CHOICEST ENTERPRISES LTDActivity: Trading in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U51109WB1983PLC036021 |
ROC RoC-Kolkata |
Incorporation Date 10-03-1983 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 036021 |
Registration Date 10-03-1983 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 2500,00,000 |
Paid Up Capital Rs. 884,54,950 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 'VISHWAKARMA' 86C, TOPSIA ROAD (SOUTH), KOLKATA Kolkata WB 700046 IN |
Alternate Address 'VISHWAKARMA', 86C, TOPSIA ROAD (SOUTH) KOLKATA 700046 WB |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHOICEST ENTERPRISES LTDLast Checked Past / Closed Litigation On 26-09-2023 20:51
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CHOICEST ENTERPRISES LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
AOBPA8376E | NIKHIL AGRAWAL | 07-06-2019 |
00871921 | NITIN KOHLI | 23-03-2018 |
ALCPM9117D | BULAKI MUNDHRA | 28-03-2015 |
00044545 | VIVEK VIKRAM JAIN | 30-03-2015 |
00041438 | SUJIT PODDAR | 29-12-1997 |
00285919 | PRADEEP LAL MEHTA | 26-12-2013 |
01083521 | JAYABRATO CHATTERJEE | 29-12-1997 |
01079952 | SUDHIR KUMAR DEWAN | 30-03-2015 |
00221519 | NARESH KUMAR JAIN | 21-03-2016 |
00047466 | HARSHAVARDHAN NEOTIA | 10-03-1983 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report