continental & Eastern Agencies Versus The International Airport Authority Of India |
Delhi State Consumer Disputes Redressal Commission New Delhi |
24-01-1991 |
Continental & Eastern Agencies Versus The International Airport Authority Of India |
Delhi State Consumer Disputes Redressal Commission New Delhi |
02-02-1990 |
New Era Furnishers Private Limited v/s Indo-Continental Hotels and Resorts Limited |
High Court of Rajasthan Jaipur Bench |
12-06-1989 |
Commissioner of Income-tax Versus Continental Commercial Co. Ltd. |
High Court of Judicature at Calcutta |
31-08-1988 |
Continental Seeds and Chemicals Ltd V/S Director, Mandi Parishad and Others. |
High Court of Judicature at Allahabad |
07-03-1988 |
Continental Construction Company Limited Versus State of Madhya Pradesh
|
Supreme Court of India |
04-02-1986 |
Continental Construction Limited Versus State |
High Court of Gujarat At Ahmedabad |
30-08-1985 |
Continental Marketing Pvt. Ltd Versus Union of India (UOI) |
High Court of Judicature at Calcutta |
28-06-1985 |
Union of India and Another Versus Raj's Continental Exports Private Limited
|
High Court of Judicature at Madras |
16-10-1982 |
Income Tax Officer v/s Continental Promoters and Developers |
Income Tax Appellate Tribunal ITAT Calcutta |
14-02-1980 |
Inter Continental, Agencies Private Limited Versus Amin Chand Khanna and Another
|
Supreme Court of India |