COMMERCE & INDUSTRIES LTD

Activity: Trading in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51109WB1958PLC023756 		ROC
RoC-Kolkata 		Incorporation Date
10-03-1958
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
023756 		Registration Date
10-03-1958 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 7,000



Contact Information
E-Mail Address
NA
Registered Address
1 BHOT BAGAN LANE GHUSURY HOWRAH WB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to COMMERCE & INDUSTRIES LTD

Last Checked Past / Closed Litigation On 20-06-2022 11:33
16-06-2022 Bolusani Gowri Shankar & Others Versus The State of Telangana, Rep. by Principal Secretary Industries and Commerce Department, Secretariat & Others High Court of for the State of Telangana
18-04-2022 Nandi Infrastructure Corridor Enterprise Limited No.1, Represented by its Authorised Signatory Srinath, Mangalore & Another Versus Government of Karnataka, Represented by Principal Secretary Commerce & Industries Department, Bangalore & Others High Court of Karnataka
02-03-2022 Crosslite Infra Private Limited, Cochin Versus Director of Industries & Commerce Haryana Cum Chairman Haryana MSEMSC, Chandigarh & Others High Court of Kerala
24-02-2022 M. Ramaswamy Versus The State of Karnataka Represented By Its Secretary, Commerce & Industries Department, Bangalore & Others High Court of Karnataka
01-02-2022 Ashrae Clean Room Presentations Private Ltd. A Company Incorporated Under The Companies Act, Rep. by Managing Director, M.S. Anand, Hyderabad Versus The Department of Industries & Commerce, Represented by Its Principal Secretary (Industries), Thiruvananthapuram & Another High Court of Kerala
20-01-2022 M/s. Shivashakthi Enterprises, Represented by K. Srinivas Bangalore Versus The State of Karnataka, Represented by its Secretary, Commerce & Industries Department, Bangalore & Others High Court of Karnataka
19-11-2021 C.G. Kumar Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries (MSME & Minerals), Bangalore & Others High Court of Karnataka
22-10-2021 M/s. A.B. Enterprises, Rep. by Managing Director & C.E.O. A. Afsal & Others Versus The Chief Joint Controller of Explosives, South Circle, Chennai, Government of India, Ministry of Commerce and Industries, Petroleum and Explosives Safety Organisation (PESO), (Formerly Department of Explosives) & Others High Court of Judicature at Madras
04-10-2021 Utkal Chamber of Commerce & Industries Ltd. & Others Versus Sanjeev Mahapatra & Others High Court of Orissa
31-08-2021 M/s. McNally Bharath Engineering Company Ltd, Rep. by its R. Ashwin Gopal Versus The State of Tamil Nadu Rep. by the Regional Joint Director of Industries and Commerce & Others High Court of Judicature at Madras
23-08-2021 Southern Rocks & Minerals Private Limited, Rep. by its Managing Director P. Rama Rao Versus The Government of Andhra Pradesh Industries & Commerce (Mines-II) Department, Represented by the Special Chief Secretary & Others High Court of Andhra Pradesh
20-08-2021 Swapan Das, Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, West Tripura & Others High Court of Tripura
20-07-2021 Yogitha Sedthi Versus The State of Karnataka, Represented by its Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
14-07-2021 M/s. BAPL Industries Limited, Coimbatore Versus Union of India, Rep. By its Secretary, Department of Commerce, Ministry of Commerce & Industry, New Delhi & Others High Court of Judicature at Madras
30-06-2021 M/s. R.K. Industries, A Proprietary Concern Represented by its Proprietor, M.R. Padmanabha, Bangalore Versus State of Karnataka Represented by its Secretary Department of Industries & Commerce (SSI & Textiles), Bangalore & Others High Court of Karnataka
30-04-2021 A. Surjamukhi Devi Versus The State of Manipur represented by the Principal Secretary (Commerce & Industries), Government of Manipur & Others High Court of Manipur
29-04-2021 Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry, Rep. by its President K. Mohandass Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
27-04-2021 Swadeshi Panchalai Thozilalar Urimai Padukappu Sangam, Puducherry Rep. by its President K. Mohandass & Another Versus The Secretary Industries and Commerce Government of Puducherry, Puducherry & Others High Court of Judicature at Madras
31-03-2021 Pranab Majumder & Others Versus The State of Tripura, Represented by the Commissioner & Secretary to the Department of Industries & Commerce, Government of Tripura, West Tripura & Others High Court of Tripura
10-02-2021 The State of Karnataka, Rep. by The Secretary to Govt. Department of Industries & Commerce, Bangalore Versus Workmen of Mysore Lamp Works Ltd., Represented by the Mysore Lamp Staff & Employees Union (Regd.), Rep. by its President, Bangalore & Another High Court of Karnataka
08-02-2021 M/s. J.K. Cement (Western) Limited, Represented by its Deputy Manager, Prashant Seth, Karnataka Versus The State of Karnataka, Represented by Secretary Department of Industries & Commerce Vikas Soudha, Bangalore & Another High Court of Karnataka
29-01-2021 M/s. SNA Stone Crusher Pvt. Ltd., Represented By It's Proprietor, S.N. Ananda Murthy, Bengaluru Versus The State Government of Karnataka Department of Commerce & Industries (MSME & MINES), Represented by it's Principal Secretary, Bengaluru & Others High Court of Karnataka
28-01-2021 Chandrakanth S. Patil Versus State of Karnataka, Department of Commerce & Industries, Rep. by its Secretary, Bengaluru & Others High Court of Karnataka
14-01-2021 JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others High Court of Kerala
08-01-2021 Dr.T. Venkateshaiah Versus The Principal Secretary, Commerce & Industries Department, Government of Karnataka, Bangalore & Others High Court of Karnataka
04-01-2021 Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others High Court of Chhattisgarh
14-12-2020 S. Mehaboobjohn Versus The Secretary to Government Department of Industries and Commerce, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
09-12-2020 M/s. Chaithanya Geo Surveys, Represented by its Managing Partner, Kali Prasad SB Versus State of Karnataka, Department of Commerce & Industries, (Mines, SSI & Textiles), Represented by its Secretary & Others High Court of Karnataka
27-11-2020 M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
27-11-2020 M/s. Vasavi Stone Crusher, Rep. by its Prop., Keshav S. Kandakur, Bagalkote Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
01-10-2020 Ucal Fuel Systems Limited, Rep. by Its Authorized Signatory, Sathya Ananth Versus Micro and Small Enterprises Facilitation Council, Industries Commissioner and Director of Industries and Commerce, Guindy & Another High Court of Judicature at Madras
17-08-2020 K. Srinivas Murthy Versus State of Karnataka, Department of Commerce & Industries & Others High Court of Karnataka
06-08-2020 Dinesh Shetty & Another Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
04-08-2020 R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others High Court of Andhra Pradesh
28-07-2020 NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others High Court of Karnataka
16-07-2020 N.M. Chandrashekar Versus The State of Karnataka, by its Secretary Department of Commerce & Industries, Bangalore & Others High Court of Karnataka
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
14-07-2020 M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
09-07-2020 M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others High Court of Karnataka
01-06-2020 Khaleed Pasha & Others Versus State of Karnataka, Represented by its Secretary Department of Commerce & Industries (MSME, Mines & Textile), Bangalore & Others High Court of Karnataka
05-05-2020 Mohamed Tanveer Versus The State of Karnataka by Addl. Chief Secretary Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
09-03-2020 B. Sumitha Versus Union of India, rep. by its Secretary, Department of Industries & Commerce, Chief Secretariat, Puducherry & Another High Court of Judicature at Madras
14-02-2020 The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others High Court of Judicature at Madras
05-02-2020 D. Vasantha Versus The State of Karnataka, Represented by its Secretary Commerce & Industries Department (MSME & Mines), Bengaluru & Others High Court of Karnataka
05-02-2020 B.H. Srinivasa Murthy Versus State of Karnataka, Represented by its Principal Secretary, Department of Commerce & Industries, Bengaluru & Others High Court of Karnataka
05-02-2020 P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others High Court of Judicature at Madras
19-12-2019 Rama Krishna & Another Versus The State of Andhra Pradesh Rep by its Principal Secretary Industries and Commerce Mines Department A P Secretariat Velagapudi Guntur District A.P. & Others High Court of Andhra Pradesh
19-11-2019 M/s. J.K. Cement Limited, Represented by its Assistant Manager Sanjay Naik Versus The State of Karnataka, Represented by its Principal Secretary Commerce & Industries Department, Bangalore & Others High Court of Karnataka
04-11-2019 M/s. Sunvik Steels Pvt. Ltd., Represented by its Managing Director, Vivek Kejriwal Versus The State of Karnataka, Mines, SSI & Textiles, Department of Industries & Commerce, Bengaluru & Others High Court of Karnataka
30-10-2019 Shirdi Sai Pulses, rep., by its Proprietor, Sri Karumuri Prakash, Guntur District, Andhra Pradesh Versus The Union of India, Rep., by its Secretary, Ministry of Commerce and Industries, New Delhi & Others High Court of Andhra Pradesh
17-09-2019 M/s. Rajni Exports & Imports, Rep. By its Partner, Rajiv Naaram & Another Versus The Director General of Foreign Trade Ministry of Commerce & Industries, New Delhi & Others High Court of Judicature at Madras
17-09-2019 Fabrica de Gas Carbonico Pvt. Ltd. Versus The Director, The Directorate of Industries, Trade & Commerce, Government of Goa & Another In the High Court of Bombay at Goa
11-09-2019 D. Ramesh Versus State of Karnataka Commerce & Industries Department High Court of Karnataka
05-08-2019 P. Krishnan Versus The Deputy Director of Industries & Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others High Court of Judicature at Madras
26-07-2019 B.R. Srinivas Versus The State of Karnataka, by its Principal Secretary Department Industries & Commerce, Bengaluru & Others High Court of Karnataka
24-06-2019 T.G. Subaramanian & Others Versus Industries Commissioner & the Director of Industries and Commerce, Chennai & Others High Court of Judicature at Madras
05-04-2019 R. Mohandoss Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Department of Industries & Commerce, Chennai & Others Before the Madurai Bench of Madras High Court
06-03-2019 K. Thirumurugan Versus Additional Chief Secretary / Industries Commissioner and Director of Industries and Commerce, SIDCO Office Building, Guindy, Chennai & Another High Court of Judicature at Madras
11-01-2019 The Commissioner of Income Tax Versus Marhatta Chamber of Commerce Industries & Agriculture High Court of Judicature at Bombay
15-11-2018 M/s. Bhavani Constructions Versus State of Andhra Pradesh, Industries and Commerce Department, Secretariat & Others High Court of Andhra Pradesh
31-10-2018 Bathula Krishna Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines) & Others In the High Court of Judicature at Hyderabad
17-09-2018 L. Dastagiri Reddy Versus Prl. Secy., Industries Commerce Mines I Dept. Hyderabad & Others In the High Court of Judicature at Hyderabad
17-09-2018 K. Purushottam Reddy Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines-I) Dept. & Others In the High Court of Judicature at Hyderabad
28-08-2018 Principal Secretary, Department of Commerce & Industries Versus M/s. Snowlion Automobile Pvt. Ltd. High Court of Sikkim
19-06-2018 Konark Commerce & Industries Ltd. & Others Versus Adjudicating Officer, Securities & Exchange Board of India, SEBI Bhavan & Others SEBI Securities Exchange Board of India Securities Appellate Tribunal
06-06-2018 Arun Kataruka Versus The Secretary, W.B. Commerce & Industries Dept. & Others High Court of Judicature at Calcutta
06-06-2018 Chatarsingh Rathore Versus Udaipur Chamber of Commerce & Industries High Court of Rajasthan
06-06-2018 Arun Kataruka Versus The Secretary, W.B. Commerce & Industries Dept. & Others High Court of Judicature at Calcutta
25-04-2018 M/s. G.M. Sugars & Energy Pvt. Ltd., Having its Registered Office at Gandhinagar by its Chairman G.M. Lingaraju Versus The State of Karnataka, Rep. By the secretary, To the Government, Commerce & Industries Department, Bengaluru & Others High Court of Karnataka
25-04-2018 OK Play Auto Pvt. Ltd. Versus Indian Commerce & Industries Co. Pvt. Ltd. High Court of Delhi
23-04-2018 Suvarnamma @ Suvarna Versus The State of Karnataka, Represented by its Secretary, Department of Commerce & Industries, Bangalore & Others High Court of Karnataka
16-04-2018 The Government of Tamil Nadu, Rep. by its Secretary, Industries & Commerce Department & Others Versus M/s. Madras Oxygen, Rep. by its Proprietor P.T. Jestice & Another High Court of Judicature at Madras
23-03-2018 Rajanala Kusuma Kumari & Others Versus The State of Telangana rep. by its Principal Secretary, Industries & Commerce Department & Others In the High Court of Judicature at Hyderabad
23-03-2018 Rajanala Kusuma Kumari & Others Versus The State of Telangana rep. by its Principal Secretary, Industries & Commerce Department & Others High Court of Andhra Pradesh
20-03-2018 Indian Commerce & Industries Company Pvt. Ltd., Rep. by its Company Secretary, G.S. Santhana Gopalan, Chennai Versus Agents Alluminium Co. Ltd., Rep. by its Director R. Srikanth, Chennai & Another High Court of Judicature at Madras
28-02-2018 P.V. Raghava Reddy Versus The State of Karnataka, Represented by its Principal Secretary to Government Industries & Commerce Department, Bengaluru & Others High Court of Karnataka
26-02-2018 The Principal Secretary, Department of Commerce & Industries, Sikkim Versus M/s. Snowlion Automobile Pvt. Ltd., Through its Managing Director, Mahabir Prasad Agarwal High Court of Sikkim
09-01-2018 D. Sharanappa & Others Versus State of Karnataka, Department of Commerce & Industries, Represented by its Secretary & Others High Court of Karnataka
03-01-2018 Chervuvumadarm SC Dalithula Mining Society Regd. rep. by its President Nandigama Vidyasagar Versus State of Telangana, rep. by its Principal Secretary Industries Commerce Mines Department & Others In the High Court of Judicature at Hyderabad
24-11-2017 V.M. Shanmugam Versus The Chairman and Managing Director, Tamil Nadu Leather Corporation, Office of Industries Commissioner and Director of Industries and Commerce, Chepauk, Chennai High Court of Judicature at Madras
03-11-2017 M/s. Gopalan Enterprises, By its Managing Partner C. Gopalan Versus State of Karnataka, Department of Commerce & Industries, Represented by its Principal Secreatary, Bangalore & Others High Court of Karnataka
20-09-2017 Ram Murthy Versus The State of Karnataka, Rep. By its Secretary (Mines) Department of Commerce & Industries, Bangalore & Others High Court of Karnataka
17-08-2017 V.R. Venugopal & Others The State of Karnataka by its Secretary, Department of commerce and Industries, Bangalore & Others High Court of Karnataka
17-08-2017 K.B. Lingaraju & Another Versus The State of Karnataka by its Secretary, Department of Commerce & Industries, Vidhana Soudha, Bangalore & Others High Court of Karnataka
17-08-2017 V.R. Venugopal & Others Versus The State of Karnataka by its Secretary, Department of commerce and Industries, Bangalore & Others High Court of Karnataka
05-07-2017 Chimpula Shailaja & Another Versus State of Telangana rep. by its Prl. Secretary Mines & Industries and Commerce Dept. & Others In the High Court of Judicature at Hyderabad
07-06-2017 N. Indirani Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Industries and Commerce & Others Before the Madurai Bench of Madras High Court
07-06-2017 N. Indirani Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Industries and Commerce & Others Before the Madurai Bench of Madras High Court
07-04-2017 Mahratta Chamber of Commerce, Industries & Agriculture V/S Commissioner of Central Excise & Service Tax, Pune III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
03-03-2017 Indian Commerce & Industries Co. Private Limited, Chennai rep. by its Director C. Ravindran Versus OK Play Auto Private Limited, New Delhi High Court of Judicature at Madras
01-03-2017 Mary Roseline & Another Versus Union of India, Rep. By Secretary, Department of Commerce and Industries, & Others High Court of Judicature at Madras
21-02-2017 Union of India rep by Secretary Ministry of Commerce & Industries, Government of India & Another Versus The Registrar, Central Administrative Tribunal & Another High Court of Judicature at Madras
27-01-2017 Exotic Granites Exports Versus State of Telangana, represented by its Secretary, Industries and Commerce (MII) Department & Others In the High Court of Judicature at Hyderabad
15-11-2016 Chamber of Commerce & Industries, Rep. by its President, M. Muthu. Palaniappan Versus The Government of Tamil Nadu, Rep. by The Principal Secretary, Department of Transport, Chennai & Others Before the Madurai Bench of Madras High Court
22-09-2016 K. Sakthivel Versus The Secretary to Government, Industries & Commerce Department, Secretariat, Chennai & Another Before the Madurai Bench of Madras High Court
17-09-2016 The State of Andhra Pradesh rep., by the Principal Secretary, Industries & Commerce Department & Others Versus M/s. Maheswari Minerals, rep., by the Managing Partner P. Ramakrishna & Another In the High Court of Judicature at Hyderabad
06-09-2016 Federation of Karnataka, Chambers of Commerce and Industries Federation House, Bengaluru & Others Versus The Government of Karnataka & Another High Court of Karnataka
28-07-2016 M/s. Datafield India Private Limited Versus The Development Commissioner, Ministry of Commerce & Industries, Department of Commerce MEPZ Special Economic Zone High Court of Judicature at Madras
20-06-2016 R. Anantha Narayanan represented by GPA Holder S. Shiva Prakash Versus The Government of Andhra Pradesh represented by its Secretary, Industries & Commerce & Others In the High Court of Judicature at Hyderabad
07-06-2016 Suman Kanti Pal Versus The State of Tripura, Represented by the Secretary Cum Commissioner, Department of Industries and Commerce, Government of Tripura, Civil Secretariat & Others High Court of Tripura



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