CHENNAI HOLDINGS (INDIA) LTD

Activity: Finance in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65991TN1993PLC024702 		ROC
RoC-Chennai 		Incorporation Date
---
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
30-03-1993 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
ramakrishnan.kannan@sivagroup.in
Registered Address
MENA KAMPALA ARCADE, 3RD FLOOR, A BLOCK, B WING, 113-114, SIR THEYAGARAYA ROAD, T.NAGAR CHENNAI TN IN 600017



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CHENNAI HOLDINGS (INDIA) LTD

Last Checked Past / Closed Litigation On 02-05-2022 13:33
17-01-2022 M/s. Shriram Retail Holdings Pvt. Ltd., (Since amalgamated with Shriram City Union Finance Ltd.), Chennai Versus DCIT, Corporate Circle-6(1), Chennai Income Tax Appellate Tribunal Chennai
20-09-2021 M/s. Anand Citi Centre Holdings Private Limited, Mylapore, Chennai Versus M/s. Consolidated Construction Consortium Limited, Chennai High Court of Judicature at Madras
11-08-2021 Platinum Holdings Private Limited, Represented by its Authorised Signatory M. Sreehari Versus Additional Commissioner of GST & Central Excise (Appeals-II), Chennai & Another High Court of Judicature at Madras
11-08-2021 M/s. Chennai Citi Centre Holdings, (P) Ltd., Represented by its authorized signatory, P.T. Shahul Hameed Versus The Designated Committee under Sabka Vishwas Legacy Disputes Resolution Scheme, 2019, (Commissioner of GST & Central Excise), Chennai High Court of Judicature at Madras
12-02-2021 Chennai Garr Tech Ltd., Rep. by its Director, Chennai Versus B.R.R. Holdings Pvt. Ltd., Represented by its Director, Hyderabad & Others High Court of Judicature at Madras
23-11-2020 M/s. Paramount Vijetha Holdings Represented by its Partner -K.A. Umesh Versus The Customs & Excise Settlement Commission Additional Bench, Chennai & Another High Court of Judicature at Madras
06-10-2020 Small Industries Development Bank of India, Chennai & Others Versus Creation Investments Equitas Holdings LLC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America & Others High Court of Judicature at Madras
22-01-2020 Easun Holdings Private Limited, Represented by its Managing Director, Chennai Versus Standard Chartered Bank, Chennai High Court of Judicature at Madras
11-07-2019 Creation Investments Equitas Holdings LIC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America Versus Small Industrial Development Bank of India (SIDBI) 7561, Overseas Towers, Anna Salai, Chennai High Court of Judicature at Madras
30-01-2019 Prem Kumar Menon & Others Versus M/s. Lancor Holdings Limited, Rep. by its Managing Director, T. Nagar, Chennai & Another High Court of Judicature at Madras
30-01-2019 Prem Kumar Menon & Others Versus M/s.Lancor Holdings Limited, Rep. by its Managing Director, T. Nagar, Chennai & Another High Court of Judicature at Madras
15-11-2018 M/s. Raja Holdings, Rep. by its Managing Partner R.V. Subramaniyam Versus The State, Rep. by Inspector of Police, Thyagaraya Nagar Police Station, Chennai & Others High Court of Judicature at Madras
24-04-2018 Heeral Constructions Pvt. Ltd., Represented by its Managing Director, Gopichand Idandas, Nungambakkam, Chennai & Another Versus Gee Gee Holdings (Chennai) Pvt. Ltd., Chennai & Others High Court of Judicature at Madras
11-08-2017 Shinago Holdings Private Limited, Chennai & Another Versus M. Ethiraj & Another High Court of Judicature at Madras
06-01-2017 Heeralal Constructions Pvt Limited by its Managing Director, Gopichand Idandas Chennai & Another Versus Gee Gee Holdings (Chennai) Pvt Limited Chennai & Others High Court of Judicature at Madras
28-09-2016 Pee & Dee Lands Holdings Private Limited Versus The District Revenue Officer, Chennai & Others High Court of Judicature at Madras
30-11-2015 The Commissioner of Income Tax, Chennai Versus M/s. Farida Holdings Pvt Ltd. High Court of Judicature at Madras
30-03-2012 M/s. Likhami Holdings Ltd, Rep by its Managing Director, Chennai Versus M/s. Beach Estates, Rep by its Partner L. Shanthakumar, Chennai High Court of Judicature at Madras
23-01-2012 Commissioner of Income Tax Chennai Versus South India Holdings (P) Ltd, Chennai High Court of Judicature at Madras
21-04-2011 M/s. Essar Telecommunications Holdings Private Ltd., Rep. By V. Parthasarathy Authorised Signatory Chennai High Court of Judicature at Madras
07-09-2010 CCE, Chennai Versus M/s. Chemak Holdings Ltd Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
18-01-2010 Karthik E. Hariharan Rep. by Power of Attorney Agent, Vilivakkam, Chennai Versus M/s. Pepsico India Holdings Ltd., Rep. by its Managing Director, Anna Salai, Chennai & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
24-11-2009 M/s.Inox Leisure Limited Having its Registered Office at ABS Towers represented by its Company Secretary & V.P. Legal Rajesh Parte Versus M/s. Chennai Citi Centre Holdings Pvt Ltd., Rep. By its Chairman High Court of Judicature at Madras
01-10-2009 M/s. United Breweries (Holdings) Ltd., Acting through its Division UB Global Having Registered Office at UB Towers, Bangalore Versus M/s. Prem Shoes Private Limited, Rep. By its Director P. Rajasekar, Chennai High Court of Judicature at Madras
29-09-2009 Southern Agrifurane Industries Limited, Chennai Versus M/s. Yessir Holdings and Investments Private Limited, Chennai & Another High Court of Judicature at Madras
22-02-2007 M/s. Cheran Holdings Pvt. Ltd., and M/s. K.C.P. Associates Holding Pvt. Ltd., both rep. by its Managing Director, Nungambakkam, Chennai & Others Versus The Home Secretary, Govt. of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
06-07-2004 Commissioner of Income Tax, Spl. Range II, Chennai Versus M/s. Sanmar Holdings Ltd, Chennai High Court of Judicature at Madras



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