CHENNAI CARE SERVICES PRIVATE LIMITEDActivity: Construction in Tamil Nadu.Active |
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CIN U45400TN2003PTC050164 |
ROC RoC-Chennai |
Incorporation Date 09-01-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 050164 |
Registration Date 09-01-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 22-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 150,00,000 |
Contact Information |
E-Mail Address chennaicare@vsnl.net |
Registered Address NEW NO.10, SECOND LANE,SASTRI NAGAR, ADYAR, CHENNAI-20. ADYAR, CHENNAI-20. TN 600020 IN |
TradeMarksTotal 1 marks found. |
ULTIMATE CARE (LOGO), Class 37, Registered |
Some PAST Judgements / Case Laws similar to CHENNAI CARE SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 24-05-2022 01:36
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01-03-2018 | M.D. India Health Care Services, (TPA) Private Limited, Chennai & Others Versus G. Latha & Others | High Court of Judicature at Madras |
02-01-2018 | M/s. Cee Dee Yes Health Care Services Pvt. Ltd., (formerly Cee Dee Yes Standard Towers Pvt. Ltd.) Rep. by its Managing Director Velachery, Chennai & Another Versus The Executive Engineer, Zone XIII, Greater Chennai Corporation, Adayar, Chennai & Others | High Court of Judicature at Madras |
04-09-2017 | G. Latha & Others Versus M.D. India Health Care Services (TPA) Pvt Ltd., Represented by its Senior Manager-Operations, Chennai & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
02187099 | MOGGAM MALLESWARI NARASIMHALU | 25-08-2008 |
01030699 | PAGALA BHUPATHY KRISHNAN | 09-01-2003 |
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