Some PAST Judgements / Case Laws similar to CHANDEL INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 25-03-2021 04:45
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30-09-2020 |
Central Bureau of Investigation Versus Ram Swaroop Chandel & Others |
High Court of Delhi |
16-09-2020 |
Sumitra Chandel Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
03-07-2020 |
Satish Chandra & Another Verma Versus Prabhakar Singh Chandel, The Chairman, State Bar Council of Chhattisgarh, H.O. High Court Premises, Bilaspur, Chhattisgarh & Others |
High Court of Chhattisgarh |
30-01-2020 |
Sumer Chandel Versus State of H.P. |
High Court of Himachal Pradesh |
20-01-2020 |
D.K. Chandel Versus M/s. Wockhardt Ltd. & Another |
Supreme Court of India |
20-01-2020 |
Chandel V/S Wockhardt Ltd |
Supreme Court of India |
02-01-2019 |
D. K. Chandel V/S M/s Wockhardt Ltd. And Another |
Supreme Court of India |
31-12-2018 |
Neeta Ram Versus Ravinder Singh Chandel |
High Court of Himachal Pradesh |
26-12-2018 |
Zuber Ahmed Chandel Versus State of Jammu & Kashmir & Others |
High Court of Jammu and Kashmir |
09-03-2017 |
Varinder Singh Chandel Versus Kashmir Singh |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
27-02-2017 |
Sunita Chandel Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
28-04-2016 |
Anil Singh Chandel & Others Versus State of Chhattisgarh, through PS - Golbazar, Distt. Raipur C.G. |
High Court of Chhattisgarh |
25-02-2016 |
Billmetal Works & Another Versus Bharat Singh R. Chandel |
High Court of Gujarat At Ahmedabad |
30-12-2015 |
For the Appellants: Pranav Kohli, P.S. Chandel, Advocates. For the Respondents: R.S. Thakur, Sr. Advocate with Pankaj Jamwal, Advocate. |
High Court of Jammu and Kashmir |
23-11-2015 |
Kiran Chandel Versus Mahaveer Prasad Khateek |
High Court of Rajasthan Jodhpur Bench |
07-08-2015 |
Reeta Chandel Versus General Manager & Others |
High Court of Himachal Pradesh |
22-04-2015 |
Rishi Chandel Versus High Court of H.P. |
High Court of Himachal Pradesh |
16-04-2015 |
Devpal Singh Chandel & Others Versus State of U.P. Through Secretary |
High Court Of Judicature At Allahabad Lucknow Bench |
09-12-2014 |
Sukh Ram Chandel & Others Versus State of H.P. & Others |
High Court of Himachal Pradesh |
12-08-2014 |
Jignesh Bhanubhai Dutt Versus Prakashbhai Babubhai Chandel |
High Court of Gujarat At Ahmedabad |
12-08-2014 |
Jignesh Bhanubhai Dutt Versus Prakashbhai Babubhai Chandel |
High Court of Gujarat At Ahmedabad |
21-04-2014 |
Shamsher Bahadur Singh Chandel @ Golend Singh Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
11-11-2013 |
Jatinder Pal Chandel Versus State of J&K & Others |
High Court of Jammu and Kashmir |
19-06-2013 |
Mahender Singh Chandel & Another Versus General Manager Telecom Bharat Sanchar Nigam Limited & Another |
High Court of Himachal Pradesh |
07-02-2013 |
MAC Associates Versus S.P. Singh Chandel & Another |
High Court of Delhi |
08-08-2012 |
R.C. Chandel Versus High Court of M.P. & Another |
Supreme Court of India |
03-02-2012 |
Sh. Ajit Singh Chandel Versus Union of India & others |
Armed Forces Tribunal Principal Bench New Delhi |
20-04-2011 |
Sunil Datta Sen Versus Vishal Singh Chandel |
High Court of Chattisgarh |
21-10-2010 |
Krishan Chand Chandel Versus Market Committee Shimla |
High Court of Himachal Pradesh |
21-09-2010 |
Suresh Kumar Chandel Versus State of H.P. |
High Court of Himachal Pradesh |
23-11-2009 |
Surendrasingh S/o Bajrangsingh Chandel Versus Scheduled Tribe Caste Certificate Scrutiny Committee & Others |
In the High Court of Bombay at Nagpur |
06-10-2009 |
Ms. Monika Chandel Versus UPSC & Others |
High Court of Delhi |
03-09-2009 |
Dhanraj Mohanbhai Chandel Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
02-07-2009 |
Apurav Chandel Versus : State of H.P. |
High Court of Himachal Pradesh |
22-04-2009 |
Dr. Arun Dewangan Versus Madhu (Preti Chandel) & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-02-2008 |
Life Insurance Corporation of India Versus Jaya Chandel
|
Supreme Court of India |
29-11-2007 |
Anil Chandel Versus State of H.P. |
High Court of Himachal Pradesh |
15-11-2007 |
Ram Niwas Chandel Versus Union of India |
High Court of Rajasthan |
17-09-2007 |
Air India & Another Versus Babu Bhai Chandel |
Delhi State Consumer Disputes Redressal Commission New Delhi |
23-11-2006 |
Ramesh Chand Versus Ravinder Singh Chandel |
High Court of Himachal Pradesh |
25-08-2006 |
Raj Kumar Singh Chandel & Others Versus State of U.P. & Another
|
High Court of Judicature at Allahabad |
31-03-2006 |
Gopal Singh Chandel S/o K.S.Chandel Versus State of M.P.through Secretary, Education Department (School Education) |
High Court of Madhya Pradesh |
07-02-2006 |
Jaipal Singh Chandel Versus State Of Madhya Pradesh |
High Court of Madhya Pradesh |
16-01-2006 |
United India Insurance Company Limited Versus Nand Lal Chandel |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
22-03-2004 |
Prakash Road Lines Ltd. V. R. S. Chandel |
National Consumer Disputes Redressal Commission NCDRC |
26-03-2003 |
Patiram Chandel Versus State of M.P. |
High Court of Madhya Pradesh |
17-02-2003 |
Godrej Soaps Ltd. Versus Mukut Singh Chandel |
High Court of Madhya Pradesh |
10-10-2002 |
Sanjeev Chandel Versus State of H. P. |
High Court of Himachal Pradesh |
10-10-2002 |
Sanjeev Chandel Versus State of H. P. |
High Court of Himachal Pradesh |
03-10-2002 |
Kohima Bench Kastoor Chandel Versus Chairman And Managing Director, Hindustan Paper Corpn. |
High Court of Assam |
07-08-2002 |
Ram Lal Versus Vijender Chandel |
High Court of Himachal Pradesh |
20-05-2002 |
D.K. Chandel V/S Wockhardt Limited |
High Court of Punjab and Haryana |
20-02-2002 |
D K Chandel Versus Wockhardt Limited |
High Court of Delhi |
05-11-2001 |
H.C. Chandel Versus Union of India |
High Court of Delhi |
17-09-2001 |
Ashok Kumar Singh Chandel Versus State of Uttar Pradesh
|
Supreme Court of India |
09-05-2001 |
Shri Ram Singh Chandel Versus Union of India |
High Court of Judicature at Allahabad |
14-03-2000 |
Smt.Bimla Bai Versus Baijnath Singh Chandel |
High Court of Madhya Pradesh |
15-10-1999 |
Ashok Kumar Singh Chandel Versus State of U.P. |
High Court of Judicature at Allahabad |
08-04-1999 |
Ved Kaur Chandel Versus State of H.P |
High Court of Himachal Pradesh |
17-11-1998 |
Chandel Rice Mills Private Limited Versus State of U.P |
High Court of Judicature at Allahabad |
12-11-1998 |
Sankata Devi Verma Versus Jagdish Singh Chandel |
High Court of Madhya Pradesh |
01-04-1997 |
Banshi Lal Chandel Versus Union Bank of India |
High Court of Judicature at Allahabad |
26-03-1996 |
Ram Pratap Chandel Versus Chaudhary Lajja Ram and Others
|
Supreme Court of India |
30-01-1996 |
State Of Maharashtra Versus Nathusingh Bhagwantsingh Chandel
|
High Court of Judicature at Bombay |
19-05-1994 |
Ram Partap Chandel Versus Chaudhary Lajja Ram |
High Court of Himachal Pradesh |
24-08-1992 |
Durga Singh Chandel Versus Gurbax Kaur |
High Court of Punjab and Haryana |
06-11-1990 |
Pokhrajbhai Sohanbhai Chandel Versus District Magistrate,Surat |
High Court of Gujarat At Ahmedabad |
08-06-1988 |
Puran Chandel Versus H.P. Board of School Education |
High Court of Himachal Pradesh |
05-05-1978 |
ANAND VARDHAN CHANDEL VERSUS UNIVERSITY OF DELHI
|
High Court of Delhi |
23-02-1972 |
Chandel Ranjit Kunwar Versus Hiralal Sundersingh |
High Court of Madhya Pradesh |