Some PAST Judgements / Case Laws similar to CONSOLIDATED INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 29-04-2022 19:44
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20-09-2021 |
M/s. Anand Citi Centre Holdings Private Limited, Mylapore, Chennai Versus M/s. Consolidated Construction Consortium Limited, Chennai |
High Court of Judicature at Madras |
11-08-2021 |
M/s. Consolidated Construction Consortium Ltd., Represented by V. Meenakshi Sundaram, Manager (Accounts) and the authorised signatory Versus The Commercial Tax Officer, Mylapore Assessment Circle |
High Court of Judicature at Madras |
16-07-2021 |
M/s. Consolidated Construction Consortium Limited, Chennai Versus The Commissioner of Income Tax, Chennai & Others |
High Court of Judicature at Madras |
05-01-2021 |
WIMCO Limited A Company Versus M/s. Tata Coffee Limited (Formerly Consolidated Coffee Limited) |
High Court of Karnataka |
06-07-2020 |
Sheela Devi Versus Consolidated Construction Co. & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-03-2020 |
M/s. Bhargavi Infratech Pvt. Ltd., rep., by its Director K.B. Narayanaraju Versus M/s. New Consolidated Construction Co. Ltd. represented by its General Manager |
High Court of for the State of Telangana |
08-08-2019 |
Software Technology Parks of India, Chennai Versus Consolidated Construction Consortium Limited, Chennai & Another |
High Court of Judicature at Madras |
30-07-2019 |
M/s. KG Foundations (P) Limited, Rep.by its Director Haresh Kishor Versus M/s. Consolidated Construction Consortium Ltd., Rep.by its Managing Director S. Sivaramakrishnan |
High Court of Judicature at Madras |
19-03-2019 |
International Consolidated Business Pty Ltd. Versus S.C. Johnson & Son Inc |
Court of Appeal of New Zealand |
08-03-2019 |
Consolidated Construction Consortium Limited Versus Blue Horizon Hotels Private Limited |
High Court of Karnataka |
01-02-2019 |
Commission of South Africa Versus Hosken Consolidated Investments Limited & Another |
Supreme Court of Appeal of South Africa |
02-01-2019 |
M/s. Consolidated Construction Consortium Ltd. Versus Software Technology Parks of India, Chennai & Another |
High Court of Judicature at Madras |
08-03-2018 |
John Walker Pools Versus Consolidated Aone Trade & Invest 6 (Pty) Ltd (In Liquidation) & Another |
Supreme Court of Appeal of South Africa |
06-02-2018 |
M/s. Consolidated Construction Consortium Limited, Rep. by its Authorized Signatory, S. Raghavendran Versus State of Tamil Nadu, Rep. by its Secretary, Finance Department, Chennai & Others |
High Court of Judicature at Madras |
13-09-2017 |
Dhanalakshmi Srinivasan Charitable & Educational Trust, rep. by its Board of Trustees, Perambalur Versus Consolidated Construction Consortium Ltd., Chennai |
High Court of Judicature at Madras |
22-09-2016 |
Union of India, Rep. by the Executive Engineer, Chennai Versus M/s. Consolidated Constructions Consortium Ltd., Chennai & Another |
High Court of Judicature at Madras |
19-07-2016 |
M/s. Jonas Woodhead & Sons (I) Ltd., No. 12, 2nd floor Khader Nawaz Khan Road Chennai Versus Consolidated Civil Construction (I) Ltd., Chennai & Others |
High Court of Judicature at Madras |
27-04-2015 |
Radhakrishnan Raghavan Nair Versus M/s. Consul Consolidated Private Limited, Chennai & Others |
High Court of Judicature at Madras |
13-03-2015 |
M/s. DCM Shriram Consolidated Ltd. Versus The Employees Provident Funds Appellate Tribunal & Others |
High Court of Delhi |
10-09-2014 |
Consolidated Finvest & Holdings Ltd. Versus Assistant Commissioner of Income-tax, Circle-3 (1), New Delhi |
Income Tax Appellate Tribunal Delhi |
10-09-2014 |
Commissioner of Income-tax Versus DCM Shriram Consolidated Ltd. |
Supreme Court of India |
02-09-2014 |
New Consolidated Construction Co. Ltd V/S Serum Bio Pharma Park |
High Court of Judicature at Bombay |
12-05-2014 |
Rajiv Jain & Others Versus Asian Consolidated Industries Ltd. |
High Court of Punjab and Haryana |
12-09-2013 |
Naveen Bhatnagar Versus Sudarshan Consolidated Ltd. |
Company Law Board Principal Bench New Delhi |
27-03-2013 |
Allpay Consolidated Investment Holdings (PTY) Ltd. & Others Versus The Chief Executive Officer of the South African Social Security Agency & Others |
Supreme Court of Appeal of South Africa |
15-02-2013 |
Consolidated Steel Industries (Pvt) Limited Versus People's Bank |
Supreme Court of Sri Lanka |
21-11-2012 |
Consolidated Information Services Limited (Formerly Viagogo Limited) (In Liquidation) Versus The Rugby Football Union |
United Kingdom Supreme Court |
08-02-2012 |
DCM Shriram Consolidated Versus Sree Ram Agro Ltd & Others |
High Court of Delhi |
24-01-2012 |
Central Government Employees Welfare Housing Organization, Rep. by its Chief Executive Officer Versus Consolidated Civil Constructions (I) Ltd., Rep. by its Executive Director & Another |
High Court of Judicature at Madras |
05-01-2012 |
Rati Ram Versus D.C.M. Shroram Consolidated Ltd. |
High Court of Delhi |
16-09-2011 |
Victoria Timber Supplying Co. Versus New Consolidated Construction Co Ltd. |
High Court of Judicature at Bombay |
05-09-2011 |
Gupta Refractories Versus Consolidated Steels & Alloys Ltd. And Others |
High Court of Delhi |
25-03-2011 |
Consolidated Industrial Fund Ltd. Versus Commissioner of Income tax, Kol-II Another |
High Court of Judicature at Calcutta |
22-03-2011 |
DCM Shriram Consolidated Ltd Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
30-08-2010 |
The Consolidated Hybrid Seeds Company Versus M. Sekar & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
23-07-2010 |
M/s. Consolidated Engineering Co. Versus Commissioner of Central Excise, Delhi IV, Faridabad |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
19-07-2010 |
Consolidated Engineering Enterprises Rep. By N.A. Muhammed, Managing Partner Versus The Superintending Engineer & Another |
High Court of Kerala |
25-03-2010 |
Shri Mukesh Khadaria & Another Versus DCM Shriram Consolidated Limited An Indian Company |
High Court of Delhi |
16-03-2010 |
DCM Shriram Consolidated Ltd. Versus State of Rajasthan & Others |
High Court of Rajasthan |
06-11-2009 |
Commissioner of Central Excise, Pondicherry Versus M/s.Consolidated Computer Services |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-10-2009 |
DCM Shriram Consolidated Ltd. Versus Laxami Trader & Others |
High Court of Delhi |
01-10-2009 |
M/s. Consolidated Construction Consortium Ltd Versus M/s. Indian Bank |
High Court of Judicature at Madras |
30-07-2009 |
Masri (Respondent) Versus Consolidated Contractors International Company SAL and others & Another (Appellant) & Another
|
House of Lords |
22-06-2009 |
Consolidated Construction Consortium Ltd. & Another Versus Tidel Park Coimbatore Ltd. & Others |
High Court of Judicature at Madras |
20-05-2009 |
Xfactor Consolidated (M) Sdn Bhd Versus It21 (Singapore) Pte Ltd & Others |
Supreme Court of Singapore |
21-11-2008 |
Commissioner of Income Tax Delhi-IV, New Delhi Versus Dcm Sriram Consolidated Ltd. |
High Court of Delhi |
07-11-2008 |
In The Matter of: Versus Consolidated Steel & Alloys |
High Court of Delhi |
12-05-2008 |
M/s. DCM Shriram Consolidated Ltd Versus Employees Insurance Court Delhi & Others
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High Court of Delhi |
03-04-2008 |
Consolidated Engg. Enterprises & Another Versus Principal Secy. Irrigation Deptt. & Others
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Supreme Court of India |
06-02-2008 |
R Versus Clarke (Appellant) (On Appeal from the Court of Appeal (Criminal Division)) R v McDaid (Appellant) (On Appeal from the Court of Appeal (Criminal Division)) (Consolidated Appeals)
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House of Lords |
29-11-2007 |
A.R. Dial Dced. Thr. Rajan Kumar Versus DCM Shriram Consolidated Ltd.
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High Court of Delhi |
24-10-2007 |
Somerville (AP) (Original Appellant and Cross-respondent) v. Scottish Ministers (Original Respondents and Cross-appellants) (Scotland), Blanco (AP) (Original Appellant and Cross-respondent) v. Scottish Ministers (Original Respondents and Cross-appellants) (Scotland), Henderson (AP) (Original Appellant and Cross-respondent) v. Scottish Ministers (Original Respondents and Cross-appellants) (Scotland), Ralston (AP) (Original Appellant and Cross-respondent) v. Scottish Ministers (Original Respondents and Cross-appellants) (Scotland)
(Consolidated Appeals)
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House of Lords |
20-08-2007 |
M/s. Consolidated Coffee Limited Versus M. Satish
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High Court of Karnataka |
09-10-2006 |
M/S Rameshwar Dass Devi Dayal (P) Ltd Versus M/S Consolidated Steels And Alloys Ltd & Others
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High Court of Delhi |
26-07-2006 |
O (FC) (Appellant) Versus Crown Court at Harrow (Respondents) (Criminal Appeal from Her Majesty's High Court of Justice) In re O (Appellant) (application for a writ of Habeas Corpus) (Criminal Appeal from Her Majesty's High Court of Justice) (Consolidated Appeals)
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House of Lords |
15-02-2006 |
D.C.M. Shriram Consolidated Ltd. Versus Jai Singh |
High Court of Punjab and Haryana |
17-01-2006 |
DCM Shriram Consolidated Ltd. Versus O.P. Gupta & Another |
High Court of Delhi |
16-11-2005 |
DCM Shriram Consolidated Limited Versus National Insurance Co. Ltd.
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National Consumer Disputes Redressal Commission NCDRC |
08-11-2005 |
Messrs Dcm Shriram Consolidated Limited Versus M/s. Swastik Agencies
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High Court of Delhi |
21-04-2005 |
S.K. Verma Versus Official Liquidator, Pioneer Consolidated Co. of India Ltd. (In liquidation) |
High Court of Delhi |
23-11-2004 |
Consolidated Chemequip (MFR) Corporation Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
24-09-2004 |
Consolidated Fibres And Chemicals Ltd Versus Commissioner of Income Tax |
High Court of Judicature at Calcutta |
22-07-2004 |
Regina versus Chief Constable of South Yorkshire Police (Respondent) ex parte LS (by his mother and litigation friend JB) (FC) (Appellant) (Consolidated Appeals)
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House of Lords |
30-06-2004 |
Marks Consolidated Business Limited v/s Industrial Finance Corporation of India Limited and Others |
Debt Recovery Appellate Tribunal At Delhi |
16-09-2003 |
CONSOLIDATED COFFEE LTD. VERSUS DISTRICT REGISTRAR, KODAGU
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High Court of Karnataka |
19-06-2002 |
Consolidated Distributors Pvt. Ltd., Represented By Their Director Shri Narendra Indulal Bhuva Versus Economic Development Corporation Ltd. & Another
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In the High Court of Bombay at Goa |
06-03-2002 |
M/s.Consolidated Agencies a Partnership firm rep. By its Partner A.L.Lakshmanan Versus M/s.Gujarat Carbon & Industries Ltd., Office Town R.C.Dutt Road, Baroda
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High Court of Judicature at Madras |
24-01-2001 |
Consolidated Pneumatic Tools Company (India) Limited Versus President, The Association of Engineering Workers & Ors.
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High Court of Judicature at Bombay |
14-11-2000 |
Messrs Consolidated Coffee Limited Etc Versus Agricultural Income Tax Officer, Madikeri and Others
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Supreme Court of India |
14-11-2000 |
Consolidated Coffee Limited Versus State Of Karnataka |
Supreme Court of India |
14-11-2000 |
M/s. Consolidated Coffee Ltd.etc. Versus The Agricultural Income-tax Officer, Madikeri
|
Supreme Court of India |
28-06-2000 |
S.K.G. Consolidated Ltd. Versus State of Bihar |
High Court of Bihar |
31-03-2000 |
In Re : Consul Consolidated P. Limited |
Income Tax Settlement Commission |
06-04-1999 |
Pushpa Rani Sharma Versus Asian Consolidated Industries Ltd. |
Monopolies and Restrictive Trade Practices Commission New Delhi |
24-02-1999 |
Additional Commissioner of Income Tax Versus New Consolidated Gold Fields Limited
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Supreme Court of India |
01-09-1998 |
Consolidated Stils And Alloys Limited Versus Kamla Lakhanpal |
High Court of Delhi |
15-10-1997 |
Consolidated Petro-Tech Industries Limited Versus Collector of Customs (Appeals), Bombay
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Supreme Court of India |
20-08-1997 |
C.P. George Versus Consolidated Footwears Ltd. And Another
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High Court of Kerala |
20-03-1997 |
Commissioner of Income Tax Versus Consolidated Pneumatic Tools Co.(India) Ltd.
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High Court of Judicature at Bombay |
24-07-1996 |
Phibro GMBH Versus Consolidated Fibers and Chemicals Ltd. |
High Court of Judicature at Calcutta |
18-07-1996 |
S.K.G.Consolidated Ltd. Versus State of Bihar |
High Court of Bihar |
01-05-1995 |
Ram Richhpal Gupta Versus Dcm Shriram Consolidated Limited |
High Court of Delhi |
22-11-1994 |
Consolidated Coffee Limited Versus Coffee Board
|
Supreme Court of India |
15-09-1993 |
Consolidated Pneumatic Tool Co. (India) Ltd V/S Commissioner of Income Tax |
High Court of Judicature at Bombay |
12-05-1993 |
Nandakumar R. Dave & Others Versus M/s. Dhanalakshmi Consolidated Industries Ltd. & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
29-04-1992 |
Wickramasinghe Versus Sri Lanka State Trading (Consolidated Exports) Corporation |
Supreme Court of Sri Lanka |
28-08-1989 |
Bharatiya Kamgar Sena Versus Consolidated Pneumatic Tool Co. (India) LTD |
High Court of Judicature at Bombay |
16-09-1988 |
CONSOLIDATED COFFEE LTD. VERSUS COFFEE BOARD
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High Court of Karnataka |
21-10-1986 |
Consolidated Pneumatic Tool Co., (India) Ltd., & others Versus
Additional Registrar of Companies, Maharashtra & another
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High Court of Judicature at Bombay |
28-02-1986 |
Consolidated Pneumatic Tool Company (India) Ltd. Versus R.A. Gadekar & others
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High Court of Judicature at Bombay |
14-10-1985 |
Inspecting Assistant Commissioner v/s Consolidated Pneumatic Tool Company (India) Limited |
Income Tax Appellate Tribunal ITAT Bombay Bench |
22-11-1983 |
State of Karnataka Versus Consolidated Coffee Limited |
High Court of Karnataka |
28-04-1981 |
State of Orissa Versus Consolidated Construction Company (Engineers) |
High Court of Orissa |
15-04-1980 |
Consolidated Coffee Limited and Another Etc Versus Coffee Board, Bangalore Etc
|
Supreme Court of India |
06-11-1978 |
Consolidated Coffee Ltd Versus Uthaman
|
High Court of Kerala |
06-02-1976 |
Consolidated Crop Protection Pvt. Ltd. Versus V. Hema Chandra Rao |
High Court of Judicature at Bombay |
27-07-1971 |
Commissioner of Wealth Tax, Bombay Versus Consolidated Pneumatic Tools Company Limited
|
Supreme Court of India |
10-09-1969 |
Assam Consolidated Tea Estates Ltd. Versus Income-tax Officer, "A" Ward |
High Court of Judicature at Calcutta |
13-08-1969 |
Consolidated Tea and Lands Co. (India) Ltd., Calcutta Versus Commissioner of Wealth-Tax, West Bengal II, Calcutta |
High Court of Judicature at Calcutta |
17-09-1968 |
Management of Consolidated Coffee Estate Limited Versus Workmen
|
Supreme Court of India |