DIN: 01266348

CHINNAGANDHAM BHUPATHI GOPALAKRISHNA

Companies Associated
CIN Company Name Status
U74900KA2016PTC085529 REBATT SOUTH INDIA PRIVATE LIMITED Active
U74999KA2017PTC101164 RUGGED SOLAR PRODUCTS PRIVATE LIMITED Active
U92410KA2009PTC049509 PLAY SPORTS SURFACES & RECREATIONAL SOLUTIONS PRIVATE LIMITED Active
U92120KA2007PTC042230 BIG DADDY PRODUCTIONS PRIVATE LIMITED Active
U92132KA2005PTC038026 MAHESH BHUPATHI TENNIS ACADEMIES PRIVATE LIMITED Active
U72900KA2008PTC045133 GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITED Active
U63030KA2020PTC137215 3ECO SYSTEMS PRIVATE LIMITED Active
U34300KA2019PTC123905 3EV INDUSTRIES PRIVATE LIMITED Active
U92419KA2002PTC031101 GLOBOSPORT INDIA PRIVATE LIMITED Active
U92414KA1995PTC018004 BHUPATHI TENNIS ACADEMY PRIVATE LIMITED Active
U92412KA2012PTC066755 ASIAN TENNIS PREMIER LEAGUE PRIVATE LIMITED Strike Off
U92412KA2010PTC053551 GLOBOSPORT PLATINUM RYE PRIVATE LIMITED Strike Off
U92412KA2009PTC051591 CZAR CAST PRIVATE LIMITED Strike Off


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