CHILDREN (PLEDGING OF LABOUR) ACT, 1933


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE, EXTENT AND COMMENCEMENT View Judgements
  2 DEFINITIONS View Judgements
  3 AGREEMENTS CONTRARY TO THE ACT TO BE VOID View Judgements
  4 PENALTY FOR PARENT OR GUARDIAN MAKING AGREEMENT TO PLEDGE THE LABOUR OF A CHILD View Judgements
  5 PENALTY FOR MAKING WITH A PARENT OR GUARDIAN AN AGREEMENT TO PLEDGE THE LABOUR OF A CHILD View Judgements
  6 PENALTY FOR EMPLOYING A CHILD WHOSE LABOUR HAS BEEN PLEDGED View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon