CHENNAI FINANCE CO PRIVATE LIMITED

Activity: Finance in Tamil Nadu.
Under Process of Striking Off
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65991TN1981PTC009023 		ROC
RoC-Chennai 		Incorporation Date
30-09-1981
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
009023 		Registration Date
30-09-1981 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
NO 5 HAINGTON ROAD SECONDAVENUE, MADRAS AVENUE, MADRAS Chennai TN 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CHENNAI FINANCE CO PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-01-2021 10:05
11-12-2020 Dr. Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited, Incorporated under the Indian Companies Act, 1913, Chennai & Another High Court of Judicature at Madras
29-10-2020 M/s. R.S. Graphics, Chennai Represented by its Managing Partner, V.B. Sridharan Versus The Revisionary Authority & Joint Secretary to the Govt. of India, Ministry of Finance High Court of Judicature at Madras
30-09-2020 Integrated Finance Company Limited, Rep. by its Authorised Signatory, having its registered office at “Vairams”, Chennai Versus Savorit Limited, Chennai & Another High Court of Judicature at Madras
21-09-2020 Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
07-08-2020 Equitas Small Finance Banking Limited., Rep. by its Vice President Versus The Regional Provident fund Commissioner, Chennai High Court of Judicature at Madras
01-06-2020 Vasu Versus M/s. Shriram City Union Finance Ltd., Chennai High Court of Judicature at Madras
26-05-2020 M/s. Mulberry Silks Limited (formerly M/s. Shakashambana Silks Exports (P) Ltd.), 'Mulberry House', Rep.by its Director R.K. Bothra Versus Settlement Commission (IT & WT), Additional Bench, Ministry of Finance, Chennai & Others High Court of Judicature at Madras
17-03-2020 R. Saroja Versus The Government of Tamilnadu, rep. by its Secretary, Finance Department, Chennai & Others High Court of Judicature at Madras
17-03-2020 V. Raveendran Versus Sree Gokulam Chits & Finance Company Pvt. Ltd. Kodambakkom, Chennai & Another High Court of Kerala
13-03-2020 Ramu Kalanjiam Venkataraman, Director, M/s. Lakshmi Petro Pvt Ltd., Chennai Versus M/s. Paceman Finance India Pvt. Ltd., Rep. by its Manager, Elumalai & Another High Court of Judicature at Madras
09-03-2020 Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another High Court of Judicature at Madras
09-03-2020 The State of Tamil Nadu, Rep. by its Secretary, Revenue Department, Chennai & Another Versus Rane Brake Linings Limited, Rep. by its Vice President Finance & Secretary V. Krishnan & Another High Court of Judicature at Madras
09-03-2020 S.K. Sampathkumar Versus Indo Asain Finance Ltd, Chennai High Court of Judicature at Madras
05-03-2020 K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others High Court of Judicature at Madras
04-03-2020 The Director, Shriram Transport Finance Co., Chennai Versus Kulandhai Theres & Others Before the Madurai Bench of Madras High Court
03-03-2020 Pachayammal (Died) & Others Versus M/s. Sundaram Finance Limited, Chennai High Court of Judicature at Madras
02-03-2020 V.M. Bijili & Another Versus Sundaram Finance Limited, Rep. by its Manager (Legal), Chennai High Court of Judicature at Madras
24-02-2020 Tamil Nadu Retitred Revenue Officer's Association, Represented by its President A. Raju Versus The Secretary to Government, Finance Department, Chennai & Another High Court of Judicature at Madras
21-02-2020 K. Padmapriya Versus The Chief Finance Controller, Tamil Nadu Electricity Generation and Distributions Ltd., Chennai & Others High Court of Judicature at Madras
21-02-2020 T.P. Akbar & Another Versus M/s. Sundaram Finance Ltd., Represented by its Managing Director, Chennai & Another High Court of Judicature at Madras
17-02-2020 M/s. Hitachi Power Europe GmbH, Represented by the Authorised Signatory of its Project Office, Chennai, Pravesh P. Jain Versus Income tax Settlement Commission Additional Bench, Chennai Ministry of Finance Department of Revenue & Others High Court of Judicature at Madras
17-02-2020 Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another Before the Madurai Bench of Madras High Court
10-02-2020 Tvl. Sanmac Motor Finance Ltd., Chennai Versus Chief Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
31-01-2020 M/s. Beach Minerals Company Pvt. Ltd., Chennai, Rep. by Authorised Signatory Versus Union of India, Ministry of Finance, Rep. by the Secretary, Government of India, New Delhi & Others High Court of Judicature at Madras
30-01-2020 M/s. Sara Brushware Pvt Ltd., by its Managing Director, Kingston D. Kamalesan, Chennai & Others Versus M/s. Amaravathi Finance & Investments, by its Proprietor Radhakrishnan, Chennai High Court of Judicature at Madras
29-01-2020 M/s. Outshiny India Pvt. Ltd. Represented by its Director T. Sridhar Versus Dee Ess Engineers India Projects Pvt. Ltd. Represented by its Head - Finance, Admin & HR S.S. Sivaprakash, Chennai High Court of Judicature at Madras
29-01-2020 R. Rengarajan & Others Versus The Government of Tamil Nadu, Rep. by its Principal Secretary Finance (Pay Cell) Department, Chennai & Others High Court of Judicature at Madras
29-01-2020 P. Mayileswari Versus The Secretary to Government, Finance & Pension Department, Chennai & Others High Court of Judicature at Madras
20-01-2020 Padam Chand Kothari, Proprietor M/s. Paras Padam Kothari Versus Shriram Transport Finance Co. Ltd., Chennai & Another High Court of Judicature at Madras
10-01-2020 A.M. Gopalan, Managing Director, Sree Gokulam Chits & Finance Co. P. Ltd., Kodambakkam, Chennai & Others High Court of Judicature at Madras
08-01-2020 Wayne Burt Petro Chemicals Private Limited, Rep.by its Senior Manager Finance, V.K. Sivasubramanian & Another Versus The Registrar of Companies, Ministry of corporate affairs, Chennai & Others High Court of Judicature at Madras
07-01-2020 Wayne Burt Petro Chemicals Private Limited, Rep. by its Senior Manager-Finance V.K. Sivasubramanian, Irungattukottai, Sriperumbudur & Another Versus M/s. Cetex Petro Chemicals Limited, Rep. by its Managing Director, Sivagnanam Govindasamy Ilanahai, having its registered office at Manali, Chennai & Others High Court of Judicature at Madras
03-01-2020 S. Anthony Versus The Government of Tamil Nadu, Represented by the Secretary to Government, Finance Department, Chennai & Others High Court of Judicature at Madras
25-11-2019 K. Rasheeth Ali Versus The Commissioner of Treasury & Accounts, Integrated Office Complex for Finance Department, Chennai & Others High Court of Judicature at Madras
21-11-2019 K. Shanthi Versus The Government of Tamilnadu & The High level Committee, Rep.by its Principal Secretary, Department of Finance (Salaries), Chennai & Others High Court of Judicature at Madras
20-11-2019 TNU. Tirupathi & Others Versus India Bulls Housing Finance Ltd. Rep. by its Authorised Officer, Chennai & Others High Court of Judicature at Madras
19-11-2019 M. Little Flower Versus The Government of Tamilnadu, Rep. by its Secretary, Finance(Salary), Chennai & Others High Court of Judicature at Madras
14-11-2019 S. Isaivani & Another Versus State of Tamil Nadu, Rep.by its Secretary, Finance (PGC) Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
06-11-2019 Tulsyan NEC Ltd. Represented by its General Manager (Finance & Accounts) M. Uma Versus The Assistant Commissioner (CT) (FAC) Broadway Assessment Circle 199, Chennai High Court of Judicature at Madras
30-09-2019 M/s. Jumbo Bags Ltd., Chennai Versus The Joint Secretary to the Government of India Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
30-09-2019 M/s. Shriram City Union Finance Ltd., Rep. by its Authorized Signatory A. Vinolin Versus M/s. Shri Ramana Geavy Engineering P. Ltd., Chennai & Others High Court of Judicature at Madras
27-09-2019 K. Amaravathi & Others Versus The Government of Tamilnadu, Rep.by its Secretary, Finance (Pension) Department, Chennai & Others High Court of Judicature at Madras
25-09-2019 M/s. Chennai Petroleum Corporation Ltd., Represented by S. Ramakrishnan, Deputy General Manager – Finance, Chennai Versus Union of India, Represented by its Joint Secretary, New Delhi & Others High Court of Judicature at Madras
25-09-2019 The Deputy Director, Directorate of Enforcement, Government of India, Ministry of Finance, Department of Revenue, Chennai Versus Ashwanth Pothy, Madurai High Court of Judicature at Madras
20-09-2019 Revenue Bar Association, Represented by its Secretary, Duwari Anand, Chennai & Another Versus Union of India, Represented by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
18-09-2019 M/s. Hanon Automative Systems India Private Limited, Chengalpattu, Rep. by its Manager - Finance Versus The Presiding Officer, Principal Labour Court, Chennai & Others High Court of Judicature at Madras
06-09-2019 N. Subbiah Versus State of Tamil Nadu Secretary to the Government, Finance (Treasuries and Accounts), Chennai & Others Before the Madurai Bench of Madras High Court
29-08-2019 K. Jayavelu Versus The Secretary to Government Finance Department, Chennai & Others High Court of Judicature at Madras
31-07-2019 Kalyani Versus The Secretary to the Government of Tamil Nadu, Finance Department, Chennai & Others Before the Madurai Bench of Madras High Court
30-07-2019 M/s. Inter-Ocean Shipping (I) Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, Ministry of Finance, (Department of Revenue), New Delhi & Others High Court of Judicature at Madras
24-07-2019 P. Arockiyamary Versus The Principal Secretary to the Government Department of Finance Fort St.George, Chennai & Others Before the Madurai Bench of Madras High Court
15-07-2019 M. Veerasamy Versus The State of Tamil Nadu, Rep. by the Principal Secretary, Finance Department, Chennai & Others High Court of Judicature at Madras
03-07-2019 Tulasi Das Goyal Versus M/s. India Cements Capital & Finance Limited, Chennai & Others High Court of Judicature at Madras
25-06-2019 M/s. Krishna Industrial Corporation Ltd., Represented by its Managing Director, Dr. S.R.K. Prasad, Chennai Versus M/s. Andhra State Finance Corporation, West Godavari District, Andhra Pradesh High Court of Judicature at Madras
13-06-2019 The State Industries Promotion Corporation of Tamil Nadu Limited, Represented by its Managing Director, Egmore, Chennai Versus M/s. Terex India Private Limited, Represented by its Executive Director (Finance), Srikanth Ekambaram High Court of Judicature at Madras
10-06-2019 M/s. Omega Cables Limited, Rep.by its Director, Ambattur Industrial Estate, Chennai Versus State Bank of India, Rep.by its Assistant General Manager, Industrial Finance Branch, Chennai & Others High Court of Judicature at Madras
04-06-2019 Moona Abousher Versus M/s. Cholamandalam DBS Finance Ltd., Rep. by its Senior Manager K. Rajesh Pai, Chennai & Others High Court of Judicature at Madras
24-04-2019 R. Pandiyan Versus The State of Tamil Nadu, Rep. by its Additional Chief Secretary to the Government, Finance Department, Chennai & Others High Court of Judicature at Madras
12-04-2019 P. Sankaran Versus The State of Tamil Nadu Rep by its Secretary to Government, Department of Finance, Secretariat, Chennai & Others High Court of Judicature at Madras
10-04-2019 The State of Tamil Nadu, Represented by the Secretary to Government, Finance (Pay Cell) Department, Secretariat, Fort St. George, Chennai & Others Versus D. Alagappan High Court of Judicature at Madras
04-04-2019 B. Narayanaswamy Versus Deputy Director, Enforcement Directorate Chennai Zone, Ministry of Finance, Department of Revenue, Chennai & Others High Court of Judicature at Madras
26-03-2019 State of Tamil Nadu, Rep. by its Secretary to Government, Finance Department, Secretariat, Fort St. George, Chennai & Others Versus M. Nagarasan & Others High Court of Judicature at Madras
26-03-2019 N. Srinivasa Rao Versus M/s. Sundaram Finance Ltd., Chennai & Another High Court of Judicature at Madras
20-03-2019 The State of Tamil Nadu, Rep. by its Secretary to Government, Finance (Pay Cell) Department, Secretariat, Chennai & Others Versus S. Thangaraju & Others High Court of Judicature at Madras
18-03-2019 M/s. Sundaram Finance Limited, represented by its Assistant Manager (Legal) S.K. Kamalanand Versus The Transport Commissioner, Government of Tamil Nadu, Chepauk, Chennai & Others Before the Madurai Bench of Madras High Court
06-03-2019 M/s. Sundaram Finance Limited., Chennai Versus The Assistant Commissioner of Income Tax, Company Circle VI(4), Chennai High Court of Judicature at Madras
06-03-2019 M/s. Sundaram Finance Limited., Chennai Versus The Assistant Commissioner of Income Tax, Company Circle VI(4), Chennai High Court of Judicature at Madras
01-03-2019 Infrastructure Development Finance Co. Limited., Chennai Versus The Assistant Commissioner of Income Tax, Chennai High Court of Judicature at Madras
28-02-2019 M/s. Freight Systems (India) Private Limited, Represented by its National Head - Finance & Accounts, P. Vijayakumar, Guindy Versus The Commissioner of Central Goods and Service Tax and Central Excise - Audit II Commissionerate, Chennai High Court of Judicature at Madras
25-02-2019 T.M. Kumaraswami Versus The Secretary to Government, Finance (P.C.) Department, Chennai & Others High Court of Judicature at Madras
31-01-2019 Robert Sam Versus M/s. Hinduja Leyland Finance Ltd., Rep. by its Authorised Representative, Chennai & Others High Court of Judicature at Madras
28-01-2019 M/s. The Indian Hume Pipe Co. Ltd., Rep. by its Deputy General Manager, S. Arunachalam, Chennai Versus The Government of Tamil Nadu, Rep. by its Additional Chief Secretary, Finance (Salaries) Department & Others High Court of Judicature at Madras
25-01-2019 E.P. Paramasivam & Another Versus M/s. Sundaram Finance Ltd., Chennai High Court of Judicature at Madras
23-01-2019 Commissioner of Income Tax, Chennai Versus M/s. Apollo Infrastructure Projects Finance Co. Ltd. High Court of Judicature at Madras
22-01-2019 P.V. Jojo & Others M/s. India Cements Capital & Finance Ltd, Chennai High Court of Kerala
22-01-2019 M. Periasamy & Another Versus M/s. Cholamandalam DBS Finance Limited, Chennai & Another High Court of Judicature at Madras
07-01-2019 Sales Versus M/s. Sri Ram City Union Finance Ltd., Chennai & Another Before the Madurai Bench of Madras High Court
29-11-2018 R. Shahana Begum Versus The Government of Tamil Nadu rep.by the Additional Chief Secretary Finance (T&A-II) Department Secretariat, Chennai & Others High Court of Judicature at Madras
16-11-2018 Forbes Finance Limited, Chennai Versus Ito, Chennai Income Tax Appellate Tribunal Chennai
14-11-2018 Saint Gobain India Private Ltd, Rep by its Team Leader ? Finance & Company Secretary, Chennai Versus Union of India Ministry of Finance through Secretary Department of Revenue North Block New Delhi & Others High Court of Judicature at Madras
09-11-2018 R. Shahana Begum Versus The Government of Tamil Nadu Represented by its Additional Chief Secretary, Finance (T&A-II) Department, Secretariat, Chennai & Others High Court of Judicature at Madras
02-11-2018 G. Dhanagopal Versus The State of Tamil Nadu, Finance Department, Fort.St.George, Chennai & Others High Court of Judicature at Madras
10-10-2018 M/s. SUN Direct TV Pvt Ltd., Represented by its Vice President-Finance/Authorised Singatory, Chennai Versus The Assistant Commissioner of Income Tax, Non-Corporate Circle-20(1), Chennai High Court of Judicature at Madras
09-10-2018 M/s. Sundaram Finance Ltd, Chennai Versus Commissioner of Central Excise & Service Taxability, Chennai High Court of Judicature at Madras
27-09-2018 G. Bharathi & Another Versus Dewan Housing Finance Limited, Rep by its Authorized Officer, Chennai & Others High Court of Judicature at Madras
17-09-2018 Sundaram Finance Ltd., Rep. by its Manager (Legal), Chennai Versus P. Sakthivel, Prop: M/s. Gounder Agencies & Another Before the Madurai Bench of Madras High Court
14-09-2018 M/s. Equitas Small Finance Bank Ltd, Rep by its Legal Manager, Chennai Versus The District Collector Cum District Magistrate, District Collector Office, Tiruvallur & Others High Court of Judicature at Madras
24-08-2018 Amirthavalli Versus The Government of Tamil Nadu, Rep. by its Secretary, Finance Department, Chennai & Others High Court of Judicature at Madras
24-08-2018 The Government of Tamil Nadu, Rep. by its Secretary to Government, Finance Department, Chennai & Others Versus R. Selvaraj High Court of Judicature at Madras
24-08-2018 The Government of Tamil Nadu, Rep. by its Secretary to Government, Finance Department, Chennai & Others Versus R. Selvaraj High Court of Judicature at Madras
24-08-2018 Abdul Rahim Versus Income Tax Settlement Commission, Additional Bench, Chennai, Ministry of Finance, Department of Revenue, Nandanam & Another High Court of Judicature at Madras
16-08-2018 M/s. Shriram Housing Finance Ltd., Rep. By its Authorized Officer, Chennai Versus The District Collector, The District Magistrate, Thiruvannamalai Collectorate, Thiruvannamalai District High Court of Judicature at Madras
06-08-2018 R. Lourdhumary Versus The State of Tamil Nadu, Rep. by its Secretary, Finance(BPE)Department, Chennai & Others High Court of Judicature at Madras
30-07-2018 R. John Singh & Others Versus The State of Tamil Nadu, Rep. by its Secretary Department of Finance (Pension), Chennai & Others Before the Madurai Bench of Madras High Court
20-07-2018 A. Abdul Jabbar & Another Versus The Authorised Officer, Sundaram BNP Paribas Home Finance Ltd., Chennai & Another Debts Recovery Tribunal Ernakulam
19-07-2018 K. Muthukumarasamy Versus Shriram City Union Finance Ltd., Chennai & Another High Court of Judicature at Madras
11-07-2018 A.M. Aravind & Another Versus M/s. Hinduja Leyland Finance Limited, Rep. by its Authorised Representative, Having its registered office at Guindy, Chennai & Another High Court of Judicature at Madras
28-06-2018 The Oriental Insurance Co. Ltd., Divisional Office III, Chennai Versus M/s. Shriram Transport Finance Co. Limited, Represented by its Director, S. Venkatakrishnan & Another High Court of Judicature at Madras
08-06-2018 M/s. Shriram Transport Finance Company Ltd. Rep. by its Branch Manager S. Nagarajan, Chennai Versus V. Balanisamy & Another High Court of Judicature at Madras
27-04-2018 Joseph Joy & Others Versus State of Tamilnadu, Rep., by Secretary to Govt., Finance (Pension) Department, Chennai & Others Before the Madurai Bench of Madras High Court



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