CELER INFRA PRIVATE LIMITEDActivity: Construction in Telangana.Active |
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CIN U45201TG2020PTC141085 |
ROC RoC-Hyderabad |
Incorporation Date 25-06-2020 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 141085 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address teegala_kranthi@yahoo.co.in |
Registered Address H.NO 1-62, MEERPET, BALAPUR SAROORNAGAR HYDERABAD Rangareddi TG 500097 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CELER INFRA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 08:00
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CELER INFRA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02666835 | KRANTHI KIRAN REDDY TEEGALA | 25-06-2020 |
08132525 | CHANAKYA BOONETI | 25-06-2020 |
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