CITREX PRODUCTS LIMITEDActivity: Others in Tamil Nadu.Active |
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CIN U99999TN1992PLC037594 |
ROC RoC-Chennai |
Incorporation Date 13-02-1992 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 037594 |
Registration Date 13-02-1992 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address citrexproduct@publicmail.com |
Registered Address ATKINSON PALACE, NO.2-F-1, 2 JYOTHI VENKATACHALLUM ROAD, VEPERY CHENNAI TN 600007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CITREX PRODUCTS LIMITEDLast Checked Past / Closed Litigation On 03-07-2022 02:36
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20-09-2019 | M/s. Citrex Products Ltd., Anna Nagar, Chennai & Others Versus V. Rajendran & Others | High Court of Judicature at Madras |
15-09-2014 | Mangalam & Others Versus Citrex Products Limited & Others | High Court of Judicature at Madras |
07-04-2011 | K. Balasubramanian & Others Versus M/s. Citrex Products Limited Rep. by its Director & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
00021438 | BALASUBRAMANIAN | 27-06-1997 |
00028163 | RATHINAKUMAR | 27-06-1997 |
00263995 | CHANDRASEKAR SANKARAPANDI | 27-06-1997 |
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