DIN: 06556317

CHIRAG MANSUKHBHAI PAN

Companies Associated
CIN Company Name Status
U52609DL2013PTC248339 WET AND DRY PERSONAL CARE PRIVATE LIMITED Active
U40300GJ2015PTC082497 PAN POWERINFRA PRIVATE LIMITED Active
U40106GJ2015PTC084094 PAN SOLAR ENERGY PRIVATE LIMITED Strike Off
U40106GJ2015PTC084039 PAN POWER GENERATION PRIVATE LIMITED Strike Off
U74999GJ2017NPL100088 GUJCOT TRADE ASSOCIATION Active
U17309GJ2017PTC097748 PAN SPIN TEX PRIVATE LIMITED Active
AAU-4467 PAN INNODESIGNS LLP Active
U74930GJ2016PTC086268 PAN HEALTHCARE PRIVATE LIMITED Active
U67120GJ2013PLC074723 PAN CAPITAL SERVICES LIMITED Active
AAP-4475 PAN ECO FIBRES LLP Active
U40104GJ2015PTC084070 PAN POWER RENEWABLE ENERGY PRIVATE LIMITED Strike Off
U74992GJ2013PLC076230 PAN MULTI COMMODITY SERVICES LIMITED Strike Off
U40106GJ2015PTC084038 PAN POWER RESOURCES PRIVATE LIMITED Strike Off
U24299GJ2020PTC116707 PAN HEALTH & HYGIENE PRIVATE LIMITED Active
U17299GJ2020PTC116069 PAN TEX NONWOVEN PRIVATE LIMITED Active


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