CAMARON EXPORTS PRIVATE LIMITEDActivity: Agriculture and Allied Activities in Orissa.Active |
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GST Number(s) 21AAHCC3488L1ZG |
PAN No AAHCC3488L |
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CIN U05002OR2018PTC028151 |
ROC RoC-Cuttack |
Incorporation Date 03-01-2018 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 028151 |
Registration Date 03-01-2018 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-11-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 70,00,000 |
Paid Up Capital Rs. 63,50,000 |
Contact Information |
E-Mail Address camaronexports@gmail.com |
Registered Address FLAT NO- 606, 6TH FLOOR, PLOT NO-7 SRI SUDARSHAN TOWER, SAHID NAGAR BHUBANESWAR Khordha OR 751007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to CAMARON EXPORTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-03-2023 15:56
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for CAMARON EXPORTS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for CAMARON EXPORTS PRIVATE LIMITED |
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ODISHA | 21AAHCC3488L1ZG |
Directors |
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DIN | Name | Since |
01889429 | SANJAY KUMAR MOHANTY | 03-01-2018 |
03131548 | APURBA KRISHNA MUKHERJEE | 08-02-2018 |
07181546 | SARAT KUMAR PANI | 08-02-2018 |
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