CHENNAI INSURANCE COMPANY LIMITED

Activity: Finance in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67200TN2000PLC045622 		ROC
RoC-Chennai 		Incorporation Date
24-08-2000
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
045622 		Registration Date
24-08-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 7,00,000
Paid Up Capital
Rs. 700



Contact Information
E-Mail Address
NA
Registered Address
85/23, SKIRANGAM AVENUE,PANTHEON ROAD, EGMORE, CHENNAI - 600 008. Chennai TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CHENNAI INSURANCE COMPANY LIMITED

Last Checked Past / Closed Litigation On 23-09-2021 10:08
02-09-2021 The Management of Madras Gymkhana Club, Rep. by its Secretary, Island Grounds, Chennai Versus Employees State Insurance Corporation, Tamil Nadu Regional Office, Rep. by Regional Director, Chennai High Court of Judicature at Madras
26-08-2021 Vimal Pratap Singh Versus United India Insurance Company Limited, Through Chairman Cum Managing Director, Chennai & Others High Court of Chhattisgarh
19-08-2021 The United India Insurance Company Ltd., Chennai Versus M. Raji @ Raj & Others High Court of Judicature at Madras
13-08-2021 United India Insurance Co. Ltd., Chennai Versus K. Prabhu & Another High Court of Judicature at Madras
05-08-2021 M/s. Oriental Insurance Company Ltd., Represented by Regional manager, Rep. by its Regional Manager, M.S. Sekar Versus M/s. Suryadev Allos & Power Pvt. Ltd., Rep. by its Managing Director, Chennai High Court of Judicature at Madras
07-07-2021 The Divisional Manager, ICICI Lombard General Insurance Co. Ltd., Chennai Versus Latha & Others High Court of Judicature at Madras
07-07-2021 National Insurance Company Ltd., Chennai Versus L. Sudharsan & Another High Court of Judicature at Madras
29-04-2021 M/s. Herbal India Phytochem, Through its Partner, Surender Kumar Versus M/s. United India Insurance Co. Ltd., Through its Chairman-cum-Managing Director, Chennai & Others National Consumer Disputes Redressal Commission NCDRC
27-04-2021 National Insurance Company Limited, Third Party Cells HUB, Chennai Versus B. Naresh Kumar & Another High Court of Judicature at Madras
26-04-2021 G. Asha Versus The Divisional Manager Life Insurance Corporation of India, Chennai Divisional Officeii, Triplicane & Others High Court of Judicature at Madras
21-04-2021 United India Insurance Company Limited, Motor Third Party Claims Cell Office, Chennai Versus V. Kanagaraj & Another High Court of Judicature at Madras
16-04-2021 Royal Sundaram Alliance Insurance Co.Ltd., Branch Office, Chennai District Versus P. Krishnan @ Dayalan & Others High Court of Judicature at Madras
01-04-2021 Manager-Claims, Tata AIG General Insurance Company Limited, Chennai Versus Chaneerappa & Another High Court of Judicature at Madras
30-03-2021 The Manager, M/s. Reliance General Insurance Company Limited, Chennai Versus Thangamani John Wesli (Died) & Another High Court of Judicature at Madras
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
25-03-2021 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Rep. by its Branch Manager, Chennai Versus Rajammal & Others Before the Madurai Bench of Madras High Court
23-03-2021 National Insurance Company Limited, Chennai Versus R. Nirmala & Others High Court of Judicature at Madras
17-03-2021 M/s. United India Insurance Company Limited, Chennai Versus M. Bakiavathi & Others High Court of Judicature at Madras
12-03-2021 Branch Manager, Oriental Insurance Co.Ltd., Chennai Versus Marappan & Others High Court of Judicature at Madras
10-03-2021 Indo Arya, Central Transport Ltd, Chennai Versus T.T.K. Pharma, Ltd, Rep by Power Agent/Subrogee, The Oriental Insurance Company Ltd, Chennai & Another High Court of Judicature at Madras
09-03-2021 The Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus H.E. Abdul Azeez High Court of Judicature at Madras
09-03-2021 M/s. Sivagami Blue Metal, Rep. by its Proprietor, Chennai Versus Employees State Insurance Corporation, Rep. By the Assistant Director, Chennai High Court of Judicature at Madras
02-03-2021 Employees' State Insurance Corporation, Rep. by its Deputy Director, “PanchdeepBhavan”, Chennai Versus M/s. Drilcos (India) Pvt Ltd., Rep. by its Director, Chennai High Court of Judicature at Madras
01-03-2021 M/s. Cholamandalam, MS General Insurance Company Limited, Through its Branch Manager, Chennai Versus Padma & Others Before the Madurai Bench of Madras High Court
01-03-2021 M/s. VRL Logistics Limited (Formerly M/s. Vijayanand Roadlines Limited), Represented by its Authorised Signatory: R.B. Gadagkar Versus M/s. Rane Engine Valves Limited, Represented by Subrogee/Power Agent: United India, Insurance Company Ltd., Chennai & Another High Court of Judicature at Madras
26-02-2021 M/s. T.A.V. Products Private Ltd., Tondiarpet Versus The Deputy Director, Employees State Insurance Corporation, Chennai High Court of Judicature at Madras
25-02-2021 M/s. United India Insurance Company Limited, Chennai Versus Thiru. G. Karunanithi (since died) & Others High Court of Judicature at Madras
25-02-2021 Royal Sundaram Alliance Insurance Company Limited, Chennai Versus Grandhi Sridevi & Others High Court of Judicature at Madras
19-02-2021 M/s. United India Insurance Company Limited, Chennai Versus A. Aisha Banu & Others High Court of Judicature at Madras
17-02-2021 M/s. United India Insurance Company Limited, Andiappan Gramani Street, Chennai Versus Ibahim @ Syed Ibrahim & Others High Court of Judicature at Madras
12-02-2021 T. Nagammal Versus The Insurance Ombudsman Fathima Akthar Court, Chennai & Others High Court of Judicature at Madras
03-02-2021 National Insurance Company Ltd., Chennai Versus R. Lakshmi & Others High Court of Judicature at Madras
03-02-2021 United India Insurance Co. Ltd., Chennai Versus K.S. Mullai & Others High Court of Judicature at Madras
01-02-2021 The National Insurance Co., Ltd., Chennai & Another Versus R. Karpagam & Others High Court of Judicature at Madras
25-01-2021 Royal Sundaram Alliance Insurance Company Ltd., Chennai Versus Muthukannu & Others Before the Madurai Bench of Madras High Court
21-01-2021 The Regional Director, Employee's State Insurance Corporation, Chennai Versus M/s. Premier Home Appliances, Rep. by its Partner, S. Muthukumaresan High Court of Judicature at Madras
21-01-2021 The Employees' State Insurance Corporation, Rep. by its Regional Director, Regional Office, Chennai Versus M/s. Indo Italian Footware Co.Ltd., Rep. by its Manager, Chennai High Court of Judicature at Madras
21-01-2021 M/s. United India Insurance Company Limited, Chennai Versus Saraswathi & Others High Court of Judicature at Madras
20-01-2021 Messers The United India Insurance Co., Ltd., Chennai Versus M. Erudhayaraj & Another High Court of Judicature at Madras
19-01-2021 The National Insurance Co. Ltd., Chennai Versus V. Siva & Another High Court of Judicature at Madras
13-01-2021 Shree Dhain Auto Transport Corporation Singhal Compound, Darjipura, Gujarat Versus United India Insurance Company Ltd. Chennai, Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
11-01-2021 M/s. K.A. Rasheed & Sons, Vellore & Others Versus The Deputy Director, Employees State Insurance Corporation, Chennai & Another High Court of Judicature at Madras
11-01-2021 The Employees State Insurance Corporation, Rep.by the Regional Director, Chennai & Another Versus M/s. Original Kerala Jewellers Rep.by its Managing Director, Babu Emmanuel & Others High Court of Judicature at Madras
07-01-2021 United India Insurance Co., Ltd., Chennai Versus K. Madha & Others High Court of Judicature at Madras
22-12-2020 Bajaj Allianz General Insurance Co. Ltd., Chennai Versus M. Rajan & Another High Court of Judicature at Madras
21-12-2020 HDFC General Insurance Co. Ltd., Chennai Versus Saraswathy (Died) & Others High Court of Judicature at Madras
17-12-2020 The Branch Manager, The Oriental Insurance Company Limited, Chennai Versus A. Chinnapillai & Another Before the Madurai Bench of Madras High Court
14-12-2020 Bajaj Allianz General Insurance Company Ltd., Represented by its Branch Manager, Chennai Versus Tamil Selvi & Others High Court of Judicature at Madras
03-12-2020 The Oriental Insurance Co. Ltd., Chennai Versus Santhi & Others High Court of Judicature at Madras
30-11-2020 M/s. United India Insurance Co. Ltd., Chennai Versus A. Devi & Others High Court of Judicature at Madras
24-11-2020 M/s. Royal Sundaram Alliance Insurance Co.Ltd., Chennai Versus C. Diwakar & Others High Court of Judicature at Madras
24-11-2020 Royal Sundaram Alliance Insurance Company Limited, Chennai Versus Vijayalakshmi & Others Before the Madurai Bench of Madras High Court
21-10-2020 UETC India Ltd., New Delhi Versus United India Insurance Co. Ltd., Chennai National Consumer Disputes Redressal Commission NCDRC
13-10-2020 O.M. Shahul Hameed Versus Employees State Insurance Corporation, Rep. by its Regional Director, Chennai High Court of Judicature at Madras
01-10-2020 S. Vimala Versus The Manager, Branch Office, Employees State Insurance Corporation, Villivakkam, Chennai & Others High Court of Judicature at Madras
25-09-2020 Oriental Insurance Company Limited, Chennai Versus V. Sujatha & Others High Court of Judicature at Madras
22-09-2020 Elite International Pvt. Ltd., Mumbai Versus United India Insurance Co. Ltd., Chennai & Another National Consumer Disputes Redressal Commission NCDRC
16-09-2020 Manager [Legal], Reliance General Insurance Company, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
16-09-2020 Manager [Legal] Reliance General Insurance Company Reliance House, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
16-09-2020 Manager [Legal] Reliance General Insurance Company Reliance House, Chennai Versus Jeya & Others Before the Madurai Bench of Madras High Court
09-09-2020 The Oriental Insurance Company Ltd., Chennai Versus Usharani & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
31-08-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Chennai Versus Manickam & Others High Court of Judicature at Madras
25-08-2020 United India Insurance Co. Ltd., Chennai Versus Maragatham & Others High Court of Judicature at Madras
21-08-2020 M/s. Iffco Tokio General Insurance Co. Ltd., Chennai Versus Parvathi & Others High Court of Judicature at Madras
14-08-2020 M/s. Tide Water Oil Company (India) Ltd., Rep. By Mr. R. Venugopal Versus The Regional Director, Employees State Insurance Corporation, Regional Office, Chennai & Others High Court of Judicature at Madras
07-08-2020 National Insurance Company Ltd., Third Floor, No.751, Anna Salai, Chennai Versus Vijaya & Others High Court of Judicature at Madras
31-07-2020 United India Insurance Co., Ltd., Chennai & Another Versus Suseela Jothi Mary Chennai & Another High Court of Judicature at Madras
31-07-2020 United India Insurance Co., Ltd., Chennai & Another Versus Suseela Jothi Mary Chennai & Another High Court of Judicature at Madras
17-07-2020 The United India Insurance Company Limited, Chennai Versus K. Gunasekaran & Others High Court of Judicature at Madras
07-07-2020 The Chairman & Managing Director, United India Insurance Co. Ltd., Chennai Versus Rajini & Another High Court of Judicature at Madras
06-07-2020 National Insurance Co. Ltd., Chennai Versus A. Badurinssa & Others High Court of Judicature at Madras
04-06-2020 M/s. United India Insurance Company Limited, Chennai Versus N. Prathap & Another High Court of Judicature at Madras
14-05-2020 M/s. Cholamandalam General Insurance Company Limited, Legal Department, Chennai Versus M. Ashok Kumar & Others High Court of Judicature at Madras
07-05-2020 Cholamandalam General Insurance Co. Ltd., Legal Department, Chennai Versus Murkesan & Others High Court of Judicature at Madras
11-03-2020 S. Mahadevan Versus The General Manager, (Appellate Authority) Personnel Department, United India Insurance Company Ltd., Chennai High Court of Judicature at Madras
11-03-2020 The Manager, The Oriental Insurance Company Limited, Motor Third Party Claims Office, Chennai Versus K. Mani & Another High Court of Judicature at Madras
11-03-2020 Divisional Manager, M/s. Cholamandalam MS General Insurance Company Limited, Chennai Versus Anandan & Another High Court of Judicature at Madras
10-03-2020 M/s. Professional Management Consultants (P) Ltd., Chennai Versus Employees State Insurance Corporation, Rep by its Joint Director, Chennai High Court of Judicature at Madras
09-03-2020 The Manager, Bajaj Allianz General Insurance Co. Ltd., Chennai Versus Maivizhiselvi & Others High Court of Judicature at Madras
06-03-2020 M/s. Star Health and Allied Insurance Co. Ltd., Rep. by its Chief Financial Officer, S. Venkataraman Versus Assistant Commissioner, Corporate Circle-6(2), Chennai High Court of Judicature at Madras
05-03-2020 National Insurance Co. Ltd., Chennai Versus S. Chitirai Pandian & Others High Court of Judicature at Madras
05-03-2020 United India Insurance Co. Ltd., Chennai Versus B. Sudha & Others High Court of Judicature at Madras
03-03-2020 The Oriental Insurance Co.Ltd., Broadway, Chennai & Another Versus G. Saravanan & Another High Court of Judicature at Madras
02-03-2020 Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Abutahir & Others High Court of Judicature at Madras
27-02-2020 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus Karmi Devi & Others High Court of Judicature at Madras
26-02-2020 The Oriental Insurance Company Limited, Chennai Versus M. Baby Rani & Others High Court of Judicature at Madras
24-02-2020 The Manager, HDFC ERGO General Insurance Company Ltd., Chennai Versus Kannamma & Others High Court of Judicature at Madras
17-02-2020 M/s. Bajaj Alliance General Insurance Co. Ltd., Rep. By its Regional Manager, Chennai City Civil Court Versus Ranjani & Another High Court of Judicature at Madras
31-01-2020 The Manager, United India Insurance Company Ltd., Chennai Versus C. Kavitha & Others High Court of Judicature at Madras
31-01-2020 Life Insurance Corporation of India, Reptd. by its Manager, Legal & HPF Department of Divisional Office-I, Chennai Versus P.K. Jayakumar & Others High Court of Judicature at Madras
30-01-2020 M/s. Royal Sundaram Alliance Insurance Co. Ltd., Chennai Versus D. Gunasekaran High Court of Judicature at Madras
13-01-2020 Royal Sundaram Alliance Insurance Co. Ltd., Sundaram Towers, Royapettah, Chennai & Others V/S B. Manjula & Others High Court of Judicature at Madras
20-12-2019 S. Thanigaivel Versus The Manager, Royal Sundaram Alliance Insurance Co. Ltd., Chennai & Others High Court of Judicature at Madras
10-12-2019 M/s. Bajaj Allianz General Insurance Company Limited, Chennai Versus Amutha Devi & Others High Court of Judicature at Madras
09-12-2019 The Branch Manager Shiram General Insurance Co., Ltd, Rajasthan, C/o. The Manager-Claims, Shriram General Insurance Co. Ltd, Chennai Versus B. Madhu & Another High Court of Judicature at Madras
09-12-2019 National Insurance Co. Ltd., Chennai Versus Anbarasi & Others High Court of Judicature at Madras
09-12-2019 The Oriental Insurance Company Limited, Chennai Versus T. Sukumaran & Others High Court of Judicature at Madras
04-12-2019 M/s. Oriental Insurance Co. Ltd., Rep. By its Regional Manager, Chennai Versus M/s. Monotech Systems Ltd., Rep. By its Managing Director, Chennai High Court of Judicature at Madras
03-12-2019 The Oriental Insurance Co. Ltd., Chennai V/S Ramanamma & Others High Court of Judicature at Madras



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