CHARTERED FINANCE MANAGEMENT LIMITED

Activity: Others in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AABCC9172D
CIN
U99999MH1999PLC122702
ROC
RoC-Mumbai
Incorporation Date
18-11-1999
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
122702
Registration Date
18-11-1999
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
20-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 149,85,000



Contact Information

E-Mail Address
cfmltd@gmail.com
Registered Address
201, WAKEFIELD HOUSE, SPROTT ROAD MUMBAI MH 400038 IN
Alternate Address
33,SHARDA SADAN, 11S.A BRELVI ROAD, FORT MUMBAI 400001 MH



TradeMarks

Total 2 marks found.
CFM, Class 36, Opposed
CFM, Class 36, Objected




Some PAST Judgements / Case Laws similar to CHARTERED FINANCE MANAGEMENT LIMITED

Last Checked Past / Closed Litigation On 13-03-2023 10:13
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for CHARTERED FINANCE MANAGEMENT LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for CHARTERED FINANCE MANAGEMENT LIMITED

MAHARASHTRA 27AABCC9172D1ZQ  
DELHI 07AABCC9172D2ZR  



Directors

DIN Name Since
00041874 SUDANTHIRAM 01-06-2009
00205358 MUTHUSAMY BALACHANDRAN 15-03-2013
00398979 OMPRAKASH RAMGOPALJI PORWAL 18-11-1999
00011903 ARVIND KARSANDAS BHANUSHALI 18-11-1999
00369321 ARVIND BHANDARI 01-02-2011
02272425 MALAY MUKHERJEE 15-12-2018
ADAPS4160L Jyoti Sharan 15-12-2018

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