CHIRAYU HEALTH AND MEDICARE PVT LTDActivity: Trading in Madhya Pradesh.Active |
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CIN U50110MP1995PTC009315 |
ROC RoC-Gwalior |
Incorporation Date 21-04-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 009315 |
Registration Date 21-04-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 200,00,000 |
Paid Up Capital Rs. 198,32,500 |
Contact Information |
E-Mail Address Chirayu_h@yahoo.co.in |
Registered Address 6, MALIPURA BHOPAL MP 462003 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHIRAYU HEALTH AND MEDICARE PVT LTDLast Checked Past / Closed Litigation On 07-02-2023 07:55
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09-01-2019 | Arun Kumar Manglik Versus Chirayu Health & Medicare Private Ltd. & Another | Supreme Court of India |
09-01-2019 | Arun Kumar Manglik Versus Chirayu Health & Medicare Private Ltd. & Another | Supreme Court of India |
09-01-2019 | Arun Kumar Manglik Versus Chirayu Health & Medicare Private Ltd. & Another | Supreme Court of India |
09-01-2019 | Arun Kumar Manglik Versus Chirayu Health & Medicare Private Ltd. & Another | Supreme Court of India |
Directors |
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DIN | Name | Since |
00152217 | AJAY GOENKA | 14-06-1995 |
00151992 | SANWAL PRASAD GOENKA | 21-04-1995 |
00152135 | ARUNE GOENKA | 21-04-1995 |
00152077 | ARVIND GOENKA | 21-04-1995 |
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