CH Infratech LLPActivity: Real Estate and Renting --- Real estate activities on a fee or contract basis in Madhya Pradesh.Active |
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CIN ABB-5657 |
ROC RoC-Gwalior |
Incorporation Date 01-07-2022 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address jainsaumik@gmail.com |
Registered Address C/o Shubham Kumar Jain, 57-58, Ward No 30, Bhairav Talab Ward, Jain Villa, Kahan Nagar Pandhana Madhya Pradesh 450001 |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CH Infratech LLPLast Checked Past / Closed Litigation On 26-03-2023 20:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CH Infratech LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07043939 | RAJENDRA JAIN | 01-07-2022 |
07658242 | SAUMIK JAIN | 01-07-2022 |
07658280 | SHUBHAM JAIN | 01-07-2022 |
07658403 | RACHIT JAIN | 01-07-2022 |
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