CHANDIGARH UNITRADING ENTERPRISES PRIVATE LIMITEDActivity: Trading in Chandigarh.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U51909CH2011PTC032794 |
ROC RoC-Chandigarh |
Incorporation Date 08-03-2011 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 032794 |
Registration Date 08-03-2011 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 9,75,000 |
Contact Information |
E-Mail Address chandigarhiepl2011@gmail.com |
Registered Address H.NO. 21, NAC SHIVALIK ENCLAVE, MANIMAJRA CHANDIGARH CH 160110 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CHANDIGARH UNITRADING ENTERPRISES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:03
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CHANDIGARH UNITRADING ENTERPRISES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00953650 | AMIT JINDAL | 08-03-2011 |
01131127 | ASHOK JINDAL | 08-03-2011 |
01218148 | MEGH RAJ | 08-03-2011 |
India's most comprehensive litigation gathering and reporting.