CH FINANCE PRIVATE LIMITED

Activity: Finance in Madhya Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U65929MP2021PTC056804 		ROC
RoC-Gwalior 		Incorporation Date
23-07-2021
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
056804 		Registration Date
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Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
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Financials
Authorized Capital
Rs. 250,00,000
Paid Up Capital
Rs. 250,00,000



Contact Information
E-Mail Address
eitcompliance2020@gmail.com
Registered Address
57 58 Jain villa kahan nagar opposite Prakash nursing Home Indor Road Khandwa Khandwa MP 450001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CH FINANCE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-03-2023 06:27
12-04-2022 M/s. Kirlampudi Sugar Mills Limited, Represented by its Managing Director, Ch. Raghuram & Others Versus Recovery Officer-II, DRT, Department of Finance Services & Others High Court of Andhra Pradesh
14-07-2021 Bikash Ch. Datta & Another Versus The State of Tripura, (To be represented by the Secretary, Finance Department, Govt. of Tripura) Agartala & Others High Court of Tripura
02-05-2020 Ratan Ch. Banik Versus The State of Tripura, Represented by the Secretary to the Government of Tripura, Department of Finance, West Tripura & Others High Court of Tripura
06-08-2018 M/s. Shriram City Union Finance Ltd., Rep by its Branch Manager Versus Ch. Venkata Krishna Reddy National Consumer Disputes Redressal Commission NCDRC
11-10-2017 M/s. Shrim City Union Finance Limited Versus Ch.Venkata Krishna Reddy Telangana State Consumer Disputes Redressal Commission Hyderabad
24-08-2016 Gopesh Ch. Sarma versus The State of Assam Represented by the Commissioner & Secretary to the Govt. of Assam Finance Department, Dispur, Guwahati & Others High Court of Gauhati
28-10-2015 M/s. Chebrolu Enterprises Rep. by its Proprietor Smt. Ch. Lakshmi Sesha Kumari Versus Andhra Pradesh Backward Class Cooperative Finance Corporation Ltd. Supreme Court of India
22-04-2015 Umesh Ch. Saha Versus Ashok Leyland Finance Ltd. & Others Tripura State Consumer Disputes Redressal Commission Agartala
12-11-2014 Monil Ch. Mali Versus Union of India, rep. by the Secretary to the Government of India, Ministry of Finance & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-08-2013 C.H. Manohar Versus The State of Tamil Nadu, Rep. by the Secretary to Government, Finance (T&AII) Department, Chennai & Others High Court of Judicature at Madras
27-04-2006 Tata Finance Ltd. Versus Naresh Ch. Deb High Court of Gauhati
09-08-2004 Bhabesh Ch.Baroowa Versus Escorts Finance Ltd. High Court of Assam



Directors
DIN Name Since
07043939 RAJENDRA JAIN 23-07-2021
07658280 SHUBHAM JAIN 23-07-2021
07658242 SAUMIK JAIN 23-07-2021
07658403 RACHIT JAIN 23-07-2021

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