CAPITAIRE CONSULTING PRIVATE LIMITEDActivity: Business Services in Kerala.Active |
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GST Number(s) 32AAHCC2603H1Z7 |
PAN No AAHCC2603H |
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CIN U74999KL2017PTC050923 |
ROC RoC-Ernakulam |
Incorporation Date 01-11-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 050923 |
Registration Date 01-11-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 9,00,000 |
Contact Information |
E-Mail Address naveen@capitaire.com |
Registered Address First floor, Building no.55-3355B, Raveendran road Kadavanthra Ernakulam Ernakulam KL 682020 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CAPITAIRE CONSULTING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-03-2023 10:35
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CAPITAIRE CONSULTING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for CAPITAIRE CONSULTING PRIVATE LIMITED |
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KERALA | 32AAHCC2603H1Z7 |
Directors |
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DIN | Name | Since |
05172151 | NAVEENKUMAR VALIYATHARAYIL RAJAPPAN | 01-11-2017 |
07925062 | SREEJITH KUNIYIL | 01-11-2017 |
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