CENTRAL LABOUR LAWS (EXTENSION TO JAMMU AND KASHMIR) ACT, 1970


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND COMMENCEMENT View Judgements
  2 EXTENSION AND AMENDMENT OF CERTAIN LABOUR LAWS View Judgements
  3 CONSTRUCTION OF REFERENCES TO LAWS NOT IN FORCE IN JAMMU AND KASHMIR View Judgements
  4 CONSTRUCTION OF REFERENCES TO AUTHORITIES WHERE NEW AUTHORITIES HAVE BEEN CONSTITUTED View Judgements
  5 REPEALS AND SAVINGS View Judgements
  6 POWER TO REMOVE DIFFICULTIES View Judgements



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