Some PAST Judgements / Case Laws similar to COCHIN CO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-01-2021 06:36
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18-12-2020 |
Dr. Sanoj Shahul Versus Travancore Cochin Council of Modern Medicine, Represented by its Registrar, Combined Council Building, Kerala & Others |
High Court of Kerala |
17-12-2020 |
A. John Kennedy & Others Versus Joint Director Directorate of Enforcement Cochin Zonal Office Kanoos Castle Mullassery Canal Road West Cochin |
High Court of Judicature at Madras |
18-11-2020 |
Binny Xavier, Proprietor, Binny Associates, Cochin & Another Versus Union of India, Central Public Works Department, New Delhi, Represented by Its Secretary To Government, Ministry of Union Housing & Urban Affairs & Others |
High Court of Kerala |
05-11-2020 |
M/s. Our College, Cochin, Represented by Its Managing Partner, K. Balakrishnan Nair & Others Versus Asst. Commissioner of Income Tax, Cochin |
High Court of Kerala |
23-10-2020 |
K.J. Johnson @ Johny Vypin Versus Cochin Corporation |
High Court of Kerala |
20-10-2020 |
M/S. S. Gopal Kamath (Cochin) (P) Ltd. Kochi Versus V.K. Pushkaran |
High Court of Kerala |
08-09-2020 |
Ramesh Versus Sub Inspector of Police, Thiruvambady Police Station, Kozhikode District, Through State of Kerala, Represented by the Public Prosecutor, High Court of Kerala, Cochin |
High Court of Kerala |
24-08-2020 |
B. Sunil Kumar & Another Versus Cochin University of Science & Technology, Rep. by Its Registrar & Others |
High Court of Kerala |
01-07-2020 |
Jana Samparka Samithy, Ernakulam District Committee, Represented by Its Secretary, Cochin & Another Versus State of Kerala, Represented by Chief Secretary To Government, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
17-06-2020 |
Commissioner of Customs, Cochin Versus Konkan Storage Systems Kochi Pvt. Ltd., South End Reclamation, Mastyapuri, Willingdon Island |
High Court of Kerala |
15-06-2020 |
K.R. Ramesh & Others Versus The Central Bureau of Investigation, ACB, Cochin, Represented by The Superintendent of Police & Another |
High Court of Kerala |
10-06-2020 |
C.C. Baby & Another Versus Central Bureau of Investigation, Anticorruption Bureau (ACB), Cochin |
High Court of Kerala |
28-04-2020 |
M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi |
High Court of Kerala |
18-03-2020 |
N.R. Ravikrishnan Versus The Branch Manager, Bajaj Alliance General Insurnace Co.Ltd., Cochin |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
16-03-2020 |
Jayakumar Assistant Professor-Cum-Assistant Director, Centre For Social Exclusion & Inclusion, Cochin University of Science & Technology, Kochi & Others Versus Dr. Jyothi S. Nair & Others |
High Court of Kerala |
11-03-2020 |
K.P. Rahul & Others Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Cochin & Others |
High Court of Kerala |
19-02-2020 |
V. Jayakumar (Formerly Judicial First Class Magistrate, Pathanamthitta), Thiruvananthapuram Versus The High Court of Kerala, Ernakulam, Represented by Its Registrar (Subordinate Judiciary) Cochin & Another |
High Court of Kerala |
03-02-2020 |
Sutherland Mortgage Services INC, Cochin, Represented by Achutarama Gupta Nesthala Vizupu, Authorized Signatory, V.K. Gupta Versus The Principal Commissioner, Office of The Principal Commissioner of Customs, Central GST & Central Excise, Kochi Commissionerate & Others |
High Court of Kerala |
27-01-2020 |
Muhammed Ameen & Another Versus The Narcotic Control Bureau, Cochin, Represented by Its Intelligence Officer, Through Its Special Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
14-01-2020 |
N.K. Mohanachandran Versus CBI/SPE, Cochin Rep. by Its Standing Counsel, High Court of Kerala |
High Court of Kerala |
08-01-2020 |
Rafi Ahmed & Others Versus The Deputy Superintendent of Police, National Investigation Agency Cochin (Camp at Chennai) |
High Court of Judicature at Madras |
06-01-2020 |
Cochin Port Trust, Represented by Its Chairman & Others Versus Sea Consortium Pvt. Ltd., Duxton Hill, Singapore, Represented By Their Local Agents, Forbes Gokak Ltd., Patvolk Division, Cochin & Another |
High Court of Kerala |
03-01-2020 |
Balakrishna Sales Corporation V/S Commissioner of Central Tax & Central Excise, Cochin |
Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore |
19-12-2019 |
Cochin Port Trust, Willingdon Island, Kochi, Represented by Its Chairman, Jacob Thomas & Others Versus Parisons Roller Flour Mills Private Limited, Calicut & Others |
High Court of Kerala |
19-12-2019 |
Noorjahan Versus Kalamassery Municipal Council, Represented by Secretary, Cochin |
High Court of Kerala |
11-12-2019 |
V.U. Sidhique Versus State of Kerala Rep. by Public Prosecutor, High Court of Kerala, Cochin |
High Court of Kerala |
20-11-2019 |
S. Rema Versus The Kochi Municipal Corporation Cochin Municipal Corporation Head Office, Ernakulam, Represented by Its Secretary & Another |
High Court of Kerala |
13-11-2019 |
Shaji B. John, Kings International Ltd., Quilon & Others Versus The Marine Products Exports Development Authority, Cochin, Represented by Its Secretary, Dr. G. Santhanakrishnan |
High Court of Kerala |
13-11-2019 |
FCI OEN Connectors Limited, Kochi, Represented by Its Director, G. Rajamani Versus The Deputy Commissioner of Income Tax Corporate Circle 1(1), Cochin & Another |
High Court of Kerala |
13-11-2019 |
Anu Cashews, Kollam, Represented by Its Parnter, Anu Pillai Versus The Commissioner of Customs, Cochin & Others |
High Court of Kerala |
08-11-2019 |
Inspector of Police, CBI/SCB, Cochin, Represented by the Standing Counsel for C.B.I., High Court of Kerala Versus Assistant Director, Directorate of Enforcement (Pmla), Cochin Zone & Another |
High Court of Kerala |
07-11-2019 |
M.G. Venugopalan, Member (Retd), Central Board of Excise & Customs, Cochin & Another Versus Union of India, Represented by Its Secretary, Department of Revenue Ministry of Finance, New Delhi & Others |
High Court of Kerala |
05-11-2019 |
M/s. GCDA Employees Pension Fund Trust, Greater Cochin Development Authority, Kadavanthra, Represented by Trustee, the Secretary, Greater Cochin Development Authority Versus The Commissioner of Income Tax-I, Cochin |
High Court of Kerala |
04-11-2019 |
V.P. Iswardas Versus Labour Enforcement Office (Central), Cochin |
High Court of Kerala |
04-11-2019 |
Mohsin Versus State of Kerala Represented by Excise Inspector, Cochin |
High Court of Kerala |
15-10-2019 |
Union of India, Represented by The Secretary, Central Board of Excise & Customs, Department of Revenue, Ministry of Finance, New Delhi & Others Versus Antony Cleetus, Deputy Office Superintendent, Retired From Central Excise, Customs & Service Tax Deptt, Cochin |
High Court of Kerala |
26-09-2019 |
Ajit Ravi Versus Cochin International Airport Ltd. |
High Court of Kerala |
23-09-2019 |
Chennai Ananda Bhavan Kinfra P.O. Muringoor Koratti, Cochin-Thrissur Highway NH-47 Thrissur Versus M/s. Adyar Ananda Bhavan Sweets & Snacks Rep.by its Partner K.T.Venkatesan Muthulakshmi Bhavan, Shastrinagar, Adyar, Chennai |
High Court of Judicature at Madras |
29-08-2019 |
Dr. G. Sadasivan Nair, Rtd. Professor & Director of School of Legal Studies, Cochin University of Science & Technology, Kochi & Another Versus Cochin University of Science & Technology, Represented by Its Registrar, Kochi & Others |
High Court of Kerala |
26-08-2019 |
Sadham @ Sadham Hussain & Others Versus The Superintendent of Police, National Investigation Agency, MHA Government of India, New Delhi/Cochin |
High Court of Judicature at Madras |
13-08-2019 |
Cochin Port Trust, Represented by Its Chairman & Others Versus A.V. Poulose |
High Court of Kerala |
08-08-2019 |
Union of India Represented by the Secretary, Ministry of Defence, New Delhi & Others Versus All India Naval Clerks Association, Represented by General Secretary, T.M. Mathew, Cochin & Others |
High Court of Kerala |
23-07-2019 |
M/s. N.L. Technologies Pvt. Ltd., Ernakulam South, Represented by C.V. Varghese, Director, Irinjalakuda Versus Commissioner of Customs, Cochin |
High Court of Kerala |
18-07-2019 |
Dr. Mohandas & Another Versus The Travancore Cochin Medical Council, Represented by Its Registrar, Thiruvananthapuram & Others |
High Court of Kerala |
10-07-2019 |
Dr. K.B. Valsan & Another Versus Awesome Designs, Interior Designers & Consultants, Cochin & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-07-2019 |
Cochin Thirumala Devaswom, Gosripuram, Kochi, Represented by Its President, B. Jaganatha Shenoy Versus Athmananda Rao & Another |
High Court of Kerala |
18-06-2019 |
The Commissioner of Income Tax (Central), Cochin Versus T. B. Kunhimahin Haji & Others |
High Court of Kerala |
14-06-2019 |
T.G. Babu Prakash, Deputy Office Superintendent, Office of The Commissioner of Central Excise & Customs, Cochin & Others Versus Union of India, Represented by Its Secretary, Department of Revenue, New Delhi & Others |
High Court of Kerala |
13-06-2019 |
M/s. Pushkarraj Constructions Pvt. Ltd., Kolkata, Represented by Its Director, Robin Chakraborty & Others Versus The Silppi Constructions & Contractors, Cochin, Represented by Its Managing Partner F. Edison & Others |
High Court of Kerala |
04-06-2019 |
The Cochin Institute of Science & Technology, Ettappally, Ernakulam, Represented by Its Principal Dr. S.R. Deepa Versus Jisin Jijo & Others |
High Court of Kerala |
09-05-2019 |
The Dcit, Cochin Versus M/s. Ayyappa Roller Flour Mills Kottayam Ltd, Industrial Development Area, Kochi |
Income Tax Appellate Tribunal Cochin |
08-05-2019 |
M/s. Abad Fisheries, Cochin Versus The Assistant Commissioner of Kochangadi, Income-Tax, Circle-3(1), Kochi-2 |
Income Tax Appellate Tribunal Cochin |
12-04-2019 |
Zahi Tyres India Pvt. Ltd. Versus Commissioner of Central Tax & Central Excise, Cochin |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
11-04-2019 |
M/s. Cochin Sanitary Stores, Represented by Its Partner, K.J. Sudhakara Kamath Versus Assistant Commissioner State Goods & Service Tax, Special Circle, Aluva & Others |
High Court of Kerala |
09-04-2019 |
Joseph Santhosh Kottarathil Alexander & Others Versus The Superintendent of Customs (Aiu), Cochin International Airport, Nedumbassery, Kochi & Others |
High Court of Kerala |
04-04-2019 |
Maneesha Gas Agency, Rep. by its Distributor Santha Panicker & Another Versus Senior Manager (LPG-S), Cochin Area Office, Indian Oil Corporation, Ernakulam & Others |
High Court of Kerala |
27-03-2019 |
M/s. FCI OEN Connectors Ltd., Cochin Versus The Commissioner of Central Excise Customs & Service Tax, Ernakulam |
High Court of Kerala |
14-03-2019 |
Bejoy Cyriac Proprietor, Cochin Carton Manufactures, Refinery Road, Tripunithura & Others Versus Commissioner of Commercial Taxes, Thiruvananthapuram & Others |
High Court of Kerala |
14-03-2019 |
The Commissioner of Income Tax Cochin Versus Apollo Tyres Ltd., Cochin |
High Court of Kerala |
13-03-2019 |
The Commissioner of Income Tax (Central), Cochin & Others Versus M/s. Chandragiri Construction Co. Thekkil P.O. |
High Court of Kerala |
08-03-2019 |
Dr. V. Madhu Versus Cochin University of Science & Technology (Cusat), Represented by Its Registrar & Another |
High Court of Kerala |
01-03-2019 |
Commissioner of Customs, Cochin Versus Om Prakash Khatri, Director, Panna Gold Impex Ltd., Mumbai & Others |
High Court of Kerala |
25-02-2019 |
The Commissioner of Income Tax, Cochin Versus M/s. Apollo Tyres Ltd, Kochi |
High Court of Kerala |
19-02-2019 |
Cochin International Airport Ltd., Kochi, Represented By Its Airport Director, A. Chandrakumaran Nair Versus State Information Commissioner State Information Commission, Thiruvananthapuram & Others |
High Court of Kerala |
15-02-2019 |
George Thomas @ Jibi Thomas, Managing Director, Arya Bhangy Builders Pvt. Ltd. Cochin Versus Municipal Corporation of Cochin, Represented by Its Secretary & Others |
High Court of Kerala |
14-02-2019 |
Rajan Jewellary Versus The Commissioner of Income Tax Central Circle, Cochin |
High Court of Kerala |
07-02-2019 |
V.K.L. Resorts India Pvt.Ltd., Represented by Its Director, Shaji Mathew, Cochin Versus The Director, Department of Fire & Rescue Services, Kerala Fire & Rescue Services, Trivandrum & Others |
High Court of Kerala |
28-01-2019 |
The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi |
High Court of Kerala |
28-01-2019 |
The Commissioner of Income Tax, Cochin Versus Parry Agro Industries Ltd., W. Island, Kochi |
High Court of Kerala |
23-01-2019 |
Popular Vehicles & Services Limited, Kochi Versus C.C., C.E. & S.T, Cochin CCE |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
23-01-2019 |
State of Kerala, Represented by The Special Tahsildar (La), Cochin Corporation, Vyttila Versus E.R. Philip & Others |
High Court of Kerala |
14-01-2019 |
The Manager, M/s Mahindra & Mahindra Financial Services Ltd., Cochin & Another Versus Omana Dileep, Nellikunnathu, Jyothi Bhavanam, Kurichimuttom, Edayaranmula, Pathanamthitta & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-01-2019 |
M/s. Secure Wrap [India] Pvt. Ltd. Hyderabad, Represented by Its Kerala Manager, Mr. Sajo G. Daniel Versus Cochin International Airport Limited, Nedumbassery, Ernakulam, Represented by Its Managing Director & Another |
High Court of Kerala |
07-01-2019 |
M/s. G.K. Granites, Oorakkad Versus Oriental Insurance Company Ltd., Divisional Office, Tripunithura, Plakkat Building, Market Junction, Tripunithura P.O, Ernakulam Dist., Cochin & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-12-2018 |
K. Vijayakumar Versus C.B.I., Cochin, Represented by The Standing Counsel & Another |
High Court of Kerala |
12-12-2018 |
The Commissioner of Income Tax, Cochin Versus Cochin Port Trust, Willington Island, Kochi |
High Court of Kerala |
28-11-2018 |
G. Manoj Versus State of Kerala Rep. by The Public Prosecutor, High Court of Kerala, Cochin |
High Court of Kerala |
27-11-2018 |
M/s. Cochin Versus The Dcit, Alappuzha |
Income Tax Appellate Tribunal Cochin |
26-11-2018 |
John Augusty Poomkudy, Cochin Versus Acit, Cochin |
Income Tax Appellate Tribunal Cochin |
26-11-2018 |
John Augusty Poomkudy, Cochin Versus Acit, Cochin |
Income Tax Appellate Tribunal Cochin |
15-11-2018 |
K. Ravi, Superintendent of Central Excise (Retd.), Cochin Versus Union of India, Represented by its Secretary, Department of Personnel & Training, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
14-11-2018 |
M/s. FCI Technologies Services Limited, Cochin Versus THE Assistant Commissioner Of Income Tax, Ernakulam |
High Court of Kerala |
30-10-2018 |
The Commissioner of Income Tax-I, Cochin Versus Patspin India Ltd, Ernakulam |
High Court of Kerala |
29-10-2018 |
The Commissioner of Income Tax Cochin Versus C. Najeeb, Najeeb Associates |
High Court of Kerala |
26-10-2018 |
The Intelligence Officer, Department of Commercial Taxes, Kottayam & Another Versus M/s. Cochin Blue Metal Industries (P) Ltd, Represented by Its Director, Clemenent K. Jose & Others |
High Court of Kerala |
09-10-2018 |
Fertilizers & Chemicals Travancore Limited, Udyogamandal Versus Commissioner of Income Tax, Cochin |
High Court of Kerala |
08-10-2018 |
Cochin Stock Exchange Ltd. Cochin, Represented by Its President Versus P.P. Zibi Jose |
High Court of Kerala |
04-10-2018 |
The Commissioner of Income Tax, Cochin Versus Norasia Lines (Malta) Ltd., Agent Trans Asian Shipping Services Ltd. |
High Court of Kerala |
03-10-2018 |
A. Jeslin Jose Versus The Cochin Port Trust, Represented by Its Chairman & Another |
High Court of Kerala |
03-10-2018 |
Appollo Tyres Ltd, Cochin Versus The Dcit, Circle-1(1), Kochi |
Income Tax Appellate Tribunal Cochin |
03-10-2018 |
The Ito Corporate Wd-1(4), Cochin Versus M/s. Lakshadweep Development |
Income Tax Appellate Tribunal Cochin |
24-09-2018 |
M/s. Delphi Connection System Versus The Acit, Cochin |
Income Tax Appellate Tribunal Cochin |
11-09-2018 |
Indian Maritime University Cochin Campus, South End Reclamation Area Versus Cochin Port Trust Willington Island, Cochin, Rep. by Its Secretary & Others |
High Court of Kerala |
11-09-2018 |
M/s. Muthoot Finance Limited, Cochin & Others Versus Davidson Tharmaraj |
Before the Madurai Bench of Madras High Court |
21-08-2018 |
The Branch Manager, Reliance General Insurance Company Ltd., Kadavanthra, Cochin & Another Versus Vargehse |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
31-07-2018 |
The Dcit, Cochin Versus M/s. Popular Vehicles & Services |
Income Tax Appellate Tribunal Cochin |
26-07-2018 |
The Ad/Jt/Cit/Cochin, Cochin Versus M/s. V Guard Industries Ltd, Kochi |
Income Tax Appellate Tribunal Cochin |
25-07-2018 |
Dcit, Cochin Versus Tony J. Pulikal, Cochin |
Income Tax Appellate Tribunal Cochin |
24-07-2018 |
State of Kerala, Represented by The Secretary to Government of Kerala, Local Self Government(Ia), Thiruvananthapuram Versus C.V. Jacob, Administrative Officer, Greater Cochin Development Authority & Another |
High Court of Kerala |
18-07-2018 |
C.C-Cochin-CUS, Custom House, Cochin Versus Kingsway Travel Agencies Pvt. LTD. Bangalore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |