COMPANIES (SURCHARGE ON INCOME INCOME-TAX) ACT, 1971

LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section 2   [ View Judgements ]

DEFINITIONS


In this Act, unless the context otherwise requires,—

(a) "Income-tax Act" means the Income-tax Act, 1961;

(b) all words and expressions used in this Act shall have the meanings respectively assigned to them in the Income-tax Act.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon