CHELMSFORD CLUB LTD

Activity: Community, personal & Social Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAACC5637Q1Z8
PAN No
AAACC5637Q
CIN
U91990DL1956PLC001601
ROC
RoC-Delhi
Incorporation Date
18-11-1956
Class
Public
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
2630  
Registration Number
001601
Registration Date
18-11-1956
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE Non-Compliant
Last AGM Date
21-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
chelmsfordclub@gmail.com
Registered Address
1, RAISINA ROAD, NEW DELHI DL 110001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CHELMSFORD CLUB LTD

Last Checked Past / Closed Litigation On 22-03-2023 05:16
12-02-2019 Suman Jain Versus Chelmsford Club Ltd. & Others High Court of Delhi
05-08-2011 Rakesh Saraf & Others Versus Chelmsford Club Limited High Court of Delhi
17-01-2011 S Jagtaran Singh Anand & Others Versus Chelmsford Club Ltd High Court of Delhi
02-03-2000 Chelmsford Club v/s Commissioner of Income Tax, Delhi Supreme Court of India
11-11-1992 Commissioner of Income Tax Versus Chelmsford Club Limited High Court of Delhi
13-02-1992 Chelmsford Club Ltd. New Delhi Versus Commissioner of Sales Tax, Delhi High Court of Delhi



GST Number(s) for CHELMSFORD CLUB LTD

DELHI 07AAACC5637Q1Z8  



Directors

DIN Name Since
01029452 SATINDER SINGH CHHABRA 29-09-2017
03069573 VIVEK SINDHI 29-09-2017
05191988 RAJESH MALHOTRA 29-09-2017
07266930 ARUN VERMA 29-09-2017
06737649 DESHPAL SINGH KWATRA 28-09-2013
07933105 JASPAL SINGH ARORA 29-09-2017
07938070 SARANJIT SINGH DHUPIA 29-09-2017
01587215 VIVEK KUMAR MAKHIJA 18-08-2011
07932483 SUWINDER PAL SINGH 29-09-2017
08185653 SANJEEV KUMAR MAHAJAN 26-07-2018
02107739 VIKAS SABHARWAL 26-09-2007
08286021 NIDHISH RAJPAL 24-11-2018
07959770 RAKESH JOSHI 07-10-2017
07583091 TARUN PURI 29-09-2018
07935856 PARDEEP GANDHI 29-09-2017
00007895 ARUN SETH 31-07-2015
00153937 BHARAT CHATRATH 01-02-2019
00156075 AMIT KATYAL 29-09-2017
07939938 AMARJOT SINGH 29-09-2017
08187043 VINEET SAHAI SARIN 26-07-2018
07939501 MANINDER SINGH NARULA 29-09-2017
00209950 DINESH ABBI 26-09-2007
00600261 JASJIT SINGH BEDI 26-09-2007
00326446 KULVINDER SINGH KOHLI 04-12-2009

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