CARINUS REAL ESTATE PRIVATE LIMITEDActivity: Real Estate and Renting in Delhi.Strike Off |
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CIN U70109DL2011PTC217997 |
ROC RoC-Delhi |
Incorporation Date 25-04-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 217997 |
Registration Date 25-04-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address mandy@manindersahni.com |
Registered Address D 5/17 Vasant Vihar New Delhi Central Delhi DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CARINUS REAL ESTATE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 29-03-2023 19:03
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CARINUS REAL ESTATE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00146740 | MANINDER SINGH SAHNI | 25-04-2011 |
00146419 | TARIKA SAHNI | 25-04-2011 |
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