CONCEDE TRADING INDIA PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74999DL2016PTC302938 |
ROC RoC-Delhi |
Incorporation Date 13-07-2016 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 302938 |
Registration Date 13-07-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address legal.secretarial@outlook.com |
Registered Address KH No. 16/14, 17/2 Major Bhola Ram Enclave Pochanpur Sec- 23 , Dwarka New Delhi South West Delhi DL 110077 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CONCEDE TRADING INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-04-2023 20:49
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CONCEDE TRADING INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01576545 | SANDEEP CHAUHAN | 01-09-2017 |
03327889 | PRADEEP SEHRAVAT | 21-12-2016 |
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