CENTRAL EXCISE LAWS (AMENDMENT & VALIDATION) ACT, 1982


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND COMMENCEMENT View Judgements
  2 PROVISIONS AS TO EXEMPTION FROM DUTY OF EXCISE OR FIXING RATE OF SUCH DUTY UNDER CERTAIN CENTRAL LAWS AND VALIDATION View Judgements
  3 REPEAL AND SAVING View Judgements



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