CO-OPERATIVE COMPANY LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here. 		PAN No
AADCC1401F
CIN
U51226UP1910PLC000093 		ROC
RoC-Kanpur 		Incorporation Date
---
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
08-09-1910 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 500,00,000



Contact Information
E-Mail Address
cs@lahag.com
Registered Address
D-10/1 Okhla Industrial Area, Phase-1 NEW DELHI South Delhi DL IN 110020



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CO-OPERATIVE COMPANY LIMITED

Last Checked Past / Closed Litigation On 11-01-2021 15:29
23-12-2020 Primary Co-Operative Agricultural & Rural Development Bank Ltd., Reptd. by its Manager & Another Versus The Regional Commissioner & District Election Officer, Karnataka State Co-Operative Agricultural & Rural Development Bank Ltd., Bengaluru & Others High Court of Karnataka
17-12-2020 K. Selvaraj, President, II 580, Primary Agricultural Co-operative Credit Society Limited, Villupuram & Another Versus State rep. by the Inspector of Police, Vigilance and Anti-Corruption, Villupuram & Another High Court of Judicature at Madras
17-12-2020 E.J. Augusthy & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Others High Court of Kerala
03-12-2020 Vinobha Bhave Nagar Godavari Adhyapak Co-operative Housing Society Ltd., Through its Secretary & Another Versus Central Railway, through its Dy. Chief Engineer (G) & Others High Court of Judicature at Bombay
24-11-2020 M/s. Daryapur Shetkari Sahakari Ginning and Pressing Factory, a Society registered under Maharashtra Co-Operative Society, Through its Authorized signatory/Director Mahendra Versus The Assistant Commissioner of Income Tax, Amravati Circle, Ambapeth, Amravati In the High Court of Bombay at Nagpur
20-11-2020 Karnataka Telecom Department Employees Co-Operative Society Ltd. Rep. By Its President, Karnataka Versus Roopa Sathya Murthy & Others National Consumer Disputes Redressal Commission NCDRC
23-10-2020 V. Prabhakaran Nair & Another Versus Malayinkil Service Co-Operative Bank, Represented by its Secretary, K. Sreekantan Nair High Court of Kerala
21-10-2020 District Co-Operative Bank Ltd., Durga Branch, Through Its Branch Manager, Varanasi, U.P. Versus Leelawati Devi & Another National Consumer Disputes Redressal Commission NCDRC
15-10-2020 M/s. Anna Co-operative Spinning Mills Ltd., Represented by its Administrator Versus Employees' Provident Fund Appellate Tribunal, New Delhi & Another Before the Madurai Bench of Madras High Court
12-10-2020 The Management of Tamil Nadu Co-operative Milk Producers Federation limited, rep.by its Managing Director, Madhavaram, Nandanam Versus A. Nagappan High Court of Judicature at Madras
12-10-2020 The Registrar of Co-operative Societies (Housing), Veppery, Chennai & Another Versus N. Ravichandran High Court of Judicature at Madras
06-10-2020 S.S. Sundara Narasimhan Versus The Regional Deputy Registrar, Co-operative Societies Thanjavur, Office of the Regional Deputy Registrar, Thanjavur & Others Before the Madurai Bench of Madras High Court
05-10-2020 T.K. David Versus Kuruppampady Service Co-Operative Bank Ltd. & Others Supreme Court of India
01-10-2020 R. Krishnaraj Versus The Joint Registrar, Co-operative Societies, Cuddalore & Others High Court of Judicature at Madras
28-09-2020 Uzhuva Service Co-Operative Bank Ltd., No A 305, Represented by its Secretary, Versus, Income Tax Officer, Alappuzha & Others High Court of Kerala
22-09-2020 The Visnagar Taluka Co-Operative Purchase & Sales Union Limited (Deleted) Versus District Registrar, Co-Op. Societies High Court of Gujarat At Ahmedabad
22-09-2020 The Management, Chandrapillai Valasai Primary Agricultural Co-operative Society, Represented by its Secretary, C.P. Valasai Post, Vazhapadi Taluk, Salem District Versus The Joint Commissioner of Labour, Collectorate Campus, Salem & Others High Court of Judicature at Madras
07-09-2020 District Co-Operative Bank Ltd. Durga Branch, Varanasi, Through Its Branch Manager & Another Versus Leelawati Devi & Others National Consumer Disputes Redressal Commission NCDRC
01-09-2020 M. Mangalasamy Versus The Registrar of Co-operative Societies (Housing), Nandanam, Chennai & Another High Court of Judicature at Madras
14-08-2020 T.V. Maniyappan & Another Versus Pattanakkad Service Co-Operative Bank Ltd., Rep. by Its Secretary & Others High Court of Kerala
12-08-2020 Krishnamoorthy & Another Versus Chengalvarayan Co-operative Sugar Mills Ltd., Periyasevalai, Rep. by its Special Officer & Another High Court of Judicature at Madras
10-08-2020 Vipin K. Hari & Another Versus The Joint Registrar of Co-Operative Societies (General), Thrissur & Others High Court of Kerala
10-08-2020 Maranalloor Milk Producers Co. Operative Society Ltd. Represented by Its Secretary, Thiruvananthapuram & Others Versus The Registrar /Director, Directorate of Dairy Development, Pattom & Others High Court of Kerala
10-08-2020 Sri Kalakuteers Apartment Flat Owners Maintenance Mutually Aided Co-operative Society Limited, rep. by its Chief Promoter & Another Versus The State of Telangana, rep. by its Prl. Secretary Cooperation Dept., Secretariat, Hyd. & Others High Court of for the State of Telangana
04-08-2020 The Tamil Nadu Industrial Co-operative Bank (TAICO Bank), Represented by its Managing Director Versus R. Alex Sues & Another High Court of Judicature at Madras
04-08-2020 The Managing Committee, (Under Order of Suspension), The Vellathooval Service Co-Operative Bank Ltd., Represented by Its President Versus The Joint Registrar of Co-Operative Societies (General), Office of The Joint Registrar of Co-Operative Societies (General), Idukki & Others High Court of Kerala
29-07-2020 The Karassery Service Co-Operative Bank Ltd., Kozhikode, Represented by Its General Manager Versus State of Kerala, Represented by Secretary, Department of Co-Operative Societies, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
28-07-2020 Dr. Uma Suresh Versus The Authorised Officer, The National Co-Operative Bank Ltd., Bangalore & Others High Court of Karnataka
16-07-2020 Cheriyan Mathew, Member, The Kanakkary Service Cooperative Bank Limited & Others Versus The Joint Registrar of Co-Operative Societies (General), Kottayam & Another High Court of Kerala
09-07-2020 New Nagpur Mahila Gramin Vikas Credit Co-Operative Society Ltd. & Another Versus Suman Balaji Thakre National Consumer Disputes Redressal Commission NCDRC
08-07-2020 Packiyalakshmi Versus Joint Registrar/Managing Director, The Central Co-operative Bank Limited, Tirunelveli & Another Before the Madurai Bench of Madras High Court
06-07-2020 B.A.S. Devi Prasad Versus The Telangana Co-operative Tribunal, Rep. by its Registrar High Court of for the State of Telangana
03-07-2020 All Orissa State Bank Officers Housing Co-Operative Society Versus State of Odisha & Others High Court of Orissa
01-07-2020 Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-06-2020 M.P. Satheesan, Senior Manager (Retired), Kannur District Co-Operative Bank, Kannur Versus The Kannur District Co-Operative Bank, Represented by General Manager, Kannur & Others High Court of Kerala
12-06-2020 Awadhesh Kumar Versus Multi State Co-operative Land Development Bank, Patna & Others High Court of Judicature at Patna
05-06-2020 Neralur Milk Producers Co-Operative Society Ltd. & Others Versus State of Karnataka & Others High Court of Karnataka
04-06-2020 Secretary, Keechery Service Co-Operative Bank Ltd. Ernakulam Versus P.M. Sajitha Nizar Alias Sajitha & Others High Court of Kerala
02-06-2020 A. Janakiraman Versus The Railway Employees Co-operative Credit Society Limited, rep. by its Chief Executive, Chennai & Others High Court of Judicature at Madras
01-05-2020 Sysco India Private Limited Versus Registrar of Co-Operative Societies, Gujarat State High Court of Gujarat At Ahmedabad
27-04-2020 Udyavara R. Acharya & Another Versus Jugal Kishor Jagannath Sharda Zenith Co-operative Housing Society Ltd. High Court of Judicature at Bombay
07-04-2020 H.M. Prakash Versus The State of Co-operative Election Authority, Represented by its Secretary & Others High Court of Karnataka
19-03-2020 Smitha & Others Versus Kerala Co-Operative Tribunal Thiruvananthapuram & Others High Court of Kerala
17-03-2020 P.B. Biju Versus The Managing Committee of The Vayyattupuzha Service Co-Operative Bank, Ltd No. Q 354, Represented by Its President, Pathanamthitta District & Others High Court of Kerala
16-03-2020 Jeevan Niwas Co-operative Housing Society Ltd. & Another Versus The State of Maharashtra through Department of Co-operation & Textiles, Mantralaya & Others High Court of Judicature at Bombay
12-03-2020 K.V. Raji Versus The Registrar of Co-Operative Societies, Thiruvananthapuram & Others High Court of Kerala
12-03-2020 Tirur Motor Transport Co-Operative Society Ltd., Represented by President, Tirur & Another Versus The Joint Registrar of Co-Operative Societies(General), Malappuram & Another High Court of Kerala
12-03-2020 M. Subramaniyan, President, Chennai Government Officers Co-operative Building Society Ltd., Chennai Versus The Registrar (Housing), Vepery, Chennai & Others High Court of Judicature at Madras
10-03-2020 Raveendran Nair Versus The State Co-Operative Election Commission, Represented by Its Secretary, Thiruvananthapuram & Others High Court of Kerala
06-03-2020 The Branch Manager, Hosdurg Primary Co-operative Agricultural and Rural Development Bank Ltd., Cheruvathur Branch Versus C.V. Raghavan @ Bhaskaran Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-03-2020 J.A. Murugan Versus The Registrar of Co-operative Societies, Kilpauk, Chennai & Another High Court of Judicature at Madras
04-03-2020 Managing Director Chhattisgarh State Co-Operative Bank Maryadit V/S Zila Sahkari Kendriya Bank Maryadit & Others Supreme Court of India
04-03-2020 Maria Goretti Beck - Maria Beck Versus Infant Jesus Co- operative Housing Society Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
02-03-2020 The Periyar District Consumer Co-Operative Wholesale Stores Ltd. No. AA467 Versus B. Balagopal (Died) Through Lrs. & Others Supreme Court of India
27-02-2020 N. Elangovan Versus The Deputy Registrar of Co-operative Societies, Krishnagiri & Others High Court of Judicature at Madras
27-02-2020 Mann Housing Development & Others V/S Paarijat Co-operative Housing Society Ltd. High Court of Judicature at Bombay
26-02-2020 The Chennai Metropolitan Co-operative Housing Society Ltd., Chennai Versus The State of Tamil Nadu Rep.by its principal Secretary, Commercial Taxes and Registration Department, Chennai & Others High Court of Judicature at Madras
21-02-2020 Nagpur District Central Co-operative Bank Ltd. & Another Versus Union of India, through the Secretary, Ministry of Finance, New Delhi & Others In the High Court of Bombay at Nagpur
20-02-2020 Ummer Nechikkadan Versus Nilambur Co-Operative Urban Bank Ltd., Represented by Its Managing Director, Malappuram & Others High Court of Kerala
17-02-2020 K.441 Brammadesam Primary Agricultural Co-operative Credit Society Limited, Rep. by its Secretary, G. Sundaram & Others Versus The Income Tax Officer, Ward -2 (5), Erode & Another High Court of Judicature at Madras
13-02-2020 Kerala Ayurvedic Co-Operative Society Ltd. Versus State of Uttarakhand & Others High Court of Uttarakhand
11-02-2020 N. Cristel John Versus The Manager, District Co-operative Bank, Parassala Branch & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
11-02-2020 S. Ramani Versus The District Registrar/Deputy Registrar of Co-operative, Office of the Co-operative Societies Deputy Registrar, Namakkal & Others High Court of Judicature at Madras
10-02-2020 The Registrar, The Co-operative Society, N.V. Natarajan Maligai & Others Versus M. Elango High Court of Judicature at Madras
10-02-2020 Kolhapur District Central Co-operative Bank Ltd., Through its I/c. Asstt. Manager Rajendrakumar Shantinath Mithari Versus Indira Gandhi Mahila Sahakari Soot Girani Ltd., Ichalkarani & Others High Court of Judicature at Bombay
05-02-2020 M. Sasidharan Versus The Kerala Co-Operative Tribunal, Thiruvananthapuram & Others High Court of Kerala
05-02-2020 N.V. Usha Versus Njarakkal Service Co-Operative Bank Ltd. High Court of Kerala
05-02-2020 Dhanbad Central Co-Operative Bank Ltd , Having Its egistered Office At Hirapur Versus Prabir Kumar Chatterjee High Court of Jharkhand
04-02-2020 Vythiri Primary Co-operative Agricultural & Rural-Development Bank Ltd., Kalpetta P.O, Wayanad Versus T.V. Devasia Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-02-2020 K. Venugopalan Versus The Deputy Registrar of Co-operative Societies, Mannargudi, Thiruvarur District & Others High Court of Judicature at Madras
03-02-2020 M. Dhanavel Versus The Office of the Central Registrar of Co-operative Societies, New Delhi & Others High Court of Judicature at Madras
31-01-2020 Uttar Bhartiya Rajak Samaj Panchayat Banganga Rajak Samaj Co-Operative Housing Society (Proposed) & Another Versus State of Maharashtra Through Secretary & Others Supreme Court of India
31-01-2020 Pedro Marcel Ferrao Versus VPK Urban Co-operative Credit Society Ltd. In the High Court of Bombay at Goa
31-01-2020 K.2058, Saravanampatti Primary Agricultural Co-operative Credit Society Ltd., Now name changed as K.2058, Saravanmpatti Urban Co-operative Credit Society Ltd., Rep. by its Secretary Versus The Income Tax officer, Non Corp Ward -2 (5), CBE, Coimbatore High Court of Judicature at Madras
31-01-2020 N. Jalandar Versus The Secretary, Rani Mangammal Transport Corporation Employees Co-operative Housing Board Society Limited, Dindigul & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
29-01-2020 Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-01-2020 Murshidabad Sale & Supply Co-Operative Society Ltd. Versus The State of West Bengal & Others High Court of Judicature at Calcutta
28-01-2020 Vaikom Taluk Co-Operative Agricultural & Rural Development Bank Versus Anilkumar & Others High Court of Kerala
28-01-2020 M.S. Marketing Services, Salem, Represented by its Proprietor M. Satya Versus The District Revenue Officer / General Manager The Salem District Co-operative Milk Producers Union Limited Sithanoor, Salem & Another High Court of Judicature at Madras
27-01-2020 Charley Panthallookaran Versus The Joint Registrar(General) of Co-Operative Societies, Thrissur & Others High Court of Kerala
24-01-2020 Santosh Versus The District Deputy Registrar Co-operative Societies, Buldhana, Tahsil & District Buldhana & Others In the High Court of Bombay at Nagpur
23-01-2020 The Managing Committee, The Vellathooval Service Co-Operative Bank Ltd., Idukki, Represented by Its President Versus The Joint Registrar of Co-Operative Societies(General), Idukki & Another High Court of Kerala
23-01-2020 S.M. Syed Nazeer & Another V/S The Joint Registrar of Co-Operative Societies, Krishnagiri Region, Krishnagiri & Others High Court of Judicature at Madras
23-01-2020 The Chennai Metropolitan Co-operative Housing Society Ltd., Rep. by its Secretary / Deputy Registrar V. Nithyanandam Versus The Inspector General of Registration Santhome High Road, Santhome, Chennai & Others High Court of Judicature at Madras
22-01-2020 K.S. Rema Devi, Accountant, Azhoor-Muttappalam Service Co-Operative Bank, Thiruvananthapuram Versus The Kerala Co-Operative Service Examination Board, Represented by Its Secretary, Thiruvannathapuram & Others High Court of Kerala
20-01-2020 Andoorkonam Service Co-Operative Bank, Represented by Its Secretary- In-Charge, Thiruvananthapuram Versus The Income Tax Officer, Thiruvananthapuram & Others High Court of Kerala
13-01-2020 Kodanchery Service Co-Operative Bank Ltd., Represented by Its Secretary, Kozhikode & Others Versus Joshy Varghese & Others High Court of Kerala
13-01-2020 The Sada Urban Co-operative Credit Society Ltd., through its General Manager, Pratosh R. Lotlikar Versus Prasad U. Parab & Another In the High Court of Bombay at Goa
13-01-2020 Narayan Sarkar & Another Versus The General Manager, Tripura Scheduled Caste Co-operative Development Corporation Ltd., West Tripura & Another Tripura State Consumer Disputes Redressal Commission Agartala
10-01-2020 T.V. Vishwanath Gupta & Others Versus Amara Jyothi House Building Co- Operative Society Ltd. National Consumer Disputes Redressal Commission NCDRC
10-01-2020 The Secretary, Udumbanchola Service Co-operative Bank Ltd., Idukki Versus S. Rani Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-01-2020 Nilambur Co-Operative Urban Bank Versus Joint Registrar of Co-Operative Societies (General) High Court of Kerala
09-01-2020 The Bhavani Kudal Co-Operative Urban Bank Ltd., Rep. by its General Manager, V. Palanisamy Versus The Assistant Commissioner of Income Tax, Erode Income Tax Office, Erode High Court of Judicature at Madras
08-01-2020 Kuthannur Service Co-Operative Bank Limited, Palakkad, Represented by Its Secretary & Others Versus The Income Tax Officer, Palakkad & Others High Court of Kerala
07-01-2020 Chala Farmers Welfare Co-Operative Society, Kannur, Represented by Its Secretary & Another Versus M.M. Sahadevan & Others High Court of Kerala
06-01-2020 Gangadhara Gowda & Another Versus Deputy Registrar of Co-Operative Societies, Mangalore & Others High Court of Karnataka
06-01-2020 The Karnataka Urban Housing Co-operative Society Ltd., Rep. by its Secretary, Nazimulla Shariff Versus State of Karnataka by its Secretary, Department of Urban & Housing Development & Others High Court of Karnataka Circuit Bench At Dharwad
06-01-2020 Deepa Dinesh Mandrekar Versus Bhatagram Urban Co-operative Credit Society Ltd., Represented by its C.E.O. Sanjay Gajanan Parmekar & Others In the High Court of Bombay at Goa
03-01-2020 S. Bhavana Versus Janatha Seva Co-Operative Bank Ltd. High Court of Karnataka
02-01-2020 Ganesh Bapurao Kharkar V/S Dr. Panjabrao Deshmukh Urban Co-operative Bank Ltd. and Others. Debts Recovery Tribunal Nagpur



GST Number(s) for CO-OPERATIVE COMPANY LIMITED
CHANDIGARH 04AADCC1401F1ZK  
DELHI 07AADCC1401F1ZE  



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