Some PAST Judgements / Case Laws similar to CHANDRAKANT CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 28-12-2020 06:42
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04-08-2020 |
State, Through Police Inspector (major), Vasco Police Station, Vasco, Goa Versus Chandrakant @ Chandru Jaiswar |
In the High Court of Bombay at Goa |
13-07-2020 |
Makrand Chandrakant Bapardekar Versus The State of Maharashtra |
High Court of Judicature at Bombay |
08-05-2020 |
Chandrakant Kotecha Charitable Trust Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
03-03-2020 |
Deepak Chandrakant Jhaveri & Others Versus Johnson Dye Works Pvt. Ltd. & Others |
Supreme Court of India |
28-02-2020 |
Chandrakant @ Gotya Ramdas Pawar Versus The State of Maharashtra |
High Court of Judicature at Bombay |
07-01-2020 |
Bhavesh @ Lallo Chandrakant Patel Versus State of Gujarat |
Supreme Court of India |
02-01-2020 |
Pradip Chandrakant Indulkar Versus The Municipal Corporation for the City of Thane through the Commissioner & Others |
High Court of Judicature at Bombay |
16-12-2019 |
The State of Maharashtra Versus Chandrakant Bhagwan Katkar & Others |
High Court of Judicature at Bombay |
05-12-2019 |
Akrur Raya Gaonkar & Another Versus Chandravati Chandrakant Naik & Others |
In the High Court of Bombay at Goa |
03-12-2019 |
Chandrakant Keshav Mohite & Another Versus The State of Maharashtra |
High Court of Judicature at Bombay |
05-09-2019 |
Jyoti Zaverchand Gala Versus Vilas Chandrakant Gaonkar |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2019 |
Chandrakant Baban Motkari & Others Versus Gotiram Laxman Motkari (D) By Lrs. & Others |
Supreme Court of India |
16-08-2019 |
Rajkumar Chaganlal Shah Versus Gunmala Chandrakant Shah & Others |
High Court of Judicature at Bombay |
06-08-2019 |
Chandrakant Pandurang Shingade & Another Versus Walchand Gulabchand Bora |
High Court of Judicature at Bombay |
15-07-2019 |
Chandrakant Veljibhai Patel Versus The Gujarat State Road Transportaion Corporation |
High Court of Gujarat At Ahmedabad |
18-04-2019 |
Dr. Chandrakant Neminath Chougule Versus Balwantrao Birnale Memorial Hospital & Others |
National Consumer Disputes Redressal Commission NCDRC |
09-04-2019 |
Pradeepkumar Gordhandas Patel Versus Chandrakant Jivanlal Patel |
Supreme Court of India |
13-03-2019 |
Chandrakant @ Kantu Versus State Through Nelogi P.S., Kalaburagi & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
08-03-2019 |
Chandrakant Sampat Kamble & Others Versus Suresh Hiralal Kamble & Others |
High Court of Judicature at Bombay |
11-02-2019 |
Surekhaben Kesharchand Doshi Versus Chandrakant Mansukhlal Patel |
High Court of Gujarat At Ahmedabad |
23-01-2019 |
Chandrakant Madhav Mane & Others Versus Surendra Tukaram Mane & Others |
High Court of Karnataka Circuit Bench At Dharwad |
22-12-2018 |
Mukesh J. Shah Versus Kiran Mukesh Shah nee Chandrakant Shah & Others |
High Court of Judicature at Bombay |
20-12-2018 |
Amol Chandrakant Mahamuni Versus Swati Amol Mahamuni |
High Court of Judicature at Bombay |
19-11-2018 |
Kusum Chandrakant Kachare Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
07-09-2018 |
Meera Somil Lodaya @ Meera Chandrakant Thakkar Versus Somil Hirji Lodaya & Others |
High Court of Judicature at Bombay |
16-08-2018 |
Kashyap Odhavji Thakkar V/S Chandrakant R. Ganatra and Others. |
High Court of Judicature at Bombay |
19-07-2018 |
The President, Mulund Gymkhana Versus Nagarkar Ajit Chandrakant & Others |
High Court of Judicature at Bombay |
17-07-2018 |
The State of Gujarat Versus Navinbhai Chandrakant Joshi & Others |
Supreme Court of India |
28-06-2018 |
Snehal Chandrakant Shetye & Another Versus The State of Maharashtra Through Law & Judiciary Department & Others |
High Court of Judicature at Bombay |
14-06-2018 |
Nandlal Versus Chandrakant |
In the High Court of Bombay at Nagpur |
04-06-2018 |
Pravin @ Shrikrishna Chandrakant Marathe Versus The State of Maharashtra |
High Court of Judicature at Bombay |
04-05-2018 |
Chhagan Chandrakant Bhujbal Versus Assistant Director, Directorate of Enforcement & Another |
High Court of Judicature at Bombay |
04-05-2018 |
Chhagan Chandrakant Bhujbal Versus Assistant Director, Directorate of Enforcement & Another |
High Court of Judicature at Bombay |
24-04-2018 |
Kavita Chandrakant Lakhani Versus State of Maharashtra & Another |
Supreme Court of India |
05-03-2018 |
Vilas Chandrakant Gaokar & Others Versus Vilas Chandrakant Gaokar & Others |
High Court of Judicature at Bombay |
13-02-2018 |
Dr. K. Senthilnathan Versus Chandrakant |
High Court of Judicature at Madras |
07-02-2018 |
Dilip Versus Chandrakant & Another |
In the High Court of Bombay at Aurangabad |
24-01-2018 |
Chandrakant Versus The State of Maharashtra Through the Executive Engineer, Public Works Division |
In the High Court of Bombay at Aurangabad |
09-01-2018 |
Mitinbhai Chandrakant Mehta Versus State of Gujarat & Another |
High Court of Gujarat At Ahmedabad |
11-12-2017 |
Vilas Gajanan Bhujbal & Others Versus Pushpa Chandrakant Dabhade & Others |
High Court of Judicature at Bombay |
21-11-2017 |
Chandrakant Versus Majlasbai & Others |
In the High Court of Bombay at Aurangabad |
01-11-2017 |
Kusum Chandrakant Shankardas & Others Versus Rajeshri Chandrakant Shankardas & Others |
High Court of Judicature at Bombay |
13-10-2017 |
Chandrakant Versus Sudhamati & Others |
In the High Court of Bombay at Aurangabad |
04-10-2017 |
Chandrakant Kacharabhai Dantani Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
13-09-2017 |
Chandrakant Punju Wagh, Chief Engineer (C) with Maharashtra State Electricity Distribution Co. Ltd. Versus Chairman & Managing Director Maharashtra State Electricity Distribution Co. Ltd. & Another |
High Court of Judicature at Bombay |
11-09-2017 |
Chandrakant @ Chandu Virupax Shiraganve & Others Versus The State of Karnataka, rep. by Kudachi Police Station, now rep. by State P.P. |
High Court of Karnataka Circuit Bench At Dharwad |
04-09-2017 |
Chandrakant @ Chavhan Versus The State of Maharashtra |
In the High Court of Bombay at Nagpur |
04-08-2017 |
Rajiv Chandrakant Shah V/S Union of India |
High Court of Delhi |
21-06-2017 |
Chandrakant & Others Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
21-06-2017 |
Chandrakant & Others Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
21-04-2017 |
Anita Chandrakant Kodkany of Pune Versus Dr. Bakhtawar Dastur of Mumbai & Others |
High Court of Judicature at Bombay |
14-03-2017 |
Chandrakant Kavlekar Versus Union of India Through its Secretary & Another |
Supreme Court of India |
23-02-2017 |
Balasaheb Maruti Dhas Versus Chandrakant Tukaram Shinde |
In the High Court of Bombay at Aurangabad |
05-01-2017 |
Chandrakant Somnath Melge Versus Balasaheb Somnath Melge |
High Court of Judicature at Bombay |
14-12-2016 |
Chhagan Chandrakant Bhujbal & Another Versus Union of India, Central Government Advocates, Income Tax Building Annexe & Others |
High Court of Judicature at Bombay |
08-12-2016 |
Sunita Chandrakant Kalekar Versus The Zilla Parishad, Kolhapur & Others |
High Court of Judicature at Bombay |
10-11-2016 |
Chandrakant Prakash Patil & Another Versus M/s. Anand Properties Through Its Partner , Vinod Dhanraj Sancheti, Pune |
National Consumer Disputes Redressal Commission NCDRC |
06-09-2016 |
Dr. Chandrakant Sharma Versus Vice Chancellor Dr. B.R. Ambedkar University |
High Court of Judicature at Allahabad |
04-08-2016 |
Anthony Fernandes Versus Chandrakant Naik & Others |
In the High Court of Bombay at Goa |
07-04-2016 |
Dr. K.S. Chandrakant & Others Versus The Union of India, rep. by its Secretary, Ministry of Textiles & Another |
High Court of Karnataka |
15-02-2016 |
Chandrakant Desai Versus State of Goa, through Maria R.E.D'souza & Another |
In the High Court of Bombay at Goa |
09-02-2016 |
Chandrakant Hanumantrao Sugare Versus The State of Maharashtra |
High Court of Judicature at Bombay |
01-02-2016 |
Anilkumar Phoolchand Sanghvi & Another Versus Chandrakant P. Sanghvi & Others |
High Court of Judicature at Bombay |
22-01-2016 |
Nayan @ Chandrakala Chandrakant Borkar Versus Gurudas Hari borkar |
In the High Court of Bombay at Goa |
19-01-2016 |
Chandrakant Hiralal Shah Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
04-01-2016 |
Patel Chandrakant N Since Deceased Thro his Heirs & Others Versus Director of Technical Education & Others |
High Court of Gujarat At Ahmedabad |
22-12-2015 |
Chandrakant P. Sanghvi & Others Versus Chandrakant P. Sanghvi & Others |
High Court of Judicature at Bombay |
07-12-2015 |
Dr. Shaba Rama Naik Gaonkar @ Chandrakant Rama Naik Gaonkar & Others Versus White Raj Resort Private Ltd. |
In the High Court of Bombay at Goa |
17-11-2015 |
Maratha Mandal Versus Chandrakant Baburao Kadam & Others |
High Court of Karnataka Circuit Bench At Dharwad |
20-10-2015 |
Kedar Chandrakant Berde Versus Rishabraj Housing & Others |
High Court of Judicature at Bombay |
30-09-2015 |
Shakuntala & Others Versus Chandrakant & Others |
In the High Court of Bombay at Aurangabad |
14-09-2015 |
Chandrakant Versus Divisional Controller, Maharashtra State Road Transport corporation |
In the High Court of Bombay at Aurangabad |
27-07-2015 |
Chandrakant Bapu Nawale Versus State of Maharashtra & Another |
High Court of Judicature at Bombay |
23-07-2015 |
Chandrakant Jayantilal Suthar Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
01-07-2015 |
Rajendra Kumari Versus Chandrakant & Another
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High Court of Rajasthan Jaipur Bench |
15-06-2015 |
Kedar Chandrakant Berde Versus Rishabraj Housing & Another |
High Court of Judicature at Bombay |
08-06-2015 |
Pandharpatte Chandrakant Bandu Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |
20-04-2015 |
Shashikant Chandrakant Chaudhary Versus The State of Maharashtra |
High Court of Judicature at Bombay |
15-04-2015 |
K.H. Goel Versus Chandrakant Ishwarlal & Others |
High Court of Gujarat At Ahmedabad |
10-04-2015 |
Jayshree Chandrakant Bhatt Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
09-04-2015 |
Nalinibai Jaywantrao Shinde Versus Chandrakant Vithal Chhalare deceased through his L.Rs. |
High Court of Judicature at Bombay |
07-04-2015 |
Chandrakant Kumar Versus Union of India & Others |
High Court of Judicature at Calcutta |
26-02-2015 |
Geeta Patkar of Mumbai Versus Chandrakant Kantilal Shah of Mumbai & Others |
High Court of Judicature at Bombay |
20-02-2015 |
The State of Maharashtra & Another Versus Chandrakant Vasant Ayare & Another |
High Court of Judicature at Bombay |
02-02-2015 |
Arun Yashwant Potphode Versus Mahendra Chandrakant Lanjekar & Another |
High Court of Judicature at Bombay |
27-01-2015 |
Chandrakant Bapuso Rugge Versus Grampanchayat, Tamdalge through Gramsevak & Others |
High Court of Judicature at Bombay |
22-01-2015 |
K. Thirumalsamy Versus Chandrakant B. Kamble, I.A.S. & Another |
Before the Madurai Bench of Madras High Court |
09-01-2015 |
Chandrakant @ Chandu Raghuwanshi Versus The State Of Madhya Pradesh |
High Court of Madhya Pradesh |
08-01-2015 |
State of Maharashtra Versus Nandu Chandrakant Gaikwad & Others |
High Court of Judicature at Bombay |
08-01-2015 |
Subhash Narsopant Saundankar & Another Versus Chandrakant Babanrao Salunke & Others |
In the High Court of Bombay at Aurangabad |
05-01-2015 |
Chandrakant Amrutrao Shelar Versus State of Maharashtra |
High Court of Judicature at Bombay |
22-12-2014 |
Chandrakant Gangaram Sinai Singbal (Since deceased) thru LRs. Versus Gopinath Soiru Porob @ Prabhu & Others |
In the High Court of Bombay at Goa |
09-12-2014 |
Chandrakant Baburao Gondhali Versus Dy. Director of Social Welfare, (Handicapped Division) & Others |
High Court of Judicature at Bombay |
26-11-2014 |
Chandrakant S. Choksi HUF Versus Assistant Commissioner of Income-tax, Circle 18 (1), Mumbai |
Income Tax Appellate Tribunal Mumbai |
12-11-2014 |
Sushant & Another Versus Chandrakant Mishrilal Bafna & Others |
Maharshtra State Consumer Disputes Redressal Commission Aurangabad |
17-09-2014 |
Taraben Versus Chandrakant |
High Court of Gujarat At Ahmedabad |
14-08-2014 |
Chandrakant Dayalji Patel Versus Jayant Sanghvi |
High Court of Gujarat At Ahmedabad |
01-08-2014 |
Sharayu Ramkrishna Mhatre & Another Versus Chandrakant Ramkrishna Mhatre & Others
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High Court of Judicature at Bombay |
28-07-2014 |
Chandrakant Kesarimal Jain Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
10-07-2014 |
Urmila Chandrakant Gaikwad Versus Chairman and Managing Director & Others |
High Court of Judicature at Bombay |