w w w . L a w y e r S e r v i c e s . i n
C.G. Kumar v/s State of Karnataka, Rep. by its Secretary Department of Commerce & Industries (MSME & Minerals), Bangalore & Others
Company & Directors' Information:- RRIL LIMITED [Active] CIN = L17121MH1991PLC257750
Company & Directors' Information:- T T G INDUSTRIES LIMITED [Active] CIN = U27209TN1987PLC014169
Company & Directors' Information:- V I P INDUSTRIES LIMITED [Active] CIN = L25200MH1968PLC013914
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U14100DL1996PLC129067
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U19111DL1996PLC129067
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U74110DL1996PLC129067
Company & Directors' Information:- S R INDUSTRIES LTD [Active] CIN = L29246PB1989PLC009531
Company & Directors' Information:- F E INDUSTRIES PRIVATE LIMITED [Active] CIN = U36100PB2003PTC026482
Company & Directors' Information:- N K INDUSTRIES LIMITED [Active] CIN = L91110GJ1987PLC009905
Company & Directors' Information:- K L R INDUSTRIES LIMITED [Active] CIN = U28939TG2002PLC038416
Company & Directors' Information:- T S I INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U18101HR1997PTC034478
Company & Directors' Information:- B L A INDUSTRIES PRIVATE LIMITED. [Active] CIN = U10200MH1964PTC162314
Company & Directors' Information:- R B T INDUSTRIES LIMITED [Active] CIN = U24118UP1990PLC011820
Company & Directors' Information:- H G I INDUSTRIES LIMITED [Active] CIN = L40200WB1944PLC011754
Company & Directors' Information:- R P INDUSTRIES PRIVATE LIMITED [Active] CIN = U27100GJ2011PTC075812
Company & Directors' Information:- D D INDUSTRIES LIMITED [Active] CIN = U74899DL1974PLC007169
Company & Directors' Information:- A G INDUSTRIES PVT LTD [Active] CIN = U27300HR1991PTC031378
Company & Directors' Information:- H. J. INDUSTRIES (INDIA) PRIVATE LIMITED [Active] CIN = U17120GJ2010PTC060769
Company & Directors' Information:- KARNATAKA STATE MINERALS CORPORATION LIMITED [Active] CIN = U85110KA1966SGC001620
Company & Directors' Information:- U F M INDUSTRIES LIMITED [Active] CIN = L15311AS1986PLC002539
Company & Directors' Information:- S KUMAR INDUSTRIES LIMITED [Active] CIN = U30009GJ1988PLC010840
Company & Directors' Information:- G R S INDUSTRIES LIMITED [Active] CIN = U00000PB2005PLC029159
Company & Directors' Information:- INDIA E-COMMERCE LIMITED [Active] CIN = L99999MH1968PLC014091
Company & Directors' Information:- T S L INDUSTRIES LIMITED [Active] CIN = L65999WB1994PLC065255
Company & Directors' Information:- M F B INDUSTRIES LIMITED [Active] CIN = U31401TN1989PLC018274
Company & Directors' Information:- A C M E INDUSTRIES LIMITED [Dormant under section 455] CIN = U19119DL1992PLC048914
Company & Directors' Information:- V S P INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ2005PTC011820
Company & Directors' Information:- M N INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100TG2012PTC079737
Company & Directors' Information:- G I INDUSTRIES PRIVATE LIMITED [Active] CIN = U15312PB2010PTC033806
Company & Directors' Information:- E T C INDUSTRIES LIMITED [Active] CIN = U31200MP1995PLC009281
Company & Directors' Information:- S K INDUSTRIES PVT LTD [Active] CIN = U74899DL1991PTC045572
Company & Directors' Information:- E A P INDUSTRIES LTD [Active] CIN = U25206WB1956PLC023072
Company & Directors' Information:- S R V E INDUSTRIES LIMITED [Active] CIN = U03210TZ2006PLC012577
Company & Directors' Information:- S. N. S. (MINERALS) LIMITED. [Active] CIN = U51909WB1969PLC218838
Company & Directors' Information:- S. N. S. (MINERALS) LIMITED. [Active] CIN = U51909DL1969PLC005009
Company & Directors' Information:- P K P MINERALS PRIVATE LIMITED [Active] CIN = U14102TZ2005PTC011620
Company & Directors' Information:- Z H INDUSTRIES PRIVATE LIMITED [Active] CIN = U45200DL2014PTC265453
Company & Directors' Information:- P AND P INDUSTRIES LIMITED [Strike Off] CIN = U21010MH1992PLC068885
Company & Directors' Information:- N G INDUSTRIES LTD [Active] CIN = L74140WB1994PLC065937
Company & Directors' Information:- S L INDUSTRIES P. LTD. [Active] CIN = U15331WB1989PTC047543
Company & Directors' Information:- AMP INDUSTRIES LIMITED [Active] CIN = L51909AS1985PLC002332
Company & Directors' Information:- T R A T INDUSTRIES LIMITED [Active] CIN = U25199KL1996PLC010148
Company & Directors' Information:- B R INDUSTRIES LIMITED [Active] CIN = U74899DL1995PLC067120
Company & Directors' Information:- H. V. R. INDUSTRIES PRIVATE LIMITED [Active] CIN = U27100DL2010PTC200428
Company & Directors' Information:- N M INDUSTRIES PRIVATE LIMITED [Active] CIN = U74120DL2008PTC175664
Company & Directors' Information:- N R C INDUSTRIES LIMITED [Active] CIN = U51909PB1985PLC006558
Company & Directors' Information:- S N L INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U17115RJ1994PTC008053
Company & Directors' Information:- J V INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1994PTC057081
Company & Directors' Information:- A R INDUSTRIES PVT LTD [Active] CIN = U27101HR1995PTC032569
Company & Directors' Information:- S & S MINERALS PRIVATE LIMITED [Active] CIN = U14299TN1991PTC020474
Company & Directors' Information:- D V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1992PTC049221
Company & Directors' Information:- G V G INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ1980PTC006887
Company & Directors' Information:- C D INDUSTRIES LIMITED [Active] CIN = U27100MH1996PLC101277
Company & Directors' Information:- G V INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U74900TG2014PTC096387
Company & Directors' Information:- K & K MINERALS PRIVATE LIMITED [Active] CIN = U13209WB2004PTC098046
Company & Directors' Information:- G S M INDUSTRIES PRIVATE LIMITED [Active] CIN = U02001DL2002PTC117443
Company & Directors' Information:- B G INDUSTRIES LTD [Active] CIN = U26921ML1980PLC001830
Company & Directors' Information:- M P MINERALS PRIVATE LIMITED [Active] CIN = U15543MP1992PTC018811
Company & Directors' Information:- P K INDUSTRIES PRIVATE LIMITED [Active] CIN = U51900DL2012PTC241654
Company & Directors' Information:- M D INDUSTRIES PRIVATE LIMITED [Active] CIN = U91110GJ1994PTC022025
Company & Directors' Information:- L C INDUSTRIES PRIVATE LIMITED [Active] CIN = U15122UP2013PTC055697
Company & Directors' Information:- R M G INDUSTRIES PRIVATE LIMITED [Active] CIN = U18100TG1993PTC016220
Company & Directors' Information:- R. S. D. INDUSTRIES PRIVATE LIMITED [Active] CIN = U51909DL2008PTC177504
Company & Directors' Information:- G. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15435MH2005PTC151817
Company & Directors' Information:- I W D W INDUSTRIES LTD. [Strike Off] CIN = U30099WB1990PLC050177
Company & Directors' Information:- P A S INDUSTRIES INDIA PRIVATE LIMITED [Active in Progress] CIN = U17121TZ2005PTC012171
Company & Directors' Information:- H N H INDUSTRIES LIMITED [Strike Off] CIN = U27203CH1995PLC017489
Company & Directors' Information:- S H COMMERCE PRIVATE LIMITED [Active] CIN = U51109WB2008PTC121420
Company & Directors' Information:- A. M. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2011PTC168744
Company & Directors' Information:- V AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039251
Company & Directors' Information:- M K J INDUSTRIES PRIVATE LIMITED [Active] CIN = U19111UP1989PTC010468
Company & Directors' Information:- S S F INDUSTRIES LIMITED [Active] CIN = U25190BR1988PLC003160
Company & Directors' Information:- P B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29120MP1994PTC008840
Company & Directors' Information:- R & M INDUSTRIES PRIVATE LIMITED [Active] CIN = U24297TN1972PTC006185
Company & Directors' Information:- A M INDUSTRIES LTD [Active] CIN = U21012WB1977PLC030854
Company & Directors' Information:- A AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17117DL1995PTC064137
Company & Directors' Information:- M C INDUSTRIES LTD [Active] CIN = U27106WB1993PLC058995
Company & Directors' Information:- D R INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100WB2011PTC160058
Company & Directors' Information:- V S A MINERALS PRIVATE LIMITED [Strike Off] CIN = U14200TG2012PTC083339
Company & Directors' Information:- J AND J MINERALS PRIVATE LIMITED [Active] CIN = U15543KL1996PTC010847
Company & Directors' Information:- H S INDUSTRIES PRIVATE LIMITED [Active] CIN = U23209MH2020PTC348174
Company & Directors' Information:- R. L. F. INDUSTRIES LIMITED [Active] CIN = U51909DL1983PLC015262
Company & Directors' Information:- U K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24241WB1988PTC044355
Company & Directors' Information:- M G I INDUSTRIES PVT LTD [Active] CIN = U27310GJ2006PTC048707
Company & Directors' Information:- A D INDUSTRIES PRIVATE LIMITED [Active] CIN = U18101WB2008PTC131561
Company & Directors' Information:- V J INDUSTRIES PRIVATE LIMITED [Active] CIN = U29253KA2009PTC050226
Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PLC039217
Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PTC039217
Company & Directors' Information:- G R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U34300PB1996PTC018671
Company & Directors' Information:- M. K. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15549WB2008PTC130116
Company & Directors' Information:- R S V INDUSTRIES PRIVATE LIMITED [Active] CIN = U52399MH2008PTC180489
Company & Directors' Information:- K. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U14220JH2008PTC013409
Company & Directors' Information:- D K INDUSTRIES LIMITED [Active] CIN = U45202CH1994PLC014627
Company & Directors' Information:- R K S INDUSTRIES PRIVATE LIMITED [Active] CIN = U20211WB1997PTC086009
Company & Directors' Information:- D G INDUSTRIES PVT LTD [Active] CIN = U36942WB1946PTC013526
Company & Directors' Information:- R I L INDUSTRIES PRIVATE LIMITED [Active] CIN = U70101DL1993PTC052678
Company & Directors' Information:- I S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29100GJ2009PTC057308
Company & Directors' Information:- B M INDUSTRIES PRIVATE LIMITED [Active] CIN = U17000MH1997PTC109621
Company & Directors' Information:- H M B INDUSTRIES PVT LTD [Active] CIN = U24297GJ1996PTC070418
Company & Directors' Information:- A G B INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U21012TZ2008PTC014753
Company & Directors' Information:- K B R INDUSTRIES PRIVATE LIMITED [Active] CIN = U27107DL1996PTC079915
Company & Directors' Information:- R V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ1995PTC006398
Company & Directors' Information:- B N INDUSTRIES PRIVATE LIMITED [Active] CIN = U67120AS1994PTC004273
Company & Directors' Information:- A J INDUSTRIES PRIVATE LIMITED [Active] CIN = U17120MH2004PTC145040
Company & Directors' Information:- S N A G INDUSTRIES LIMITED [Strike Off] CIN = U00000PB1995PLC016158
Company & Directors' Information:- S. A. A INDUSTRIES PRIVATE LIMITED [Active] CIN = U01549TZ1997PTC007927
Company & Directors' Information:- K K S K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19201TZ1997PTC007687
Company & Directors' Information:- C R I INDUSTRIES PRIVATE LIMITED [Amalgamated] CIN = U29120TZ2002PTC010129
Company & Directors' Information:- A C T INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1984PTC018724
Company & Directors' Information:- G B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29220PN2011PTC139883
Company & Directors' Information:- S D B INDUSTRIES LIMITED [Active] CIN = U27107MP1996PLC010394
Company & Directors' Information:- M M INDUSTRIES PRIVATE LIMITED [Active] CIN = U31300CT2008PTC020916
Company & Directors' Information:- A C INDUSTRIES PVT LTD [Active] CIN = U29299WB2006PTC109474
Company & Directors' Information:- K M INDUSTRIES PRIVATE LIMITED [Converted to LLP and Dissolved] CIN = U74899DL1991PTC043295
Company & Directors' Information:- C J INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U25209MH1998PTC116707
Company & Directors' Information:- N P INDUSTRIES LTD [Strike Off] CIN = U15549PB1989PLC009426
Company & Directors' Information:- J. L. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29141MP2008PTC020731
Company & Directors' Information:- I K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100MH2010PTC199474
Company & Directors' Information:- H. D. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U27310MH2011PTC216080
Company & Directors' Information:- N S P MINERALS PRIVATE LIMITED [Active] CIN = U55101DL2008PTC177401
Company & Directors' Information:- R. D. G. INDUSTRIES PRIVATE LIMITED [Active] CIN = U26960DL2008PTC182480
Company & Directors' Information:- R B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U28999DL2008PTC177248
Company & Directors' Information:- H & H INDUSTRIES PRIVATE LIMITED [Active] CIN = U34100DL2010PTC204604
Company & Directors' Information:- M J INDUSTRIES PRIVATE LIMITED [Active] CIN = U15203KA2011PTC060675
Company & Directors' Information:- B R V INDUSTRIES PRIVATE LIMITED [Active] CIN = U32301UP1995PTC018704
Company & Directors' Information:- A. G. INDUSTRIES LIMITED [Strike Off] CIN = U25201UP1994PLC017291
Company & Directors' Information:- B R INDUSTRIES LIMITED [Strike Off] CIN = U15204AS1993PLC003930
Company & Directors' Information:- I P M INDUSTRIES LIMITED [Active] CIN = U25200DL1995PLC068554
Company & Directors' Information:- M R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900UP2008PTC036443
Company & Directors' Information:- R D I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900DL1995PTC065508
Company & Directors' Information:- J G INDUSTRIES LTD [Active] CIN = L15141WB1983PLC035931
Company & Directors' Information:- G S E-COMMERCE PRIVATE LIMITED [Active] CIN = U52100KA2013PTC067567
Company & Directors' Information:- V G INDUSTRIES PRIVATE LIMITED [Active] CIN = U15139JK2015PTC004570
Company & Directors' Information:- R M MINERALS PRIVATE LIMITED [Active] CIN = U24119DL1997PTC085775
Company & Directors' Information:- B L A MINERALS PRIVATE LIMITED [Active] CIN = U10102WB2001PTC094005
Company & Directors' Information:- J R MINERALS LIMITED [Active] CIN = U74899DL1988PLC032158
Company & Directors' Information:- R S MINERALS PRIVATE LIMITED [Active] CIN = U14219WB1999PTC088998
Company & Directors' Information:- S D MINERALS PRIVATE LIMITED [Active] CIN = U26914KA2006PTC109640
Company & Directors' Information:- S D MINERALS PRIVATE LIMITED [Active] CIN = U26914GJ2006PTC049513
Company & Directors' Information:- M J M MINERALS PRIVATE LIMITED [Active] CIN = U13209WB2005PTC101576
Company & Directors' Information:- V K COMMERCE PVT LTD [Amalgamated] CIN = U51109WB1984PTC037122
Company & Directors' Information:- S N INDUSTRIES PRIVATE LIMITED [Active] CIN = U29211UP1951PTC002319
Company & Directors' Information:- P. R. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2008PTC122333
Company & Directors' Information:- M & P E. COMMERCE PRIVATE LIMITED [Active] CIN = U74300DL1999PTC099198
Company & Directors' Information:- K G INDUSTRIES PVT LTD [Active] CIN = U29130WB1951PTC019868
Company & Directors' Information:- N S INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U74120UP2012PTC053986
Company & Directors' Information:- W W I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29300MH1997PTC112589
Company & Directors' Information:- S Y MINERALS PRIVATE LIMITED [Active] CIN = U14200TG2009PTC062535
Company & Directors' Information:- R S COMMERCE PVT LTD [Converted to LLP] CIN = U51909WB1995PTC074372
Company & Directors' Information:- D U INDUSTRIES PRIVATE LIMITED [Active] CIN = U29230GJ2016PTC091588
Company & Directors' Information:- B V R INDUSTRIES PRIVATE LIMITED [Active] CIN = U28999CT2020PTC010570
Company & Directors' Information:- S R P INDUSTRIES LIMITED [Amalgamated] CIN = U00061BR1984PLC002023
Company & Directors' Information:- P S COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB1997PTC084487
Company & Directors' Information:- N G MINERALS PVT LTD [Strike Off] CIN = U14200WB2006PTC108257
Company & Directors' Information:- K B MINERALS PRIVATE LIMITED [Active] CIN = U14101RJ2007PTC023845
Company & Directors' Information:- R S G MINERALS PRIVATE LIMITED [Strike Off] CIN = U14200TN2013PTC090971
Company & Directors' Information:- C P INDUSTRIES PVT LTD [Strike Off] CIN = U29303MP1949PTC000846
Company & Directors' Information:- J B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999MH2013PTC245506
Company & Directors' Information:- S J V INDUSTRIES LTD [Amalgamated] CIN = U15421WB1982PLC035521
Company & Directors' Information:- V V INDUSTRIES PVT LTD [Strike Off] CIN = U99999DL1980PTC010427
Company & Directors' Information:- K K INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U65100DL1982PTC013046
Company & Directors' Information:- A T C INDUSTRIES LTD [Strike Off] CIN = U27109AS1984PLC002201
Company & Directors' Information:- T S R I COMMERCE PRIVATE LIMITED [Strike Off] CIN = U65910TG1999PTC032173
Company & Directors' Information:- N V INDUSTRIES PVT LTD [Active] CIN = U51909WB1953PTC020952
Company & Directors' Information:- AND E-COMMERCE PRIVATE LIMITED [Active] CIN = U74120AP2015PTC096206
Company & Directors' Information:- KUMAR MINERALS PRIVATE LIMITED [Active] CIN = U14120MH1991PTC061479
Company & Directors' Information:- A TO Z INDUSTRIES PVT LTD [Strike Off] CIN = U31908AS1987PTC002804
Company & Directors' Information:- AMP MINERALS PRIVATE LIMITED [Active] CIN = U14290DL2019PTC352602
Company & Directors' Information:- L. M. R. INDUSTRIES PRIVATE LIMITED [Active] CIN = U52100CT2021PTC012276
Company & Directors' Information:- L K INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291MH2012PTC233546
Company & Directors' Information:- V S MINERALS PRIVATE LIMITED [Active] CIN = U10100WB2009PTC135549
Company & Directors' Information:- G S C INDUSTRIES PRIVATE LTD [Active] CIN = U92114DL1956PTC002616
Company & Directors' Information:- B & J INDUSTRIES PRIVATE LIMITED [Active] CIN = U25199GJ2020PTC114151
Company & Directors' Information:- N M MINERALS INDIA PRIVATE LIMITED [Active] CIN = U15543KL1999PTC013429
Company & Directors' Information:- G G INDUSTRIES PRIVATE LIMITED [Active] CIN = U27320UP1969PTC003282
Company & Directors' Information:- S M MINERALS PRIVATE LIMITED [Active] CIN = U13100OR2009PTC010663
Company & Directors' Information:- G R L MINERALS PRIVATE LIMITED [Strike Off] CIN = U51420OR2011PTC013286
Company & Directors' Information:- K S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U31909MH1960PTC011707
Company & Directors' Information:- G. J. MINERALS PRIVATE LIMITED [Active] CIN = U26990RJ2019PTC065080
Company & Directors' Information:- S B MINERALS PVT LTD [Strike Off] CIN = U22130WB1995PTC069369
Company & Directors' Information:- N G C M (INDUSTRIES) LTD [Dissolved] CIN = U19209WB1979PLC032019
Company & Directors' Information:- D B S COMMERCE PRIVATE LIMITED [Active] CIN = U52190MH2009PTC190773
Company & Directors' Information:- Y AND M MINERALS (INDIA) PRIVATE LIMITED [Active] CIN = U26999MH2006PTC161368
Company & Directors' Information:- N. A. MINERALS PRIVATE LIMITED [Strike Off] CIN = U13100CT2010PTC021730
Company & Directors' Information:- P R INDUSTRIES PVT LTD [Active] CIN = U21014DL1971PTC005738
Company & Directors' Information:- R K I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29190DL2012PTC233413
Company & Directors' Information:- S L K MINERALS PRIVATE LIMITED [Active] CIN = U27109HR2020PTC087651
Company & Directors' Information:- M S V INDUSTRIES PRIVATE LIMITED [Active] CIN = U29309TN2020PTC138957
Company & Directors' Information:- A P COMMERCE LIMITED [Strike Off] CIN = U51909WB1981PLC033798
Company & Directors' Information:- R K INDUSTRIES PVT LTD [Strike Off] CIN = U25202AS1988PTC003132
Company & Directors' Information:- S G R INDUSTRIES PVT LTD [Strike Off] CIN = U25199WB1948PTC016397
Company & Directors' Information:- G K S INDUSTRIES PVT LTD [Strike Off] CIN = U24119OR1982PTC001128
Company & Directors' Information:- B M K INDUSTRIES PRIVATE LIMITED [Active] CIN = U17100MH1948PTC006398
Company & Directors' Information:- G S MINERALS INDIA LIMITED [Active] CIN = U14292TG2009PLC064614
Company & Directors' Information:- P N MINERALS PRIVATE LIMITED [Strike Off] CIN = U15500JH2013PTC001544
Company & Directors' Information:- MINERALS & MINERALS LIMITED [Active] CIN = U26990JH1970PLC000875
Company & Directors' Information:- K R INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U25190KA2012PTC062367
Company & Directors' Information:- KUMAR INDUSTRIES PRIVATE LIMITED [Active] CIN = U35911UP1957PTC002656
Company & Directors' Information:- T C G INDUSTRIES PRIVATE LIMITED [Converted to LLP] CIN = U13200MH1958PTC011079
Company & Directors' Information:- Y K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19115UP2012PTC051151
Company & Directors' Information:- E S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999TN2012PTC086119
Company & Directors' Information:- K M MINERALS PVT LTD [Strike Off] CIN = U13100WB1991PTC051010
Company & Directors' Information:- I B INDUSTRIES LTD. [Strike Off] CIN = U28992WB1990PLC050469
Company & Directors' Information:- V I INDUSTRIES LTD [Strike Off] CIN = U36934WB1951PLC019890
Company & Directors' Information:- M B MINERALS INDUSTRIES PVT LTD [Strike Off] CIN = U14108WB1981PTC033952
Company & Directors' Information:- J M INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U05002UP1952PTC002456
Company & Directors' Information:- R T MINERALS PRIVATE LIMITED [Strike Off] CIN = U74990TN2011PTC079428
Company & Directors' Information:- L F INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291UP2015PTC068602
Company & Directors' Information:- A K S INDUSTRIES PVT LTD [Active] CIN = U27201WB1946PTC013433
Company & Directors' Information:- K P INDIA COMMERCE PRIVATE LIMITED [Strike Off] CIN = U51909AS2001PTC006701
Company & Directors' Information:- R S A MINERALS PRIVATE LIMITED [Strike Off] CIN = U13204DL2010PTC207421
Company & Directors' Information:- V M V INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U26990GJ2013PTC076945
Company & Directors' Information:- S K INDUSTRIES LIMITED [Under Process of Striking Off] CIN = U29248PN1948PLC001948
Company & Directors' Information:- S P INDUSTRIES PVT LTD [Strike Off] CIN = U20232AS1980PTC001853
Company & Directors' Information:- V J MINERALS PVT LTD [Strike Off] CIN = U24299GJ1980PTC003822
Company & Directors' Information:- BANGALORE MINERALS CO PRIVATE LIMITED [Strike Off] CIN = U14210KA1977PTC003133
Company & Directors' Information:- MINERALS CORPN OF INDIA PVT LTD [Strike Off] CIN = U74999MH1949PTC006914
Company & Directors' Information:- V N R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U21090AP2012PTC081525
Company & Directors' Information:- A K INDUSTRIES PVT LTD [Active] CIN = U51109WB1944PTC011764
Company & Directors' Information:- V P S MINERALS PRIVATE LIMITED [Active] CIN = U51909DL2012PTC241484
Company & Directors' Information:- G V P R MINERALS PRIVATE LIMITED [Active] CIN = U14109TG2002PTC038702
Company & Directors' Information:- P S MINERALS PRIVATE LIMITED [Strike Off] CIN = U13203DL2010PTC207360
Company & Directors' Information:- J D MINERALS PVT LTD [Strike Off] CIN = U51909WB1965PTC026338
Company & Directors' Information:- THE MINERALS CORPORATION LIMITED [Dissolved] CIN = U99999MH1952PLC010592
Company & Directors' Information:- K INDUSTRIES PVT LTD [Strike Off] CIN = U99999KA1946PTC000938
Company & Directors' Information:- S K MINERALS PVT LTD [Active] CIN = U14109MH1982PTC028201
Company & Directors' Information:- G I P INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U52605MH2015PTC263962
Company & Directors' Information:- S R S K MINERALS PRIVATE LIMITED [Under Process of Striking Off] CIN = U14200RJ2013PTC043238
Company & Directors' Information:- M R N MINERALS PRIVATE LIMITED [Strike Off] CIN = U13203TG2014PTC096104
Company & Directors' Information:- C. L. INDUSTRIES PRIVATE LIMITED [Active] CIN = U27109RJ2014PTC045306
Company & Directors' Information:- R. A. M INDUSTRIES PRIVATE LIMITED [Active] CIN = U17120MH2014PTC254820
Company & Directors' Information:- Y S E-COMMERCE PRIVATE LIMITED [Active] CIN = U72200MH2000PTC126344
Company & Directors' Information:- S. B. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900PN2012PTC144181
Company & Directors' Information:- A & P INDUSTRIES PRIVATE LIMITED [Active] CIN = U36935TG2014PTC095781
Company & Directors' Information:- C & N INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U40200TG2014PTC095187
Company & Directors' Information:- B S B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U45200TG2013PTC088059
Company & Directors' Information:- R A R INDUSTRIES PRIVATE LIMITED [Active] CIN = U74900TG2016PTC103684
Company & Directors' Information:- K S A B INDUSTRIES PRIVATE LIMITED [Active] CIN = U51909WB2012PTC181903
Company & Directors' Information:- B AND D E-COMMERCE PRIVATE LIMITED [Strike Off] CIN = U74999HP2015PTC000945
Company & Directors' Information:- S V S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U36100JK2013PTC003808
Company & Directors' Information:- I P E-COMMERCE PRIVATE LIMITED [Active] CIN = U52399CH2012PTC033585
Company & Directors' Information:- A G B MINERALS PRIVATE LIMITED [Strike Off] CIN = U10300DL2008PTC177455
Company & Directors' Information:- L N MINERALS PRIVATE LIMITED [Converted to LLP and Dissolved] CIN = U10300DL2008PTC177554
Company & Directors' Information:- A B G MINERALS PRIVATE LIMITED [Strike Off] CIN = U13209DL2008PTC177818
Company & Directors' Information:- R D M INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U31100DL2013PTC252294
Company & Directors' Information:- B G N MINERALS PRIVATE LIMITED [Under Process of Striking Off] CIN = U10300AP2013PTC090061
Company & Directors' Information:- INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U00349KA1947PTC000501
Company & Directors' Information:- J & H MINERALS PRIVATE LIMITED [Active] CIN = U14200GJ2012PTC068497
Company & Directors' Information:- A V K INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U52100KA2012PTC066761
Company & Directors' Information:- V. A. R. INDUSTRIES PRIVATE LIMITED [Active] CIN = U18209DL2020PTC369202
Company & Directors' Information:- U K J INDUSTRIES PRIVATE LIMITED [Active] CIN = U21094DL2020PTC370720
Company & Directors' Information:- I N C INDUSTRIES PRIVATE LIMITED [Active] CIN = U74999MH2020PTC350470
Company & Directors' Information:- O S INDUSTRIES PRIVATE LIMITED [Active] CIN = U40109PN2021PTC197839
Company & Directors' Information:- N K C INDUSTRIES PRIVATE LIMITED [Active] CIN = U18100PN2021PTC200265
Company & Directors' Information:- 9 INDUSTRIES PRIVATE LIMITED [Active] CIN = U26999GJ2021PTC122053
Company & Directors' Information:- P. S. W. INDUSTRIES PRIVATE LIMITED [Active] CIN = U24290BR2021PTC053712
Company & Directors' Information:- A G AND M MINERALS PVT LTD [Strike Off] CIN = U13209AP1986PTC006090
Company & Directors' Information:- S V INDUSTRIES PVT LTD [Strike Off] CIN = U27104WB1960PTC024715
Company & Directors' Information:- J INDUSTRIES PVT LTD [Strike Off] CIN = U18101OR1960PTC000388
Company & Directors' Information:- K AND T MINERALS PRIVATE LIMITED [Strike Off] CIN = U14108TG2005PTC045901
Company & Directors' Information:- COMMERCE & INDUSTRIES LTD [Strike Off] CIN = U51109WB1958PLC023756
Company & Directors' Information:- B P K INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U99999MH1960PTC011841
Company & Directors' Information:- S. A. MINERALS PRIVATE LIMITED [Strike Off] CIN = U13209TG2006PTC050861
Company & Directors' Information:- T & M INDUSTRIES LIMITED [Liquidated] CIN = U99999TN1956PLC002904
Company & Directors' Information:- A. T. MINERALS PRIVATE LIMITED [Strike Off] CIN = U13203CT2007PTC020303
Company & Directors' Information:- INDUSTRIES (INDIA) PRIVATE LIMITED [Under Process of Striking Off] CIN = U51109BR1946PTC000228
Company & Directors' Information:- M A INDUSTRIES PVT LTD [Strike Off] CIN = U15412WB1950PTC019030
Company & Directors' Information:- INDUSTRIES INDIA PRIVATE LIMITED [Under Process of Striking Off] CIN = U60200BR1946PTC000035
Company & Directors' Information:- K INDUSTRIES LIMITED [Not available for efiling] CIN = U99999MH1946PTC005438
Company & Directors' Information:- B M K INDUSTRIES PVT LTD [Active] CIN = U99999MH1948PTC006393
Company & Directors' Information:- S K INDUSTRIES PVT LTD [Under Process of Striking Off] CIN = U99999MH1948PTC006932
Company & Directors' Information:- S K INDUSTRIES PVT LTD [Active] CIN = U15142PN1948PTC006932
Company & Directors' Information:- V B C INDUSTRIES LTD. [Not available for efiling] CIN = U99999AP2000PTC910431
Company & Directors' Information:- K N MINERALS PRIVATE LIMITED [Active] CIN = U24231GJ1972PTC002160
Company & Directors' Information:- T T G INDUSTRIES LIMITED [Active] CIN = U27209TN1987PLC014169
Company & Directors' Information:- V I P INDUSTRIES LIMITED [Active] CIN = L25200MH1968PLC013914
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U14100DL1996PLC129067
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U19111DL1996PLC129067
Company & Directors' Information:- A L M INDUSTRIES LIMITED [Active] CIN = U74110DL1996PLC129067
Company & Directors' Information:- S R INDUSTRIES LTD [Active] CIN = L29246PB1989PLC009531
Company & Directors' Information:- F E INDUSTRIES PRIVATE LIMITED [Active] CIN = U36100PB2003PTC026482
Company & Directors' Information:- N K INDUSTRIES LIMITED [Active] CIN = L91110GJ1987PLC009905
Company & Directors' Information:- K L R INDUSTRIES LIMITED [Active] CIN = U28939TG2002PLC038416
Company & Directors' Information:- T S I INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U18101HR1997PTC034478
Company & Directors' Information:- B L A INDUSTRIES PRIVATE LIMITED. [Active] CIN = U10200MH1964PTC162314
Company & Directors' Information:- R B T INDUSTRIES LIMITED [Active] CIN = U24118UP1990PLC011820
Company & Directors' Information:- H G I INDUSTRIES LIMITED [Active] CIN = L40200WB1944PLC011754
Company & Directors' Information:- R P INDUSTRIES PRIVATE LIMITED [Active] CIN = U27100GJ2011PTC075812
Company & Directors' Information:- D D INDUSTRIES LIMITED [Active] CIN = U74899DL1974PLC007169
Company & Directors' Information:- A G INDUSTRIES PVT LTD [Active] CIN = U27300HR1991PTC031378
Company & Directors' Information:- H. J. INDUSTRIES (INDIA) PRIVATE LIMITED [Active] CIN = U17120GJ2010PTC060769
Company & Directors' Information:- KARNATAKA STATE MINERALS CORPORATION LIMITED [Active] CIN = U85110KA1966SGC001620
Company & Directors' Information:- U F M INDUSTRIES LIMITED [Active] CIN = L15311AS1986PLC002539
Company & Directors' Information:- S KUMAR INDUSTRIES LIMITED [Active] CIN = U30009GJ1988PLC010840
Company & Directors' Information:- G R S INDUSTRIES LIMITED [Active] CIN = U00000PB2005PLC029159
Company & Directors' Information:- INDIA E-COMMERCE LIMITED [Active] CIN = L99999MH1968PLC014091
Company & Directors' Information:- T S L INDUSTRIES LIMITED [Active] CIN = L65999WB1994PLC065255
Company & Directors' Information:- M F B INDUSTRIES LIMITED [Active] CIN = U31401TN1989PLC018274
Company & Directors' Information:- A C M E INDUSTRIES LIMITED [Dormant under section 455] CIN = U19119DL1992PLC048914
Company & Directors' Information:- V S P INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ2005PTC011820
Company & Directors' Information:- M N INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100TG2012PTC079737
Company & Directors' Information:- G I INDUSTRIES PRIVATE LIMITED [Active] CIN = U15312PB2010PTC033806
Company & Directors' Information:- E T C INDUSTRIES LIMITED [Active] CIN = U31200MP1995PLC009281
Company & Directors' Information:- S K INDUSTRIES PVT LTD [Active] CIN = U74899DL1991PTC045572
Company & Directors' Information:- E A P INDUSTRIES LTD [Active] CIN = U25206WB1956PLC023072
Company & Directors' Information:- S R V E INDUSTRIES LIMITED [Active] CIN = U03210TZ2006PLC012577
Company & Directors' Information:- S. N. S. (MINERALS) LIMITED. [Active] CIN = U51909WB1969PLC218838
Company & Directors' Information:- S. N. S. (MINERALS) LIMITED. [Active] CIN = U51909DL1969PLC005009
Company & Directors' Information:- P K P MINERALS PRIVATE LIMITED [Active] CIN = U14102TZ2005PTC011620
Company & Directors' Information:- Z H INDUSTRIES PRIVATE LIMITED [Active] CIN = U45200DL2014PTC265453
Company & Directors' Information:- P AND P INDUSTRIES LIMITED [Strike Off] CIN = U21010MH1992PLC068885
Company & Directors' Information:- N G INDUSTRIES LTD [Active] CIN = L74140WB1994PLC065937
Company & Directors' Information:- S L INDUSTRIES P. LTD. [Active] CIN = U15331WB1989PTC047543
Company & Directors' Information:- AMP INDUSTRIES LIMITED [Active] CIN = L51909AS1985PLC002332
Company & Directors' Information:- T R A T INDUSTRIES LIMITED [Active] CIN = U25199KL1996PLC010148
Company & Directors' Information:- B R INDUSTRIES LIMITED [Active] CIN = U74899DL1995PLC067120
Company & Directors' Information:- H. V. R. INDUSTRIES PRIVATE LIMITED [Active] CIN = U27100DL2010PTC200428
Company & Directors' Information:- N M INDUSTRIES PRIVATE LIMITED [Active] CIN = U74120DL2008PTC175664
Company & Directors' Information:- N R C INDUSTRIES LIMITED [Active] CIN = U51909PB1985PLC006558
Company & Directors' Information:- S N L INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U17115RJ1994PTC008053
Company & Directors' Information:- J V INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1994PTC057081
Company & Directors' Information:- A R INDUSTRIES PVT LTD [Active] CIN = U27101HR1995PTC032569
Company & Directors' Information:- S & S MINERALS PRIVATE LIMITED [Active] CIN = U14299TN1991PTC020474
Company & Directors' Information:- D V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1992PTC049221
Company & Directors' Information:- G V G INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ1980PTC006887
Company & Directors' Information:- C D INDUSTRIES LIMITED [Active] CIN = U27100MH1996PLC101277
Company & Directors' Information:- G V INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U74900TG2014PTC096387
Company & Directors' Information:- K & K MINERALS PRIVATE LIMITED [Active] CIN = U13209WB2004PTC098046
Company & Directors' Information:- G S M INDUSTRIES PRIVATE LIMITED [Active] CIN = U02001DL2002PTC117443
Company & Directors' Information:- B G INDUSTRIES LTD [Active] CIN = U26921ML1980PLC001830
Company & Directors' Information:- M P MINERALS PRIVATE LIMITED [Active] CIN = U15543MP1992PTC018811
Company & Directors' Information:- P K INDUSTRIES PRIVATE LIMITED [Active] CIN = U51900DL2012PTC241654
Company & Directors' Information:- M D INDUSTRIES PRIVATE LIMITED [Active] CIN = U91110GJ1994PTC022025
Company & Directors' Information:- L C INDUSTRIES PRIVATE LIMITED [Active] CIN = U15122UP2013PTC055697
Company & Directors' Information:- R M G INDUSTRIES PRIVATE LIMITED [Active] CIN = U18100TG1993PTC016220
Company & Directors' Information:- R. S. D. INDUSTRIES PRIVATE LIMITED [Active] CIN = U51909DL2008PTC177504
Company & Directors' Information:- G. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15435MH2005PTC151817
Company & Directors' Information:- I W D W INDUSTRIES LTD. [Strike Off] CIN = U30099WB1990PLC050177
Company & Directors' Information:- P A S INDUSTRIES INDIA PRIVATE LIMITED [Active in Progress] CIN = U17121TZ2005PTC012171
Company & Directors' Information:- H N H INDUSTRIES LIMITED [Strike Off] CIN = U27203CH1995PLC017489
Company & Directors' Information:- S H COMMERCE PRIVATE LIMITED [Active] CIN = U51109WB2008PTC121420
Company & Directors' Information:- A. M. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2011PTC168744
Company & Directors' Information:- V AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1990PTC039251
Company & Directors' Information:- M K J INDUSTRIES PRIVATE LIMITED [Active] CIN = U19111UP1989PTC010468
Company & Directors' Information:- S S F INDUSTRIES LIMITED [Active] CIN = U25190BR1988PLC003160
Company & Directors' Information:- P B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29120MP1994PTC008840
Company & Directors' Information:- R & M INDUSTRIES PRIVATE LIMITED [Active] CIN = U24297TN1972PTC006185
Company & Directors' Information:- A M INDUSTRIES LTD [Active] CIN = U21012WB1977PLC030854
Company & Directors' Information:- A AND S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17117DL1995PTC064137
Company & Directors' Information:- M C INDUSTRIES LTD [Active] CIN = U27106WB1993PLC058995
Company & Directors' Information:- D R INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100WB2011PTC160058
Company & Directors' Information:- V S A MINERALS PRIVATE LIMITED [Strike Off] CIN = U14200TG2012PTC083339
Company & Directors' Information:- J AND J MINERALS PRIVATE LIMITED [Active] CIN = U15543KL1996PTC010847
Company & Directors' Information:- H S INDUSTRIES PRIVATE LIMITED [Active] CIN = U23209MH2020PTC348174
Company & Directors' Information:- R. L. F. INDUSTRIES LIMITED [Active] CIN = U51909DL1983PLC015262
Company & Directors' Information:- U K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24241WB1988PTC044355
Company & Directors' Information:- M G I INDUSTRIES PVT LTD [Active] CIN = U27310GJ2006PTC048707
Company & Directors' Information:- A D INDUSTRIES PRIVATE LIMITED [Active] CIN = U18101WB2008PTC131561
Company & Directors' Information:- V J INDUSTRIES PRIVATE LIMITED [Active] CIN = U29253KA2009PTC050226
Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PLC039217
Company & Directors' Information:- V T INDUSTRIES PVT LIMITED [Active] CIN = U29150WB1985PTC039217
Company & Directors' Information:- G R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U34300PB1996PTC018671
Company & Directors' Information:- M. K. INDUSTRIES PRIVATE LIMITED [Active] CIN = U15549WB2008PTC130116
Company & Directors' Information:- R S V INDUSTRIES PRIVATE LIMITED [Active] CIN = U52399MH2008PTC180489
Company & Directors' Information:- K. A. INDUSTRIES PRIVATE LIMITED [Active] CIN = U14220JH2008PTC013409
Company & Directors' Information:- D K INDUSTRIES LIMITED [Active] CIN = U45202CH1994PLC014627
Company & Directors' Information:- R K S INDUSTRIES PRIVATE LIMITED [Active] CIN = U20211WB1997PTC086009
Company & Directors' Information:- D G INDUSTRIES PVT LTD [Active] CIN = U36942WB1946PTC013526
Company & Directors' Information:- R I L INDUSTRIES PRIVATE LIMITED [Active] CIN = U70101DL1993PTC052678
Company & Directors' Information:- I S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29100GJ2009PTC057308
Company & Directors' Information:- B M INDUSTRIES PRIVATE LIMITED [Active] CIN = U17000MH1997PTC109621
Company & Directors' Information:- H M B INDUSTRIES PVT LTD [Active] CIN = U24297GJ1996PTC070418
Company & Directors' Information:- A G B INDUSTRIES INDIA PRIVATE LIMITED [Strike Off] CIN = U21012TZ2008PTC014753
Company & Directors' Information:- K B R INDUSTRIES PRIVATE LIMITED [Active] CIN = U27107DL1996PTC079915
Company & Directors' Information:- R V S INDUSTRIES PRIVATE LIMITED [Active] CIN = U17111TZ1995PTC006398
Company & Directors' Information:- B N INDUSTRIES PRIVATE LIMITED [Active] CIN = U67120AS1994PTC004273
Company & Directors' Information:- A J INDUSTRIES PRIVATE LIMITED [Active] CIN = U17120MH2004PTC145040
Company & Directors' Information:- S N A G INDUSTRIES LIMITED [Strike Off] CIN = U00000PB1995PLC016158
Company & Directors' Information:- S. A. A INDUSTRIES PRIVATE LIMITED [Active] CIN = U01549TZ1997PTC007927
Company & Directors' Information:- K K S K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19201TZ1997PTC007687
Company & Directors' Information:- C R I INDUSTRIES PRIVATE LIMITED [Amalgamated] CIN = U29120TZ2002PTC010129
Company & Directors' Information:- A C T INDUSTRIES PRIVATE LIMITED [Active] CIN = U74899DL1984PTC018724
Company & Directors' Information:- G B INDUSTRIES PRIVATE LIMITED [Active] CIN = U29220PN2011PTC139883
Company & Directors' Information:- S D B INDUSTRIES LIMITED [Active] CIN = U27107MP1996PLC010394
Company & Directors' Information:- M M INDUSTRIES PRIVATE LIMITED [Active] CIN = U31300CT2008PTC020916
Company & Directors' Information:- A C INDUSTRIES PVT LTD [Active] CIN = U29299WB2006PTC109474
Company & Directors' Information:- K M INDUSTRIES PRIVATE LIMITED [Converted to LLP and Dissolved] CIN = U74899DL1991PTC043295
Company & Directors' Information:- C J INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U25209MH1998PTC116707
Company & Directors' Information:- N P INDUSTRIES LTD [Strike Off] CIN = U15549PB1989PLC009426
Company & Directors' Information:- J. L. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29141MP2008PTC020731
Company & Directors' Information:- I K INDUSTRIES PRIVATE LIMITED [Active] CIN = U24100MH2010PTC199474
Company & Directors' Information:- H. D. INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U27310MH2011PTC216080
Company & Directors' Information:- N S P MINERALS PRIVATE LIMITED [Active] CIN = U55101DL2008PTC177401
Company & Directors' Information:- R. D. G. INDUSTRIES PRIVATE LIMITED [Active] CIN = U26960DL2008PTC182480
Company & Directors' Information:- R B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U28999DL2008PTC177248
Company & Directors' Information:- H & H INDUSTRIES PRIVATE LIMITED [Active] CIN = U34100DL2010PTC204604
Company & Directors' Information:- M J INDUSTRIES PRIVATE LIMITED [Active] CIN = U15203KA2011PTC060675
Company & Directors' Information:- B R V INDUSTRIES PRIVATE LIMITED [Active] CIN = U32301UP1995PTC018704
Company & Directors' Information:- A. G. INDUSTRIES LIMITED [Strike Off] CIN = U25201UP1994PLC017291
Company & Directors' Information:- B R INDUSTRIES LIMITED [Strike Off] CIN = U15204AS1993PLC003930
Company & Directors' Information:- I P M INDUSTRIES LIMITED [Active] CIN = U25200DL1995PLC068554
Company & Directors' Information:- M R INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900UP2008PTC036443
Company & Directors' Information:- R D I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74900DL1995PTC065508
Company & Directors' Information:- J G INDUSTRIES LTD [Active] CIN = L15141WB1983PLC035931
Company & Directors' Information:- G S E-COMMERCE PRIVATE LIMITED [Active] CIN = U52100KA2013PTC067567
Company & Directors' Information:- V G INDUSTRIES PRIVATE LIMITED [Active] CIN = U15139JK2015PTC004570
Company & Directors' Information:- R M MINERALS PRIVATE LIMITED [Active] CIN = U24119DL1997PTC085775
Company & Directors' Information:- B L A MINERALS PRIVATE LIMITED [Active] CIN = U10102WB2001PTC094005
Company & Directors' Information:- J R MINERALS LIMITED [Active] CIN = U74899DL1988PLC032158
Company & Directors' Information:- R S MINERALS PRIVATE LIMITED [Active] CIN = U14219WB1999PTC088998
Company & Directors' Information:- S D MINERALS PRIVATE LIMITED [Active] CIN = U26914KA2006PTC109640
Company & Directors' Information:- S D MINERALS PRIVATE LIMITED [Active] CIN = U26914GJ2006PTC049513
Company & Directors' Information:- M J M MINERALS PRIVATE LIMITED [Active] CIN = U13209WB2005PTC101576
Company & Directors' Information:- V K COMMERCE PVT LTD [Amalgamated] CIN = U51109WB1984PTC037122
Company & Directors' Information:- S N INDUSTRIES PRIVATE LIMITED [Active] CIN = U29211UP1951PTC002319
Company & Directors' Information:- P. R. COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB2008PTC122333
Company & Directors' Information:- M & P E. COMMERCE PRIVATE LIMITED [Active] CIN = U74300DL1999PTC099198
Company & Directors' Information:- K G INDUSTRIES PVT LTD [Active] CIN = U29130WB1951PTC019868
Company & Directors' Information:- N S INDUSTRIES PRIVATE LIMITED [Under Process of Striking Off] CIN = U74120UP2012PTC053986
Company & Directors' Information:- W W I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29300MH1997PTC112589
Company & Directors' Information:- S Y MINERALS PRIVATE LIMITED [Active] CIN = U14200TG2009PTC062535
Company & Directors' Information:- R S COMMERCE PVT LTD [Converted to LLP] CIN = U51909WB1995PTC074372
Company & Directors' Information:- D U INDUSTRIES PRIVATE LIMITED [Active] CIN = U29230GJ2016PTC091588
Company & Directors' Information:- B V R INDUSTRIES PRIVATE LIMITED [Active] CIN = U28999CT2020PTC010570
Company & Directors' Information:- S R P INDUSTRIES LIMITED [Amalgamated] CIN = U00061BR1984PLC002023
Company & Directors' Information:- P S COMMERCE PRIVATE LIMITED [Active] CIN = U51909WB1997PTC084487
Company & Directors' Information:- N G MINERALS PVT LTD [Strike Off] CIN = U14200WB2006PTC108257
Company & Directors' Information:- K B MINERALS PRIVATE LIMITED [Active] CIN = U14101RJ2007PTC023845
Company & Directors' Information:- R S G MINERALS PRIVATE LIMITED [Strike Off] CIN = U14200TN2013PTC090971
Company & Directors' Information:- C P INDUSTRIES PVT LTD [Strike Off] CIN = U29303MP1949PTC000846
Company & Directors' Information:- J B INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999MH2013PTC245506
Company & Directors' Information:- S J V INDUSTRIES LTD [Amalgamated] CIN = U15421WB1982PLC035521
Company & Directors' Information:- V V INDUSTRIES PVT LTD [Strike Off] CIN = U99999DL1980PTC010427
Company & Directors' Information:- K K INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U65100DL1982PTC013046
Company & Directors' Information:- A T C INDUSTRIES LTD [Strike Off] CIN = U27109AS1984PLC002201
Company & Directors' Information:- T S R I COMMERCE PRIVATE LIMITED [Strike Off] CIN = U65910TG1999PTC032173
Company & Directors' Information:- N V INDUSTRIES PVT LTD [Active] CIN = U51909WB1953PTC020952
Company & Directors' Information:- AND E-COMMERCE PRIVATE LIMITED [Active] CIN = U74120AP2015PTC096206
Company & Directors' Information:- KUMAR MINERALS PRIVATE LIMITED [Active] CIN = U14120MH1991PTC061479
Company & Directors' Information:- A TO Z INDUSTRIES PVT LTD [Strike Off] CIN = U31908AS1987PTC002804
Company & Directors' Information:- AMP MINERALS PRIVATE LIMITED [Active] CIN = U14290DL2019PTC352602
Company & Directors' Information:- L. M. R. INDUSTRIES PRIVATE LIMITED [Active] CIN = U52100CT2021PTC012276
Company & Directors' Information:- L K INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291MH2012PTC233546
Company & Directors' Information:- V S MINERALS PRIVATE LIMITED [Active] CIN = U10100WB2009PTC135549
Company & Directors' Information:- G S C INDUSTRIES PRIVATE LTD [Active] CIN = U92114DL1956PTC002616
Company & Directors' Information:- B & J INDUSTRIES PRIVATE LIMITED [Active] CIN = U25199GJ2020PTC114151
Company & Directors' Information:- N M MINERALS INDIA PRIVATE LIMITED [Active] CIN = U15543KL1999PTC013429
Company & Directors' Information:- G G INDUSTRIES PRIVATE LIMITED [Active] CIN = U27320UP1969PTC003282
Company & Directors' Information:- S M MINERALS PRIVATE LIMITED [Active] CIN = U13100OR2009PTC010663
Company & Directors' Information:- G R L MINERALS PRIVATE LIMITED [Strike Off] CIN = U51420OR2011PTC013286
Company & Directors' Information:- K S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U31909MH1960PTC011707
Company & Directors' Information:- G. J. MINERALS PRIVATE LIMITED [Active] CIN = U26990RJ2019PTC065080
Company & Directors' Information:- S B MINERALS PVT LTD [Strike Off] CIN = U22130WB1995PTC069369
Company & Directors' Information:- N G C M (INDUSTRIES) LTD [Dissolved] CIN = U19209WB1979PLC032019
Company & Directors' Information:- D B S COMMERCE PRIVATE LIMITED [Active] CIN = U52190MH2009PTC190773
Company & Directors' Information:- Y AND M MINERALS (INDIA) PRIVATE LIMITED [Active] CIN = U26999MH2006PTC161368
Company & Directors' Information:- N. A. MINERALS PRIVATE LIMITED [Strike Off] CIN = U13100CT2010PTC021730
Company & Directors' Information:- P R INDUSTRIES PVT LTD [Active] CIN = U21014DL1971PTC005738
Company & Directors' Information:- R K I INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U29190DL2012PTC233413
Company & Directors' Information:- S L K MINERALS PRIVATE LIMITED [Active] CIN = U27109HR2020PTC087651
Company & Directors' Information:- M S V INDUSTRIES PRIVATE LIMITED [Active] CIN = U29309TN2020PTC138957
Company & Directors' Information:- A P COMMERCE LIMITED [Strike Off] CIN = U51909WB1981PLC033798
Company & Directors' Information:- R K INDUSTRIES PVT LTD [Strike Off] CIN = U25202AS1988PTC003132
Company & Directors' Information:- S G R INDUSTRIES PVT LTD [Strike Off] CIN = U25199WB1948PTC016397
Company & Directors' Information:- G K S INDUSTRIES PVT LTD [Strike Off] CIN = U24119OR1982PTC001128
Company & Directors' Information:- B M K INDUSTRIES PRIVATE LIMITED [Active] CIN = U17100MH1948PTC006398
Company & Directors' Information:- G S MINERALS INDIA LIMITED [Active] CIN = U14292TG2009PLC064614
Company & Directors' Information:- P N MINERALS PRIVATE LIMITED [Strike Off] CIN = U15500JH2013PTC001544
Company & Directors' Information:- MINERALS & MINERALS LIMITED [Active] CIN = U26990JH1970PLC000875
Company & Directors' Information:- K R INDUSTRIES INDIA PRIVATE LIMITED [Active] CIN = U25190KA2012PTC062367
Company & Directors' Information:- KUMAR INDUSTRIES PRIVATE LIMITED [Active] CIN = U35911UP1957PTC002656
Company & Directors' Information:- T C G INDUSTRIES PRIVATE LIMITED [Converted to LLP] CIN = U13200MH1958PTC011079
Company & Directors' Information:- Y K INDUSTRIES PRIVATE LIMITED [Active] CIN = U19115UP2012PTC051151
Company & Directors' Information:- E S INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U74999TN2012PTC086119
Company & Directors' Information:- K M MINERALS PVT LTD [Strike Off] CIN = U13100WB1991PTC051010
Company & Directors' Information:- I B INDUSTRIES LTD. [Strike Off] CIN = U28992WB1990PLC050469
Company & Directors' Information:- V I INDUSTRIES LTD [Strike Off] CIN = U36934WB1951PLC019890
Company & Directors' Information:- M B MINERALS INDUSTRIES PVT LTD [Strike Off] CIN = U14108WB1981PTC033952
Company & Directors' Information:- J M INDUSTRIES PRIVATE LIMITED [Strike Off] CIN = U05002UP1952PTC002456
Company & Directors' Information:- R T MINERALS PRIVATE LIMITED [Strike Off] CIN = U74990TN2011PTC079428
Company & Directors' Information:- L F INDUSTRIES PRIVATE LIMITED [Active] CIN = U17291UP2015PTC068602
Company & Directors' Information:- A K S INDUSTRIES PVT LTD [Active] CIN = U27201WB1946PTC013433
Company & Directors' Information:- K P INDIA COMMERCE PRIVATE LIMITED [Strike Off] CIN = U51909AS2001PTC006701
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Writ Petition No. 40123 of 2019 (GM-MM-S)
Decided On, 19 November 2021
At, High Court of Karnataka
By, THE HONOURABLE CHIEF JUSTICE MR. RITU RAJ AWASTHI & THE HONOURABLE MR. JUSTICE SACHIN SHANKAR MAGADUM
For the Petitioner: L.M. Chidanandayya, Advocate. For the Respondents: R1 to R4, S.S. Mahendra, AGA.
Judgment Text
(Prayer: This Petition is filed under Articles 226 & 227 of the Constitution of India praying to call for records which ultimately results in passing the order Annexure-A dated 19/21.06.2019 passed by the R-3 and etc.)
Sachin Shankar Magadum, J.
1. The captioned petition is filed questioning the order dated 19/21.06.2019 passed by the respondent No.3 as per Annexure-A. The petitioner has also sought a declaration to declare that the petitioner has deemed conversion of land by virtue of Section 95(9) of the Karnataka Land Revenue Act, 1964 (for short 'the Act').
2. The facts leading to the case are as under: The subject matter of the petition is agricultural land bearing Sy.No.148/2 measuring 1.32 acres situated atHonaganahalli Village, Pandavapura Taluk, Mandya District. The petitioner claims that the petition land was allotted to his share under registered partition deed dated 20.12.2004. The petition land consists of building stones in an area of 1.20 acres and therefore, the petitioner with a view to obtain quarry licence, submitted an application on 14.05.2015. On receipt of the application, the authority sought opinion from various departments. The jurisdictional Tahsildar after verification has endorsed that the petition land is a private patta land and has consequently granted 'No objection'. The Assistant Commissioner has also issued a certificate to that effect. The forest department has also issued 'No objection' for quarry licence in favour of the petitioner.
3. The petitioner thereafter submitted an application to the respondent No.4/Deputy Commissioner in terms of deemed conversion under sub-section (9) of Section 95 of the Act. Meanwhile, the respondent No.3 having received the report under Rule 8(5) of the Karnataka Minor MineralConcession Rules, 1994 (for short 'the KMMC Rules'), issued a notification on 25.11.2017 notifying the grant of quarry licence in favour of the petitioner. However, the respondent No.4/Deputy Commissioner failed to pass appropriate orders on the application submitted by the petitioner. This compelled the petitioner to approach this Court and on receipt of notice, the Government Advocate produced endorsement dated 29.06.2019 inter alia stating that the application submitted for conversion of land is rejected.
4. The respondent No.3 pursuant to rejection of the application seeking conversion withdrew the notification by order dated 19/21.06.2019. Assailing the order dated 19/21.06.2019 passed by the respondent No.3 and also being aggrieved by the rejection of the application by the respondent No.4, the present writ petition is filed.
5. Learned counsel appearing for the petitioner reiterating the grounds urged in the writ petition would vehemently argue and contend before this Court that therespondent No.3 having issued the notification after securing report from all the competent authorities was not justified in withdrawing the said notification as per the impugned order dated 19/21.06.2019 as per Annexure-A on the ground that the conversion application is rejected by the respondent No.4/Deputy Commissioner. He would further contend that the respondent No.4/Deputy Commissioner was not justified in examining the materials which do not fall within the ambit of sub-section (9) of Section 95 of the Act and therefore, he would submit to this Court that the impugned order passed by the respondent No.3 as per Annexure-A is not sustainable and therefore, seeks indulgence of this Court.
6. Per contra, learned Additional Government Advocate for the respondents repelling the contentions would submit to this Court that the prayers (a) and (b) sought in the present writ petition cannot be entertained in the writ jurisdiction since the petitioner has efficacious remedy under Rule 53 of the KMMC Rules. However, he would fairly submitthat the prayer made at (c) in regard to deemed conversion under sub-section (9) of Section 95 of the Act may be allowed.
7. Heard the learned counsel for the petitioner and the learned Additional Government Advocate for the respondents. Perused the records.
8. The respondent No.3 having issued the notification under Rule 8(5) of the KMMC Rules, has proceeded to withdraw the same on the ground that the application filed by the petitioner seeking conversion is rejected. However, on perusal of the order under challenge, we would find some force in the submission made by the learned Additional Government Advocate. The impugned order passed by the respondent No.3 as per Annexure-A is revisable under Rule 53 of the KMMC Rules and therefore, we are not inclined to entertain the prayers sought by the petitioner at prayers (a) and (b).
9. The petitioner has made a representation to the respondent No.4/Deputy Commissioner requesting to grant deemed conversion and receive the conversion fees by issuing necessary challan for payment of conversion fee. Therefore, a mandamus is sought by the petitioner to issue appropriate direction to the respondent No.4/Deputy Commissioner to receive conversion fee and declare that the petition land has been deemed to be converted for the purpose of quarrying. The material on record indicates that the respondent No.4 has declined to accept the conversion fees. This action of the respondent No.4/Deputy Commissioner is contrary to the deeming conversion under sub-section (9) of Section 95 of the Act.
10. Once an application is made under sub-section (9) of Section 95 of the Act, the Deputy Commissioner to whom the application is made is under an obligation to communicate the fine payable to such applicant in accordance with Rule 107 of the Karnataka Land Revenue Rules, 1966 and once suchfine is paid, the deeming fiction under sub-section (9) of Section 95 of the Act immediately comes into operation.
11. Hence, the petition must succeed and we pass the following:
ORDER
(i) The writ petition is allowed in part;
(ii) The respondent No.4/Deputy Commissioner shall consider the application/representation dated 04.04.2019 submitted by the petitioner and shall communicate the amount of fine payable for conversion in accordance with Rule 107 of the Karnataka Land Revenue Rules, 1966 to the petitioner within a period of three weeks from today;
(iii) On payment of fine as demanded by the Deputy Commissioner, a deemed conversion in respect of the schedule land as prayed for in the application/representation dated 04.04.2019 shall be deemed to have been granted to the petitioner under sub-section (9) of Section 95 of the Act;
(iv) We make it clear
Sachin Shankar Magadum, J.
1. The captioned petition is filed questioning the order dated 19/21.06.2019 passed by the respondent No.3 as per Annexure-A. The petitioner has also sought a declaration to declare that the petitioner has deemed conversion of land by virtue of Section 95(9) of the Karnataka Land Revenue Act, 1964 (for short 'the Act').
2. The facts leading to the case are as under: The subject matter of the petition is agricultural land bearing Sy.No.148/2 measuring 1.32 acres situated atHonaganahalli Village, Pandavapura Taluk, Mandya District. The petitioner claims that the petition land was allotted to his share under registered partition deed dated 20.12.2004. The petition land consists of building stones in an area of 1.20 acres and therefore, the petitioner with a view to obtain quarry licence, submitted an application on 14.05.2015. On receipt of the application, the authority sought opinion from various departments. The jurisdictional Tahsildar after verification has endorsed that the petition land is a private patta land and has consequently granted 'No objection'. The Assistant Commissioner has also issued a certificate to that effect. The forest department has also issued 'No objection' for quarry licence in favour of the petitioner.
3. The petitioner thereafter submitted an application to the respondent No.4/Deputy Commissioner in terms of deemed conversion under sub-section (9) of Section 95 of the Act. Meanwhile, the respondent No.3 having received the report under Rule 8(5) of the Karnataka Minor MineralConcession Rules, 1994 (for short 'the KMMC Rules'), issued a notification on 25.11.2017 notifying the grant of quarry licence in favour of the petitioner. However, the respondent No.4/Deputy Commissioner failed to pass appropriate orders on the application submitted by the petitioner. This compelled the petitioner to approach this Court and on receipt of notice, the Government Advocate produced endorsement dated 29.06.2019 inter alia stating that the application submitted for conversion of land is rejected.
4. The respondent No.3 pursuant to rejection of the application seeking conversion withdrew the notification by order dated 19/21.06.2019. Assailing the order dated 19/21.06.2019 passed by the respondent No.3 and also being aggrieved by the rejection of the application by the respondent No.4, the present writ petition is filed.
5. Learned counsel appearing for the petitioner reiterating the grounds urged in the writ petition would vehemently argue and contend before this Court that therespondent No.3 having issued the notification after securing report from all the competent authorities was not justified in withdrawing the said notification as per the impugned order dated 19/21.06.2019 as per Annexure-A on the ground that the conversion application is rejected by the respondent No.4/Deputy Commissioner. He would further contend that the respondent No.4/Deputy Commissioner was not justified in examining the materials which do not fall within the ambit of sub-section (9) of Section 95 of the Act and therefore, he would submit to this Court that the impugned order passed by the respondent No.3 as per Annexure-A is not sustainable and therefore, seeks indulgence of this Court.
6. Per contra, learned Additional Government Advocate for the respondents repelling the contentions would submit to this Court that the prayers (a) and (b) sought in the present writ petition cannot be entertained in the writ jurisdiction since the petitioner has efficacious remedy under Rule 53 of the KMMC Rules. However, he would fairly submitthat the prayer made at (c) in regard to deemed conversion under sub-section (9) of Section 95 of the Act may be allowed.
7. Heard the learned counsel for the petitioner and the learned Additional Government Advocate for the respondents. Perused the records.
8. The respondent No.3 having issued the notification under Rule 8(5) of the KMMC Rules, has proceeded to withdraw the same on the ground that the application filed by the petitioner seeking conversion is rejected. However, on perusal of the order under challenge, we would find some force in the submission made by the learned Additional Government Advocate. The impugned order passed by the respondent No.3 as per Annexure-A is revisable under Rule 53 of the KMMC Rules and therefore, we are not inclined to entertain the prayers sought by the petitioner at prayers (a) and (b).
9. The petitioner has made a representation to the respondent No.4/Deputy Commissioner requesting to grant deemed conversion and receive the conversion fees by issuing necessary challan for payment of conversion fee. Therefore, a mandamus is sought by the petitioner to issue appropriate direction to the respondent No.4/Deputy Commissioner to receive conversion fee and declare that the petition land has been deemed to be converted for the purpose of quarrying. The material on record indicates that the respondent No.4 has declined to accept the conversion fees. This action of the respondent No.4/Deputy Commissioner is contrary to the deeming conversion under sub-section (9) of Section 95 of the Act.
10. Once an application is made under sub-section (9) of Section 95 of the Act, the Deputy Commissioner to whom the application is made is under an obligation to communicate the fine payable to such applicant in accordance with Rule 107 of the Karnataka Land Revenue Rules, 1966 and once suchfine is paid, the deeming fiction under sub-section (9) of Section 95 of the Act immediately comes into operation.
11. Hence, the petition must succeed and we pass the following:
ORDER
(i) The writ petition is allowed in part;
(ii) The respondent No.4/Deputy Commissioner shall consider the application/representation dated 04.04.2019 submitted by the petitioner and shall communicate the amount of fine payable for conversion in accordance with Rule 107 of the Karnataka Land Revenue Rules, 1966 to the petitioner within a period of three weeks from today;
(iii) On payment of fine as demanded by the Deputy Commissioner, a deemed conversion in respect of the schedule land as prayed for in the application/representation dated 04.04.2019 shall be deemed to have been granted to the petitioner under sub-section (9) of Section 95 of the Act;
(iv) We make it clear
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that the issue whether the petitioner is entitled for grant of licence under the provisions of the Karnataka Regulation of Stone Crushers Act, 2011 is kept open and the same shall be dealt by the respondent No.3/Senior Geologist in accordance with law in the event the petitioner files a revision before the competent authority within a period of four weeks from the date of receipt of the order; (iv) We make it clear that even if a deemed conversion is granted, the petitioner is entitled to utilize the said land for non-agricultural purpose of stone crushing only after a licence under the Karnataka Regulation of Stone Crushers Act, 2011 is granted; (v) The pending interlocutory applications, if any, stand disposed of.