CONTACT INDIA PVT. LTD.Activity: Business Services in West Bengal.Under Liquidation |
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CIN U74140WB1991PTC052658 |
ROC RoC-Kolkata |
Incorporation Date 08-08-1991 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 052658 |
Registration Date 08-08-1991 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address 37A, BENTINCK STREET,CALCUTTA-700 001. CALCUTTA-700 001. WB 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CONTACT INDIA PVT. LTD.Last Checked Past / Closed Litigation On 18-06-2022 12:57
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11-08-2009 | Contact Energy Limited Versus The Attorney General | Court of Appeal of New Zealand |
09-02-2005 | Securities and Exchange Board of India Versus Contact Consultancy Services P. Ltd. & Others | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
17-11-2004 | Contact Consultancy Services Pvt. Ltd. & Others Versus Securities & Exchange Board of India | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
04-08-2003 | Contact Energy Limited Versus The Attorney-General | Court of Appeal of New Zealand |
Directors |
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DIN | Name | Since |
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