CENTRAL INDIA POWER COMPANY LIMITED

Activity: Electricity, Gas & Water companies in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U40100MH1994PLC084055 		ROC
RoC-Mumbai 		Incorporation Date
26-12-1994
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
084055 		Registration Date
26-12-1994 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 41,50,000



Contact Information
E-Mail Address
centralindia1994@gmail.com
Registered Address
OFFICE NO. 219, VARDHAMAN CHAMBERS, PLOT NO. 84, SECTOR - 17, VASHI NAVI MUMBAI Thane MH 400705 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to CENTRAL INDIA POWER COMPANY LIMITED

Last Checked Past / Closed Litigation On 02-03-2021 22:06
13-02-2020 The Commissioner of Central Excise, O/o. The Commissioner of Customs & Central Excise, Salem Versus M/s. JSW Steel Ltd., M/s. JSW Power Ltd., Pottaneri, Mecheri High Court of Judicature at Madras
29-01-2020 BSES Yamuna Power Ltd. & Another Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-01-2020 Pragati Power Corporation Ltd. (PPCL) V/S Central Electricity Regulatory Commission (CERC) & Others Appellate Tribunal for Electricity Appellate Jurisdiction
08-01-2020 Commissioner, CGST & Central Excise, Jaipur V/S Genus Power Infrastructure Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
26-08-2019 Commissioner, Central Excise, Customs & Service Tax, Raipur (C.G.) Versus M/s. Salasar Sponge & Power Limited, Raigarh (C.G.) High Court of Chhattisgarh
15-02-2019 Sanofi India Limited (Formerly Aventis Pharma Limited), Represented by its Power of Attorney Holder, Abhijit Yadav Versus State Represented by Central Bureau of Investigation Anti-Corruption Branch High Court of Karnataka
06-02-2019 Power Company of Karnataka Ltd, : KTPCL Building, Kaveri Bhavan, K.G. Road, Bangalore & Others Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
29-01-2019 Jindal India Thermal Power Limited Through it's Director, New Delhi Versus Central Electricity Regulatory Commission Through it's Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
29-01-2019 M/s. Greenko Budhil Hydro Power Pvt. Ltd. Versus Central Electricity Regulatory Commission Through it's Secretary & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-01-2019 Sasan Power Limited Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-12-2018 Union of India Represented by The Executive Engineer, Central Public Works Department, (Ministry of Urban Development, Government of India) Trivandrum Versus Advanced Polymer Technology, Represented by Its Power of Attorney Holder, Rajiv Kumar & Others High Court of Kerala
14-11-2018 M/s. Suryadev Alloys & Power Pvt. Ltd. Versus Commissioner of GST & Central Excise Chennai Outer Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
13-11-2018 M/s. Venkateshwara Power Projects Ltd. Belgaum & Others Versus Commissioner of Central Goods & Service Tax, Belgaum Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
25-10-2018 Central Power Distribution Company of A.P. Ltd. & Others Versus The Consumer Grievances Redressal forum of APCPDCL & Another In the High Court of Judicature at Hyderabad
22-10-2018 M/s. Karnataka Power Transmission Corporation Limited Versus Principal Commissioner of Central Excise & Others High Court of Karnataka
24-09-2018 Integral Power Packs Versus Commissioner of Central Excise High Court of Judicature at Madras
17-09-2018 K.S. Natarajan & Others Versus The Government of India, Rep. by its Secretary Central Electricity Authority Ministry of Power Power System Planning & Project Appraisal-II Division Sewa Bhawan, R.K. Puram, New Delhi & Others Before the Madurai Bench of Madras High Court
31-08-2018 Devi Iron & Power Private Limited Versus Commissioner Central Excise & Customs High Court of Chhattisgarh
29-06-2018 Commissioner of Central Excise, Puducherry V/S Power Soap Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-06-2018 Jindal Steel & Power Ltd V/S Commissioner, Customs & Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
21-06-2018 Commissioner of Central Excise, Kolkata-IV V/S Bhushan Power & Steel Limited Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
04-06-2018 Vemuri Urmila Versus Central Power Distribution Company of A.P. Ltd represented by The Superintending Engineer/Operation Circle, Central Power Distribution Company of A.P. Ltd., Nalgonda & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
17-05-2018 Commissioner, Central Excise, Customs & Service Tax Bilaspur, Chhattisgarh & Another Versus M/s Jindal Steel & Power Ltd. Chhattisgarh High Court of Chhattisgarh
04-04-2018 Commissioner of Central Excise, Lucknow V/S NPS Power Industries Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
27-03-2018 Nenavath Mangli Versus The Assistant Executive Engineer Central Power Distribution Company of A.P. Ltd. Mahabubnagar & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
12-03-2018 Central Power Distribution Company of A.P.Ltd. Rep. by its Superintending Engineer ( Operation), Azamabad ICSC, Hyderabad & Another Versus S. Vikram Kumar Telangana State Consumer Disputes Redressal Commission Hyderabad
28-02-2018 Jindal Steel & Power Ltd V/S Commissioner of Central Excise & ST, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-01-2018 Mass Education & Action for Rural Development Society, Represented by its President, R. Thangaraja, Virudhunagar Versus The Secretary, Central Board of Irrigation & Power, New Delhi & Others Before the Madurai Bench of Madras High Court
27-12-2017 Luminous Power Technologies V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-11-2017 Power Build Batteries Pvt. Ltd. and Others V/S Commissioner of Central Excise, Service Tax and Customs, Bangalore-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
14-11-2017 Southern Power Equipment Co. Pvt. Ltd V/S Commissioner of Central Excise, Service Tax and Customs, Bangalore-II Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
30-10-2017 Jindal Steel & Power Ltd V/S Commissioner of Central Excise, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
18-10-2017 Mahalasa Power Rentals V/S Commissioner of Customs and Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
13-10-2017 Dadu Steel & Power Ltd. and Others V/S Commissioner of Central Excise, Delhi I & ST, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-10-2017 Fairmacs Transport Corporation Versus Central Power Research Institute, Rep. By its P/A Agents, United India Insurance Co. Ltd. & Another Before the Madurai Bench of Madras High Court
05-09-2017 Power Control Corporation V/S Commr. of Central Excise, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-09-2017 Power Control Corporation Versus Commr. of Central Excise, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-08-2017 Vijay Power Generators Ltd V/S Commissioner of Central Excise, Pondicherry Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-08-2017 Carter Hydraulic Power Pvt. Ltd V/S Commr. of Central Excise, Kolkata-VII Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
13-07-2017 Adani Power Ltd V/S Commr. of Central Excise, BBSR-II Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
12-07-2017 Commr. of Central Excise & Customs-BBSR-II V/S SPS Steel & Power Ltd. Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
11-07-2017 Bhusan Power & Steel Ltd V/S Commr. of Central Excise, Kolkata-IV Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
11-07-2017 Commr. of Central Excise, Customs & Service Tax, BBSR-I V/S Kashvi Power & Steel (P) Ltd. Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
30-06-2017 MSP Steel & Power Ltd V/S Commissioner of Central Excise, Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-06-2017 EM EN Man Power Service V/S Commissioner of Central Excise, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
19-05-2017 Power Grid Corporation of India Limited V/S Commissioner of Central Excise-AHMEDABAD-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
15-05-2017 Greenko Budhil Hydro Power Pvt. Ltd. Versus Central Electricity Regulatory Commission & Another High Court of Delhi
05-05-2017 Ddit(Exemptions), Bangalore Versus Central Power Research Income Tax Appellate Tribunal Bangalore
04-05-2017 Central Power Research Institute V/S Commissioner of C. Ex., Bhopal Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
27-02-2017 Emerson Network Power (India) Pvt. Ltd V/S Commissioner of Central Excise, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-02-2017 Entraco Power Systems Pvt. Ltd V/S Commissioner of Central Excise, Nashik Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-02-2017 Nalwa Steel & Power Limited V/S Commissioner of Central Excise & ST., Raipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
14-02-2017 Vishnu Cements Ltd. Nalgonda District, Rep. by its Authorised Signatory & Chief Finance Officer Gabriel Morin Versus Central Power Distribution Company of A.P. Ltd., Hyderabad, Rep. by its Chief Managing Director & Others In the High Court of Judicature at Hyderabad
03-01-2017 Commissioner of Central Excise, Raipur V/S Nalwa Steel & Power Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
21-12-2016 The Central Board of Excise & Customs Government of India, Ministry of Finance Dept. of Revenue, New Delhi & Another Versus M/s. Mettur Thermal Power Station (A Unit of Tamil Nadu Generation & Distribution Corporation Ltd. (TANGEDCO) rep. By its Chief Engineer, V. Jayapaul Mettur Dam, Salem Dist. High Court of Judicature at Madras
18-08-2016 L. Giridharilal Sanghi Versus Central Power Distribution Company of Andhra Pradesh, Rep. by its Superintending Engineer (Assessments) & Another In the High Court of Judicature at Hyderabad
25-04-2016 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
31-03-2016 Sasan Power Ltd. & Another Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-03-2016 Deputy Commissioner of Income-tax, Central Circle 2(2), Ahmedabad Versus Kalpataru Power Transmission Ltd. Income Tax Appellate Tribunal Ahmedabad
18-03-2016 Deputy Commissioner of Income-tax, Central Circle 2(2), Ahmedabad Versus Kalpataru Power Transmission Ltd. Income Tax Appellate Tribunal Ahmedabad
23-02-2016 Commissioner of Central Excise and Service Tax, Durgapur Commissionerate Versus Ankit Metal & Power Ltd. & Others High Court of Judicature at Calcutta
14-01-2016 Chhattisgarh State Power Distribution Co. Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
26-11-2015 The Management of Mettur Thermal Power Station Tamil Nadu Electricity Board, rep. by the Superintending Engineer [P&A] Mettur Dam-6 Versus The Central Organisation of Tamil Nadu Electricity Employees Mettur Dam & Another High Court of Judicature at Madras
04-11-2015 Commissioner Customs & Central Excise Versus Honda Siel Power Products Ltd. High Court of Judicature at Allahabad
29-10-2015 M.P. Power Management Co. Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
13-10-2015 V. Venkateshu Versus The Central Power Distribution Company of Andhra Pradesh Limited, Hyderabad & Others In the High Court of Judicature at Hyderabad
07-10-2015 Central Power Distribution Company of Andhra Pradesh Ltd., Rep. by its Superintending Engineer & Others Versus The Consumer Grievances Redressal Forum & Another In the High Court of Judicature at Hyderabad
16-09-2015 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-09-2015 Commissioner of Central Excise, Pondicherry Versus M/s. Honda Siel Power Products Ltd. Supreme Court of India
20-08-2015 M/s Torrent Power Limited, Ahmedabad Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
11-08-2015 V.V. Satyanarayana Murthy Versus Central Power Distribution Company of A.P., Ltd., Rep.by its Chairman-cum-Managing Director, Vidyuthsoutha, Somajiguda, Hyderabad & Others In the High Court of Judicature at Hyderabad
04-08-2015 P. Srinivasa Rao Versus Andhra Pradesh Central Power Distribution Company Limited, Rep. by its Chairman & Managing Director Red Hills, Hyderabad & Others In the High Court of Judicature at Hyderabad
03-08-2015 Bhushan Power & Steel Ltd. Versus Deputy Commissioner of Income-tax, Central Circle-1, Chandigarh Income Tax Appellate Tribunal Chandigarh
28-07-2015 M. Ananthagiri & Others Versus The A.P. Central Power Distribution Company Ltd., Mint Compound, Hyderabad, rep.by its Chairman & Managing Director & Another In the High Court of Judicature at Hyderabad
16-07-2015 S. Narsinga Rao Versus The Central Power Distribution Company of Andhra Pradesh & Others In the High Court of Judicature at Hyderabad
15-07-2015 Rathi Steels & Power Ltd. Versus Commissioner of Central Excise High Court of Judicature at Allahabad
20-05-2015 Jindal Power Limited, Chahattisgarh & Another Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
15-05-2015 Power Company of Karnataka Ltd., & Others Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-05-2015 Commissioner Customs Central Excise Versus Rathi Steel & Power Ltd. High Court of Judicature at Allahabad
30-04-2015 Himachal Sorang Power Ltd., Shimla Versus Central Electricity Regulatory Commission, New Delhi & Another Appellate Tribunal for Electricity Appellate Jurisdiction
31-03-2015 Adani Power Limited Versus Central Electricity Regulatory Commission Supreme Court of India
30-03-2015 DB Power Ltd. Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-03-2015 Kunj Power Project Pvt. Ltd. Versus Commr. Of Cus. & Central Excise High Court of Judicature at Allahabad
03-03-2015 Badarpur Thermal Power Station Versus Central Govt. Industrial Tribunal Cum Labour Court & Another High Court of Delhi
25-02-2015 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-01-2015 Power Grid Corporation of India Ltd Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-12-2014 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
28-11-2014 Central Railway, CST Mumbai Versus Tata Power Company Limited & Another Appellate Tribunal for Electricity Appellate Jurisdiction
31-10-2014 Adani Power Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
12-09-2014 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
25-07-2014 M/s. Dhanalakshmi Iron Industries Limited Versus The Central Power Distribution Company of A.P. Ltd., rep. by its Chairman & Managing Director & Others High Court of Andhra Pradesh
25-07-2014 M/s.Dhanalakshmi Iron Industries Limited, rep. by its Director Rajesh Gupta Versus The Central Power Distribution Company of A.P. Ltd., Singareni Bhavan, rep. by its Chairman & Managing Director & Others In the High Court of Judicature at Hyderabad
23-07-2014 Power Company of Karnataka Ltd., & Others Versus Central Electricity Regulatory Commission Appellate Tribunal for Electricity Appellate Jurisdiction
30-06-2014 Power Grid Corporation of India Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
30-06-2014 M/s. A.D. Hydro Power Limited Versus Central Electricity Regulatory Commission Appellate Tribunal for Electricity Appellate Jurisdiction
03-06-2014 Power Company of Karnataka Ltd., Versus & Others Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
19-05-2014 M/s. Shyam Sel & Power Limited Versus Commissioner of Central Excise, Bolpur Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
18-03-2014 Commissioner of Central Excise Versus M/s. Jindal Steel & Power Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
05-03-2014 Power Grid Corporation of India Ltd Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-02-2014 M/s. Concast Steel & Power Ltd. Versus Commissioner of Central Excise, Customs & Service Tax, BBSR-II Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata



Directors
DIN Name Since
00053998 SURESH VAIGALTHUR SUBRAMANIAN 25-03-2019
00610474 SHWETA UMESH ROGE 26-02-2017
00364352 JAGDISHPRASAD ISHWARDAS KHEMKA 25-11-2015

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