Some PAST Judgements / Case Laws similar to CAPTAIN LIMITED
Last Checked Past / Closed Litigation On 28-05-2022 21:55
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05-11-2020 |
Group Captain Suman Roy Chowdhury Versus Union of India & Others |
High Court of Delhi |
04-03-2020 |
Captain Paida Janardhana Reddy (died) per LRs P. Malathi & Another Versus The State of Andhra Pradesh, rep. by its Commissioner & Inspector General, Registration & Stamps Department |
High Court of Andhra Pradesh |
24-01-2020 |
Ashok Leyland Limited, Guindy, Authorised Signatory D.Santhi Versus Captain Tractors Private Limited, Gujarat |
High Court of Judicature at Madras |
01-07-2019 |
Arvind Kathpalia [Captain] Versus State |
High Court of Delhi |
28-02-2019 |
NLC Tamilnadu Power Limited, a Subsidy of Neyveli Lignite Corporation Limited, Represented by its Chief Executive Officer & Another Versus M/s. SICAL Logistics Limited, having its registered office at South India House, Rrepresented by its President & Chief Executive Officer, Captain K.N. Ramesh |
Before the Madurai Bench of Madras High Court |
11-02-2019 |
Union of India through Cabinet Secretary & Others Versus Captain Gurdev Singh & Another |
Supreme Court of India |
14-12-2018 |
Captain Harminder Singh Versus Lakhbir Kaur @ Jyoti |
High Court of Punjab and Haryana |
13-11-2018 |
M/s. Captain Guman Singh & Sons & Others Versus M/s. Indian Oil Corporation |
High Court of Delhi |
01-11-2018 |
Captain Tractors Pvt. Ltd., Gujrat Versus Ashok Leyland Ltd., Guindy, rep by Authorised Signatory, M/s. D. Santhi |
High Court of Judicature at Madras |
01-11-2018 |
Captain Tractors Pvt. Ltd., Gujrat Versus Ashok Leyland Ltd., Guindy, rep by Authorised Signatory, M/s. D. Santhi |
High Court of Judicature at Madras |
31-10-2018 |
NLC India Limited, Represented by its Chief General Manager/Contracts, Chetpet & Another Versus M/s. SICAL Logistics Limited, By Authorized Representative Captain K.N. Ramessh |
Before the Madurai Bench of Madras High Court |
11-06-2018 |
Namrata Sen Versus Captain Saurabh Chauhan (Retd) |
High Court of Uttarakhand |
22-02-2018 |
Captain Gurdarshan Kaur Sandhu Versus Air India Express Ltd., New Delhi, Represented by Its Chairman & Managing Director & Others |
High Court of Kerala |
07-12-2017 |
Zarina, Sub-Inspector of Police, Chennai Versus Captain J. Jayaprakash |
High Court of Judicature at Madras |
25-08-2017 |
No. Jc 96428 F, Sub Maj & Hony Captain, Corps of Madras Engineer Group, Ravindran Pillai M.R Versus Union of India Represented By The Secretary To The Ministry of Defence, Department of Ex-Servicemen Welfare, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
14-07-2017 |
Captain Prakash Versus State of West Bengal |
High Court of Judicature at Calcutta |
02-06-2017 |
Captain Bindu Kelunni Versus M/s. Blue dart Aviation Ltd. |
High Court of Judicature at Madras |
29-03-2017 |
Nalini Mehra Versus Group Captain H. Kaushal & Another |
Supreme Court of India |
29-06-2015 |
Goa Foundation Versus Captain of Ports & Others |
In the High Court of Bombay at Goa |
20-01-2015 |
Captain Brij Mohan Versus New India Assurance Co.Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
23-12-2014 |
All India Indane Distributors Association, Tamil Nadu & Pondichery, rep. by its President, Captain R.S. Jagadeesan Versus Union of India, rep. by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
04-08-2014 |
Group Captain Nitin Kanitkar (Retd.) Versus Meenu Nitin Kanitkar |
High Court of Judicature at Bombay |
10-04-2014 |
Valentino S. I. F. Rebello & Another Versus The State of Goa, represented by the Captain of Ports, Government of Goa |
In the High Court of Bombay at Goa |
03-04-2014 |
Captain Sanjeev Kumar Ahuja Versus The Kingfisher Airlines Limited |
High Court of Delhi |
03-04-2014 |
Captain Amar Bhatia Versus The Kingfisher Airlines Limited |
High Court of Delhi |
18-01-2014 |
Captain Percy Meher Master Versus State of Maharashtra |
In the High Court of Bombay at Nagpur |
10-01-2014 |
Group Captain Saji Abraham & Others Versus Union of India, represented by its Secretary & Others |
Armed Forces Tribunal Regional Bench Koch |
11-12-2013 |
JC-73562 (Hon. Captain) K. Gangadharan Versus National Insurance Company Limited & Another |
In the High Court of Bombay at Nagpur |
19-11-2013 |
Group Captain (T.S) Rajeev Varshney Versus Indian Roads Congress & Another |
High Court of Delhi |
04-10-2013 |
Army Captain Mrs. Latha Sharma Versus The General Officer Commanding (GOC) & Others |
Armed Forces Tribunal Regional Bench Chennai |
20-09-2013 |
Chairman & Managing Director, Pawan Hans Helicopter Ltd. & Others Versus Colonel Mukul Kumar Gogoi (Retd.) @ Captain Mukul Kumar Gogoi |
High Court of Gauhati |
13-08-2013 |
M/s. A.B.G. Cements Ltd., represented by its Power Of Attorney Holder Captain Alex Antony Versus The Cochin Port Trust represented by The Secretary & Another |
High Court of Kerala |
07-06-2013 |
Captain V. Sreenivasan Versus Union of India, represented by its Secretary, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
29-05-2013 |
Captain H.S. Gill (Retd) Versus Union of India, represented it it's Defence Secretary, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
27-05-2013 |
Group Captain Saji Abraham (16647) ADM, Versus Union of India, represented by its Secretary New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
02-05-2013 |
Group Captain Atul Shukla & Others Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
12-02-2013 |
King Airways & Others Versus Captain Manjit Singh & Others |
High Court of Delhi |
07-01-2013 |
Smt. Neha Garcha Versus Captain Sukhinder Singh Garcha & Another |
High Court of Orissa |
30-11-2012 |
Group Captain (Retd) Raj Singh Kataria Versus Union of India & Others |
High Court of Delhi |
01-10-2012 |
Captain G.S. Bindra Versus Air India Ltd. |
High Court of Delhi |
24-07-2012 |
Captain G.S. Bindra Versus Air India |
High Court of Delhi |
10-05-2012 |
Sita Ram & Others Versus Captain Dilip Singh & Another |
High Court of Rajasthan |
27-03-2012 |
Captain V.R.C. Pandiyan Versus R. Manoharan |
High Court of Judicature at Madras |
02-03-2012 |
Captain Vinod Kumar & Another Versus State of J&K & Others |
High Court of Jammu and Kashmir |
28-02-2012 |
Lord Shiva Co-operative Group Housing Society Versus Captain Vishnu Bhagwan Sharma |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2012 |
Captain A.K.Vijayaraghavan (Retd) Versus Union Of India, represented by its Secretary, Ministry Of Defence & Others |
Armed Forces Tribunal Regional Bench Kochi |
11-07-2011 |
Captain S.M. Azam Versus Andhra Pradesh Housing Board |
High Court of Andhra Pradesh |
27-05-2011 |
Group Captain Harjas Singh Bains (Retd.) Bassi Pathanan & Another Versus Delhi Development Authority Vikas Sadan |
National Consumer Disputes Redressal Commission NCDRC |
26-04-2011 |
Dr. (Captain) Lingala Panduranga Reddy Versus The Government of India Ministry of Home Affairs Rep. by Home Secretary North Block, Central Secretariat New Delhi & Another |
High Court of Andhra Pradesh |
07-01-2011 |
IN THE MATTER OF: Group Captain Sharan Choudhri Versus Union of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
08-10-2010 |
Captain (Mrs.) Krishna Versus Union Of India & Others |
High Court of Delhi |
27-07-2010 |
Captain Govind Narayan Sharma Versus Threewin Maritime (India) Private Limited & Others |
High Court of Judicature at Bombay |
20-04-2010 |
(1) Rashtriya Chemical Fertilizers Limited; (2) K. C. Prakash, Indian Inhabitant and Company Secretary Versus (1) J. S. Ocean Liner Private Limited, Singapore; (2) Indian Council of Arbitration, New Delhi; (3) Jagdish C. Seth; (4) Captain V. K. Gupta, Indian Inhabitant; (5) G. J. Kodwaney, Indian Inhabitant |
High Court of Judicature at Bombay |
31-03-2010 |
CAPTAIN VIRANDRA SINGH DALAL VERSUS STATE OF U.P. |
High Court of Judicature at Allahabad |
17-02-2010 |
Captain S.C. Mathur & Another Versus Elektronik Lab & Another |
High Court of Judicature at Bombay |
31-08-2009 |
Southern Transport Company, (A Unit of Southern Packers & Movers) Rep. by its Captain ,Bhim Sing & Others Versus Bandela Venkata Narasimha Rao |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
24-08-2009 |
Captain S. Dinakar Versus Ms. Parvathi Subramanian |
High Court of Judicature at Madras |
21-08-2009 |
Captain I.V.G. Prasad Versus Secretary to Government Highways Department, Chennai & Others |
High Court of Judicature at Madras |
02-04-2009 |
Captain S. Dinakar Versus Parvathi Subramani
|
High Court of Judicature at Madras |
09-02-2009 |
Kedar Nath Fatehpuria Versus Captain Kishore Kumar Kejriwal |
High Court of Judicature at Calcutta |
04-12-2008 |
Captain Chatnaya SB Versus State of J&K & Another |
High Court of Jammu and Kashmir |
16-10-2008 |
(1) Hemendra Rasiklal Ghia (2) Naresh Amritlal Shah and Others (3) V. M. Salgaocar and Brothers Limited (4) Vandanaben Vinodbhai Nagarshet (5) Captain Allan J. Couto and Another Versus (1) Subodh Mody (2) Kantilal Chunilal Shah and Others (3) M. V. Priyamvada and Another (4) Kulin Morarji Gala and Others (5) Rita Pinto |
High Court of Judicature at Bombay |
03-10-2008 |
Group Captain Ved Kumar Versus Swaran Marwah |
High Court of Delhi |
19-05-2008 |
Captain A.C. Mohan Versus Huda & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-03-2008 |
GROUP CAPTAIN J. K. KAUSHIK VERSUS UNION OF INDIA
|
High Court of Delhi |
30-03-2007 |
Captain Dr. R. Bellie & Another Versus The Sub Registrar Registration office Sulur, Coimbatore District
|
High Court of Judicature at Madras |
29-01-2007 |
Group Captain M. Kapoor Versus Col. S. Thapar, CPIO & Director (Media) |
Central Information Commission |
24-01-2007 |
Captain Lance Irwin Lobo Versus Ismail D'Souza alias Angelo Ismail De Souza & Another
|
In the High Court of Bombay at Goa |
28-10-2006 |
Group Captain L.G.I. Subramanian, Bangalore Versus The union of India Represented by the Secretary, New Delhi & Others
|
High Court of Karnataka |
19-10-2006 |
Mohinder Singh Versus Captain Singh |
High Court of Punjab and Haryana |
01-05-2006 |
Group Captain Sukh Deo Singh Sidhu & Another Versus The State of UP & Others
|
High Court of Judicature at Allahabad |
22-03-2006 |
Captain Vipin Das Baijal Versus The Union of India & Others
|
High Court of Judicature at Bombay |
10-03-2006 |
Captain Radha Ashish Sharma Versus Major Ashish Sharma |
High Court of Judicature at Bombay |
26-08-2005 |
Somsingh Chandrasingh Thakur resident of B-13, Triveni Dhara Versus Head Master, Captain R.M. Oak School & Others
|
High Court of Judicature at Bombay |
05-10-2004 |
Captain A.M. Kapur & Others Versus The Deputy Registrar & Others
|
High Court of Judicature at Bombay |
30-04-2004 |
Captain Sube Singh & Others Versus Lt. Governor of Delhi & Others
|
Supreme Court of India |
30-05-2003 |
Navneet Kaur Versus Captain A.P.S. Sandhu |
High Court of Punjab and Haryana |
03-12-2002 |
Captain C.P. Gupta Versus Indian Airlines Provident Fund Trust & Others |
National Consumer Disputes Redressal Commission NCDRC |
02-07-2002 |
New India Assurance Co. Limited Versus Captain M.P.S. Pujji |
Delhi State Consumer Disputes Redressal Commission New Delhi |
25-01-2002 |
Captain Anadi Kumar Das Versus Calcutta Port Trust |
High Court of Judicature at Calcutta |
28-11-2001 |
Vimal S. Roy (Captain) Versus N.E.P.C. Airlines, Chennai & Others
|
High Court of Judicature at Bombay |
01-11-2001 |
Group Captain D.M.Oka (Retd.) & Another Versus Municipal Corporation of City of Pune & Others
|
High Court of Judicature at Bombay |
21-05-2001 |
Union of India Versus Captain S.S. Mehta |
High Court of Delhi |
27-04-2001 |
Union of India Versus Captain S.S. Gurayya |
High Court of Delhi |
11-04-2001 |
NEPC Airlines, Mumbai & Others Versus Yashoo Vijay Parmar (Captain) & Others
|
High Court of Judicature at Bombay |
10-04-2001 |
N.E.P.C. Airlines & ors. Versus Captain A.K. Singh & ors.
|
High Court of Judicature at Bombay |
14-03-2001 |
Group Captain A.S. Gangoli and Ors. Versus Union of India
|
High Court of Judicature at Bombay |
01-02-2001 |
Director General, Air Force Naval Housing Board Versus Group Captain M.M. Saigal |
Delhi State Consumer Disputes Redressal Commission New Delhi |
21-09-2000 |
Municipal Corporation of Delhi Versus Group Captain B. S. Agnihotri and Another
|
Supreme Court of India |
03-05-2000 |
Captain P.K. Rekwal Versus State of M.P. |
High Court of Madhya Pradesh |
17-02-2000 |
Sunil Singh alias Captain Sunil Versus State of Bihar |
High Court of Bihar |
01-11-1999 |
Captain Dushyant Somal Versus Governor, Reserve Bank of India, Bombay |
High Court of Judicature at Allahabad |
11-10-1999 |
Kumar Chinniah @ Captain Kumar & Anr. Versus State of Maharashtra
|
High Court of Judicature at Bombay |
07-10-1999 |
Captain Chand Singh Versus Miss Preeti |
High Court of Judicature at Allahabad |
05-08-1999 |
Captain Shankar Roy & another Versus Severina Kumar & another
|
High Court of Judicature at Bombay |
25-05-1999 |
Captain Versus District Collector
|
High Court of Kerala |
01-05-1999 |
Group Captain J.L.Jaggi Versus Union of India |
High Court of Delhi |
11-02-1999 |
Oriental Insurance Company Ltd. Versus Captain Ram Moorjani
|
High Court of Judicature at Bombay |
21-01-1999 |
Shri Mahesh Chodankar Versus Captain of Ports Govt. of Goa & others
|
High Court of Judicature at Bombay |
25-11-1998 |
MAINI SHIPPING (P) LTD. VERSUS CAPTAIN OF PORTS, GOA
|
High Court of Judicature at Bombay |