Some PAST Judgements / Case Laws similar to CHENNAI SHIPPING LIMITED
Last Checked Past / Closed Litigation On 21-01-2021 16:14
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02-03-2020 |
The Principal Commissioner of Customs, Chennai-VII Commissionerate, Chennai V/S M/s. Sea Queen Shipping Services (P) Ltd., Adyar, Chennai |
High Court of Judicature at Madras |
20-12-2019 |
Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai |
High Court of Judicature at Madras |
15-10-2019 |
Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai |
High Court of Judicature at Madras |
09-08-2019 |
Pratibha Shipping Company Limited (In Liquidation), Owner of MT Pratibha Cauvery, Through Official Liquidator of the Hon'ble Bombay High Court, Owners & Parties interested in the Vessel M.T. Pratibha Cauvery Presently berthed at the Port of Chennai & is represented herein by its Master Versus Praxis Energy Agents S.A., Rep. herein by its Power of Attorney Agent Ravindra Kumbhar & Others |
High Court of Judicature at Madras |
30-07-2019 |
M/s. Inter-Ocean Shipping (I) Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, Ministry of Finance, (Department of Revenue), New Delhi & Others |
High Court of Judicature at Madras |
22-11-2018 |
M/s. Carewell Shipping Pvt. Ltd, Rep by its Director-Cum-Chairman, Chennai Versus Commissioner of Customs, Chennai VIII Commissionerate, Chennai & Others |
High Court of Judicature at Madras |
20-11-2018 |
C.S. Dillikumar Versus Poompuhar Shipping Corporation Ltd., Rep. by its Chairman & Managing Director, Chennai & Others |
High Court of Judicature at Madras |
20-11-2018 |
C.S. Dillikumar Versus Poompuhar Shipping Corporation Ltd., Rep. by its Chairman & Managing Director, Chennai |
High Court of Judicature at Madras |
11-04-2018 |
M/s. Raj Brothers Shipping Pvt. Ltd., by its Director M. Thirumala Thiagarajan Versus The Commissioner of Customs, Chennai VII Commissionerate, Chennai |
High Court of Judicature at Madras |
28-03-2018 |
GAC Shipping (India) Pvt Ltd Versus Chennai Port Trust, Rep by its Chairman, Chennai |
High Court of Judicature at Madras |
28-03-2018 |
Atlantic Shipping P Ltd, Chennai Versus Chennai Port Trust, Rep by its Chairman, Chennai |
High Court of Judicature at Madras |
21-02-2018 |
M/s. Transworld Shipping Services Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, New Delhi & Others |
High Court of Judicature at Madras |
07-12-2017 |
M/s. Mediterannean Shipping Company SA, Geneva ? Switzerland, Rep by Power of Attorney Agents, Krishnakumar & A. Umai Balan Versus Chennai Container Terminal Pvt. Ltd. & Others |
High Court of Judicature at Madras |
30-10-2017 |
K.V. Prabhakaran, Proprietor, M/s. Sowparnika Shipping Services, Chennai Versus The Commissioner of Customs, Chennai IV Commissionerate |
High Court of Judicature at Madras |
15-09-2017 |
Molight Shipping Services P. Ltd V/S Commissioner of Central Excise, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
25-01-2017 |
M/s. Flyways Represented by its Manager AIR Cargo Shipping Clearing & Forwarding Agents, Chennai Versus M/s. ALM leather Exports Rep.by its Partner, A. Jakir Ahamed, Chennai & Others |
High Court of Judicature at Madras |
15-03-2016 |
J. Sivakumar, Chairman, Navrang Shipping Pvt. Ltd., Chennai Versus P.N.T. Chandru, Managing Director, Navrang Shipping Pvt. Ltd., Chennai & Others |
High Court of Judicature at Madras |
19-02-2016 |
M/s. Sevenways Shipping Services Versus The Commissioner of Customs Chennai VIII Commissionerate |
High Court of Judicature at Madras |
12-08-2015 |
Chennai Port Stevedores Association, represented by its President, R.V. Umashankar Versus Union of India, represented by its Secretary to Government, Ministry of Shipping, Road Transport & Highways, New Delhi & Others |
High Court of Judicature at Madras |
12-08-2015 |
Chennai Port & Dock Workers Congress, Chennai rep. by its President, G. Kalan & Another Versus Union of India, rep. by its Secretary to Government, Ministry of Shipping, Road Transport & Highways, New Delhi & Others |
High Court of Judicature at Madras |
23-07-2015 |
The Commissioner of Income Tax, Chennai Versus M/s. Kailash Shipping Services Pvt. Ltd., |
High Court of Judicature at Madras |
05-03-2015 |
The Maritime Institutes Association, rep., by its President J. Senthil Kumar, Chennai Versus The Government of India, rep., by its Secretary, Ministry of Shipping, New Delhi & Others |
High Court of Judicature at Madras |
29-08-2011 |
The State of Tamil Nadu represented by the Deputy Commissioner (CT) Chennai (North) Division & Another Versus Tvl.Essar Shipping Limited & Another |
High Court of Judicature at Madras |
26-07-2011 |
M/s. Srilak Shipping Servcies Versus Commissioner of Customs, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
09-05-2011 |
M/s. International Clearing and Shipping Agency Pvt. Ltd. Versus Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
24-03-2011 |
M/S. Caravel Shipping Services Pvt.Ltd Rep By Its Lines Manager KM Ravi Varma Versus The Deputy Commissioner Of Chennai & Another |
High Court of Judicature at Madras |
25-02-2011 |
M/s.A.S. Shipping Agencies Pvt. Ltd., Chennai & Another Versus M/s. Bennett Coleman and Co. Ltd., New Delhi & Others |
High Court of Judicature at Madras |
30-11-2010 |
Container Shipping Lines Association (CSLA) (India), Chennai & Others Versus Union of India, Ministry of Finance Nirman Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
28-10-2009 |
M/s. Sanmar Shipping Ltd. Versus CC, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
18-09-2009 |
EID Parry (India) Limited, Chennai Versus Star Gran & Shipping Co. Represented by its Partner, Bharat Dalal, Mumbai & Others |
High Court of Judicature at Madras |
16-04-2009 |
The Commissioner of Income Tax VIII Versus International Clearing and Shipping Agency, Chennai
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High Court of Judicature at Madras |
18-08-2008 |
Commissioner of Income Tax Chennai Versus Poompuha Shipping Corporation, 304/305 Anna Salai Chennai
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High Court of Judicature at Madras |
07-02-2008 |
M/s.Swaroop Shipping Services Shri S.Chinnikrishnan Versus CC (Seaport-Exports) Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
10-10-2007 |
M/s. Seaways Shipping Ltd. Versus Commissioner of Customs, Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
26-09-2007 |
M/s. Asian Shipping Services Versus CC (Exports), Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
23-07-2007 |
The Commissioner of Income Tax, Chennai Versus M/s. Cafco Syndicate Shipping Co., Chennai
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High Court of Judicature at Madras |
15-06-2007 |
Chennai Container Terminal Pvt. Ltd., Royapuram, Chennai Versus Union of India Rep. by Secretary, Ministry of Shipping, Road Transport & Highways & Others
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High Court of Judicature at Madras |
09-03-2007 |
Chennai Container Terminal Pvt. Ltd., Royapuram, Chennai Versus Union of India, rep. by Secretary, Ministry of Shipping, Road Transport & Highways, Transport Bhavan, New Delhi & Others |
High Court of Judicature at Madras |
01-03-2007 |
The General Manager Shipping Corporation of India Ltd., Chennai Versus A. Maria John
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High Court of Judicature at Madras |
09-03-2006 |
Chennai Container Terminal Pvt. Ltd. Versus Union of India , Rep. by Secretary, Ministry of Shipping, Road Transport and Highways & Others |
High Court of Judicature at Madras |
28-11-2001 |
United Labour Federation represented by its General Secretary, K.Nityanandam, Chennai Versus Union of India represented by its Secretary to Government, Ministry of Surface Transport, Department of Shipping, Port Department, Transport Bhavan, No.1, Parliament Street, New Delhi-110001 and others |
High Court of Judicature at Madras |
31-08-2000 |
The Madras Port Trust Railway Mens Union, Bhagat House, rep. by General Secretary Mr. V.K.Balakrishnan, 204, Broadway (Prakasam Salai), Chennai-108 Versus Union of India, rep. by Secretary (Shipping), Ministry of Surface Transport, Transport Bhavan, New Delhi -110 001 and others
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High Court of Judicature at Madras |
13-11-1998 |
Seaways Shipping Ltd. having its Office at II Floor, Rahmat Manzil, 51, Armenian Street, chennai-1 rep. by its Director Versus The Board of Trustees of the Port of Madras Chennai Port rep. by its Chairman, Rajaji Salai, Chennai and others
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High Court of Judicature at Madras |