CALCUTTA THIKA TENANCY STAY OF PROCEEDINGS (TEMPORARY PROVISIONS) ACT, 1978


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent, commencement and duration. View Judgements
  2 Definition. View Judgements
  3 Stay of proceedings for ejectment of thika tenants . View Judgements
  4 Stay of suits and proceedings against Bharatias. View Judgements
  5 Saving of limitation. View Judgements
  INTRODUCTION
  1 Short title, extent, commencement and duration. View Judgements
  2 Definition. View Judgements
  3 Stay of proceedings for ejectment of thika tenants . View Judgements
  4 Stay of suits and proceedings against Bharatias. View Judgements
  5 Saving of limitation. View Judgements



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