Some PAST Judgements / Case Laws similar to CHEEMA (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 31-03-2021 09:23
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27-09-2019 |
Postgraduate Institute of Medical Education & Research, Chandigarh & Another Versus Darshan Kaur Cheema & Another |
High Court of Punjab and Haryana |
06-08-2018 |
Dalwinder Singh Versus Punjab Marbles at Village Kaind, Through its Proprietor, Harpal Singh Cheema & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
25-06-2018 |
Cheema Ram Versus State of Punjab |
High Court of Punjab and Haryana |
03-05-2018 |
Dr. Jaiwant S. Cheema & Another Versus M/s. ATS Estate Private Limited & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
14-12-2017 |
Gurbinder Singh Cheema Versus New India Assurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
03-07-2017 |
Jaspal Kaur Cheema & Another Versus M/s. Industrial Trade Links & Others |
Supreme Court of India |
16-05-2017 |
Cheema Papers Ltd V/S CCE, Meerut-II |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
16-05-2017 |
Mohinderjit Singh Cheema Versus State of Punjab & Others |
High Court of Punjab and Haryana |
21-04-2017 |
Cheema Spintex Ltd V/S Commissioner of Customs (ICD) TKD, New Delhi |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-12-2014 |
Dr. Rupinder Kaur Cheema Versus Chandigarh Administration & Others |
High Court of Punjab and Haryana |
03-11-2014 |
Gautam Cheema Versus State of Punjab |
High Court of Punjab and Haryana |
14-03-2014 |
Ansal Lotus Melange Projects Pvt. Ltd. & Another Versus Lt. Col. Inderjit Singh Cheema (Retd.) & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-01-2014 |
Darbara Singh son of Inder Singh of Village Cheema Versus Jaswant Kaur widow of Chand Singh of Village Cheema and Another |
High Court of Punjab and Haryana |
05-11-2012 |
Japji Kaur Cheema Versus ICICI Home Finance Co. Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-08-2012 |
Cantonment Board, Jammu & Others Versus Jagat Pal Singh Cheema |
Supreme Court of India |
04-05-2012 |
S.B. Arora Versus Mrs. Avtar Kaur Cheema & Others |
High Court of Delhi |
27-03-2012 |
G.S. Cheema Versus Union of India through Secretary to Government of India & Another |
Central Administrative Tribunal Chandigarh Bench |
28-08-2008 |
Manmohan Singh Cheema Versus New India Assurance Co. Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
26-05-2008 |
Bua Singh Versus Dalip Singh Cheema & Others |
High Court of Delhi |
25-03-2008 |
Cheema Paper Mills Ltd. Versus Chairman |
High Court of Uttaranchal |
03-03-2007 |
Dwarka Trading Corpn., Allahabad Versus Cheema Paper Mills (P) Ltd., Bazpur |
High Court of Uttaranchal |
07-02-2007 |
Cantonment Board & Others Versus Jagat Paul Singh Cheema |
High Court of Jammu and Kashmir |
17-10-2006 |
Rachhpal Singh Cheema Versus Shiv Uppal |
High Court of Punjab and Haryana |
15-02-2006 |
Jagat Pal Cheema Versus Cantonment Board Jammu & Others |
High Court of Jammu and Kashmir |
17-08-2004 |
Cheema Rama Rao Versus State of A.P.
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High Court of Andhra Pradesh |
31-10-2002 |
Punjab State Co-Operative Bank Limited & Another Versus Mrs. Devinder Cheema |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
26-06-2000 |
Harinder P.S. Cheema Versus State Of Punjab Through Principal Secretary To Govt. Of Punjab & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
24-03-2000 |
Punjab State Co-op.Supply and Marketing Federation Ltd., Chandigarh Versus Mohinder Singh Cheema |
High Court of Punjab and Haryana |
30-09-1999 |
M. PANDURANGA RAO VERSUS CHEEMA SINGH, EXECUTIVE OFFICER, SECUNDERABAD CANTONMENT BOARD
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High Court of Andhra Pradesh |
09-09-1999 |
K.S. Kumar Versus D.S. Cheema & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
15-03-1999 |
Cheema Gas Service Versus Rajinder Kumar |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
09-12-1998 |
M/s. Cheema Goods Transport Company Versus Marudamalai Sri Murugan Textiles
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Supreme Court of India |
07-10-1998 |
Devinder Cheema Versus State of Punjab |
High Court of Punjab and Haryana |
12-09-1997 |
M/s. Cheema Enterprises Versus M/s. Mayur Enterprises |
High Court of Gauhati |
01-11-1996 |
Cheema Engineering Services Versus Rajan Singh
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Supreme Court of India |
06-05-1996 |
Cheema Engineering Services Versus Rajan Singh |
National Consumer Disputes Redressal Commission NCDRC |
16-10-1995 |
Union of India Versus Iqbal Singh Cheema
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Supreme Court of India |
21-07-1993 |
Gurlal Singh Cheema Versus Punjab & Sind Bank |
High Court of Punjab and Haryana |
23-06-1987 |
Amarjit Singh Cheema Versus State through Public Prosecutor
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High Court of Judicature at Bombay |
17-12-1985 |
Ellora Labour Co Operative Construction Society Limited Versus Gurjit Singh Cheema |
High Court of Delhi |
25-06-1984 |
Ram Jethmalani Versus Union of India,. (Criminal Miscellaneous Petition No. 5194 of 1984 In Writ Petition (Criminal) No. 920 of 1984). Gajinder Singh Cheema Versus Union of India and Others (Writ Petition (Criminal) No. 959 of 1984)
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Supreme Court of India |
11-04-1975 |
State of Punjab Versus P. S. Cheema
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Supreme Court of India |
27-11-1970 |
Balwant Singh Versus Jagdish Singh Cheema |
High Court of Punjab and Haryana |
19-03-1956 |
Satya Dev Cheema Versus Additional Deputy Custodian Evacuee Property, Bharatpur |
High Court of Rajasthan |