Some PAST Judgements / Case Laws similar to C S P TRADING AND INVESTMENT PRIVATE LIMITED
Last Checked Past / Closed Litigation On 30-04-2022 06:28
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17-03-2021 |
India Awake for Transparency, Represented by its Authorised Signatory R. Subramanian, Chennai Versus Hasham Investment & Trading Company Private Limited, Represented by its Director, Bangalore & Others |
High Court of Karnataka |
29-06-2020 |
Golden Tobacco Limited Versus Masonite Trading & Investment Company Private Ltd. & Others |
High Court of Judicature at Bombay |
19-06-2019 |
ALW Estates Pvt. Ltd. Versus M/s. Rajlaxmi Investment & Trading Co. Ltd. & Another |
High Court of Judicature at Calcutta |
07-02-2018 |
M/s. India Awake for Transparency Shristi Crescendo Versus M/s. Hasham Investment & Trading Company Pvt. Ltd. |
National Company Law Appellate Tribunal |
21-12-2017 |
Kole Investment And Trading Company Private Limited Versus Gaurishankar Neelkanth Kalyani |
National Company Law Appellate Tribunal |
04-12-2017 |
New Mount Trading & Investment Co. Ltd. Versus Additional Commissioner Grade-I Commercial Tax & Another |
High Court of Judicature at Allahabad |
22-11-2017 |
ALW Estates Private Limited Versus Raj Laxmi Investment & Trading Company Pvt. Ltd. |
High Court of Judicature at Calcutta |
23-02-2017 |
Dharampal Satyapal Ltd V/S Sanmati Trading and Investment Ltd. and Others. |
High Court of Delhi |
21-12-2016 |
Electric Construction & Equipment Company Ltd. Versus Raj Luxmi Investment & Trading Company Ltd. |
High Court of Judicature at Calcutta |
08-08-2016 |
D.K. Ravichandran & Another Versus Cream Investment & Trading Company Limited, Coimbatore & Another |
High Court of Judicature at Madras |
17-11-2015 |
Murari Investment and Trading Co. Ltd. and Others V/S IFCI Ltd. |
Debt Recovery Appellate Tribunal At Delhi |
28-09-2015 |
U.O.I & Another Versus M.P Trading & Investment Rac. Corp. Ltd. |
Supreme Court of India |
15-05-2015 |
M/s. Dhanvi Trading & Investment Pvt. Ltd Versus Commissioner of Central Excise, Ahmedabad |
Supreme Court of India |
02-07-2014 |
Urudavan Investment Versus Trading Pvt. Ltd. |
Income Tax Appellate Tribunal Mumbai |
18-03-2014 |
Dharampal Satyapal Ltd V/S Sanmati Trading and Investment Ltd. and Others. |
High Court of Delhi |
24-02-2014 |
Jones Investment Co.Inc. (a Company duly organized and existing under the laws of the State of Delaware, U.S.A.) Versus Nagarajan Srinivasan trading as Vishnupriya Hosiery Mills of 48 & Another |
Intellectual Property Appellate Board |
21-10-2013 |
Shimal Investment & Trading Co. Versus Union of India & Others |
High Court of Delhi |
04-01-2013 |
Commissioner of Income Tax Versus Intercontinental Trading & Investment Co. Ltd. |
High Court of Delhi |
13-12-2011 |
M/S. KAMAL TRADING PRIVATE LIMITED (NOW KNOWN AS MANAV INVESTMENT & TRADING CO. LTD.) VERSUS STATE OF WEST BENGAL & OTHERS |
Supreme Court of India |
30-09-2011 |
Commissioner Of Income Tax Versus Mohair Investment And Trading Co. P. Ltd. |
High Court of Delhi |
31-07-2009 |
M/s Madhavi Investment And Trading Pvt. Ltd. Versus Mr. Damodar Vassant Parulekar & Another
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In the High Court of Bombay at Goa |
25-09-2008 |
Sudhir Trading Co. Versus Manglani Investment (P) Ltd. |
High Court of Delhi |
05-09-2006 |
B.Chandra, Dy.Registrar of Companies Versus Hasya Trading & Investment Co. Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
14-04-2004 |
Shri Madhuban Cooperative Housing Society Ltd. Versus Madhavi Investment & Trading Pvt. Ltd. |
Goa State Consumer Disputes Redressal Commission Panaji |
05-10-2001 |
Seagate Trading & Investment Pvt. Ltd. Versus Vora & Vora & Ors.
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High Court of Judicature at Bombay |
10-08-2001 |
Union of India and Others Versus Shatabadi Trading and Investment P. Limited and Others
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Supreme Court of India |
01-06-2001 |
Shimal Investment And Trading Company Versus Union of India |
High Court of Delhi |
23-03-2001 |
Commissioner of Income-tax Versus Avik Investment and Trading Co. (P.) Ltd. |
High Court of Judicature at Calcutta |
12-10-2000 |
The Director General (Investigation & Registration) Versus Multilink Investment & Trading Co. Pvt. Ltd. |
Monopolies and Restrictive Trade Practices Commission New Delhi |
22-09-2000 |
Mohan Umarye & Others Versus Madhavi Investment & Trading Pvt. Ltd. & Another |
Goa State Consumer Disputes Redressal Commission Panaji |
09-06-2000 |
Credible Trading and Investment Ltd. and Another Etc. Versus Nandlal Balkrishna and Others Etc.
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High Court of Judicature at Bombay |
07-09-1999 |
Alaukik Trading And Investment Praivet Limited Versus C.R. Iyer |
High Court of Gujarat At Ahmedabad |
02-07-1999 |
Yugdharam Investment & Trading Co. Pvt. Ltd. Versus Bombay Metropolitan Region Developing Authority
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High Court of Judicature at Bombay |
24-04-1998 |
Commissioner of Income Tax, West Bengal-II Versus Method Trading And Investment Ltd. |
High Court of Judicature at Calcutta |
26-03-1998 |
Commissioner of Income-Tax Versus Dhawan Investment And Trading Co. Ltd. |
High Court of Judicature at Calcutta |
09-01-1997 |
Commissioner of Income-tax Versus R.M. Investment and Trading Co.(P.)Ltd. |
High Court of Judicature at Calcutta |
03-04-1996 |
Municipal Corporation of Delhi Versus M/s. Trigon Investment and Trading Pvt. Ltd.
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Supreme Court of India |
29-06-1995 |
A.V.C. INVESTMENT AND TRADING P. LTD. VERSUS REGIONAL PROVIDENT FUND COMMISSIONER
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High Court of Judicature at Bombay |
15-11-1994 |
State of West Bengal Versus Terra Firma Investment & Trading Pvt. Ltd.
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Supreme Court of India |
09-08-1994 |
Boeing Company Versus R.M. Investment and Trading Co. Pvt. Ltd. |
High Court of Judicature at Calcutta |
21-12-1993 |
Air India Versus R.M. Investment and Trading Co. Pvt. Ltd |
High Court of Judicature at Calcutta |
14-10-1993 |
Boeing Company Versus R.M. Investment and Trading |
High Court of Judicature at Calcutta |
29-07-1993 |
Commissioner of Income-Tax Versus R.M. Investment and Trading Co.(P.)Ltd. |
High Court of Judicature at Calcutta |
11-05-1993 |
Niv Investment and Trading Private Limited Versus Sasia Express Couriers Private Limited |
High Court of Delhi |
05-04-1993 |
Boeing Company Versus R.M. Investment, Trading Co.Pvt.Ltd. |
High Court of Judicature at Calcutta |
26-02-1992 |
M. V. ELISABETH VERSUS HARWAN INVESTMENT AND TRADING PRIVATE LIMITED, HANOEKAR HOUSE, SWATONTAPETH, VASCO DE GAMA, GOA
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Supreme Court of India |
05-10-1988 |
Transworld Shipping Service India Pvt.Ltd Versus Harwan Investment and Trading Pvt.Ltd. |
High Court of Andhra Pradesh |
20-09-1988 |
Method Trading and Investment Ltd. Versus Shree Ambica Jute Mills Ltd. |
High Court of Judicature at Calcutta |
14-03-1988 |
Zodiac Investment Limited Versus Durga Investment and Trading Co. |
High Court of Judicature at Calcutta |
19-07-1985 |
Surya Investment Co Versus State Trading Corpn.of India Ltd |
High Court of Judicature at Calcutta |
05-03-1985 |
Anurag Trading and Investment Company Private Limited v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Delhi Bench |
05-01-1978 |
Balaram Ojha Versus Star Trading and Investment Ltd. |
High Court of Judicature at Calcutta |
28-06-1972 |
Kothari Trading and Investment Co. Pvt. Ltd. Versus Union of India (UOI) |
High Court of Judicature at Calcutta |