CHOWDHURY PROJECTS PRIVATE LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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CIN U70101WB1998PTC087045 |
ROC RoC-Kolkata |
Incorporation Date 28-04-1998 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 087045 |
Registration Date 28-04-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 9,49,000 |
Contact Information |
E-Mail Address ferninse@cal3.vsnl.net.in |
Registered Address 207 LAKE TOWN BLOCK-B KOLKATA WB 700089 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHOWDHURY PROJECTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-06-2022 10:54
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10-02-2020 | Tapas Kumar Barat & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-01-2020 | Kalyani Saha & Another Versus M/s. Chowdhury Projects Pvt. Ltd. & Another | West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-02-2017 | Sudipta Chowdhury Versus Vindhya Projects Pvt. Ltd. & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-06-2014 | M/s. Chowdhury Projects Pvt. Ltd. & Another Versus Tushar Kanti Das & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
Directors |
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DIN | Name | Since |
00605810 | SOUMITRA CHOWDHURY | 28-04-1998 |
01524074 | SHARMISTHA CHOWDHURY | 28-04-1998 |
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